M/S.Nair Coal Services LTD v. State Of Kerala

Court: Kerala High Court
Case number: OT.Rev/155/2015
Date of judgment: 10 Aug 2016
Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU,HONOURABLE MR.JUSTICE ANTONY DOMINIC
Petitioner: M/S.NAIR COAL SERVICES LTD
Respondent: STATE OF KERALA
CNR: KLHC010374942015

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