M/S. Al Mela Marketing (P) LTD v. Deputy Commissioner (Appeals)

Court: Kerala High Court
Case number: WA/460/2016
Date of judgment: 11 Mar 2016
Bench: HONOURABLE MRS. JUSTICE ANU SIVARAMAN,HONOURABLE MR.JUSTICE THOTTATHIL B.RADHAKRISHNAN
Petitioner: M/S. AL MELA MARKETING (P) LTD
Respondent: DEPUTY COMMISSIONER (APPEALS)
CNR: KLHC010453622016

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