Sebastian Raphael Chammankodath v. Intelligence Officer

Court
Kerala High Court
Case number
WP(C)/24525/2016
Date of judgment
26 Jul 2016
Bench
HONOURABLE MR.JUSTICE A.M.SHAFFIQUE
Petitioner
SEBASTIAN RAPHAEL CHAMMANKODATH
Respondent
INTELLIGENCE OFFICER
CNR
KLHC010719492016

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