M/S. Glaxo Smihklime Consumer Healthcare Limited v. The Intelligence Officer

Court: Kerala High Court
Case number: WP(C)/17280/2015
Date of judgment: 10 Jun 2015
Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
Petitioner: M/S. GLAXO SMIHKLIME CONSUMER HEALTHCARE LIMITED
Respondent: THE INTELLIGENCE OFFICER
CNR: KLHC010631202015

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