M/S. Best Buy Electronics v. State
- Court
- Kerala High Court
- Case number
- OT.Rev/102/2010
- Date of judgment
- 25 May 2016
- Bench
- HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU,HONOURABLE MR.JUSTICE ANTONY DOMINIC
- Petitioner
- M/S. BEST BUY ELECTRONICS
- Respondent
- STATE
- CNR
- KLHC010345762010
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Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.