M/S. Lumes Bakes v. Commercial Tax Officer, Hosdurg

Court
Kerala High Court
Case number
WP(C)/27144/2016
Date of judgment
17 Aug 2016
Bench
HONOURABLE MR.JUSTICE A.M.SHAFFIQUE
Petitioner
M/S. LUMES BAKES
Respondent
COMMERCIAL TAX OFFICER, HOSDURG
CNR
KLHC010745682016

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