State Of Kerala v. M/S. M.V.R.Exports PVT. LTD

Court
Kerala High Court
Case number
WA/849/2015
Date of judgment
20 May 2015
Bench
HONOURABLE MR.JUSTICE ANTONY DOMINIC
Petitioner
STATE OF KERALA
Respondent
M/S. M.V.R.EXPORTS PVT. LTD
CNR
KLHC010438872015

Judgment text not available yet

This is the court's record of the matter. The judgment PDF has not been collected and converted to text yet, so there is nothing here to read beyond the details above. The collection is ongoing and this page will carry the full text once it lands.

Open the court's own copy →

Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.