M/S. Prima Industries LTD. v. Asst. Commissioner (Assmt) And Anr.

Court: Kerala High Court
Case number: WP(C)/22181/2009
Date of judgment: 29 Jun 2016
Bench: HONOURABLE MR.JUSTICE A.M.SHAFFIQUE
Petitioner: M/S. PRIMA INDUSTRIES LTD.,
Respondent: ASST. COMMISSIONER (ASSMT) AND ANR.
CNR: KLHC010637672009

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