Indian Potash LTD. v. State Of Kerala And Others
- Court
- Kerala High Court
- Case number
- WP(C)/8444/2011
- Date of judgment
- 1 Dec 2015
- Bench
- HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR
- Petitioner
- INDIAN POTASH LTD.
- Respondent
- STATE OF KERALA AND OTHERS
- CNR
- KLHC010512902011
Judgment text not available yet
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Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.