T. Abdu v. The Commissioner Fo Commercial Taxes

Court: Kerala High Court
Case number: WP(C)/16506/2013
Date of judgment: 19 May 2016
Bench: HONOURABLE MR.JUSTICE A.M.SHAFFIQUE
Petitioner: T. ABDU
Respondent: THE COMMISSIONER FO COMMERCIAL TAXES
CNR: KLHC010597012013

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