Maya Rajeev v. The Commercial Tax Officer, Perumbavoor

Court
Kerala High Court
Case number
WP(C)/4486/2015
Date of judgment
23 Jun 2016
Bench
HONOURABLE MR.JUSTICE A.M.SHAFFIQUE
Petitioner
MAYA RAJEEV
Respondent
THE COMMERCIAL TAX OFFICER, PERUMBAVOOR
CNR
KLHC010503262015

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