Lord Krishna Bank LTD v. State Of Kerala
- Court
- Kerala High Court
- Case number
- WP(C)/19065/2006
- Date of judgment
- 13 Jul 2015
- Bench
- HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
- Petitioner
- LORD KRISHNA BANK LTD
- Respondent
- STATE OF KERALA
- CNR
- KLHC010547352006
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