State Of Kerala v. Sri.Naveenkumar P.T

Court: Kerala High Court
Case number: OT.Rev/74/2016
Date of judgment: 29 Jul 2016
Bench: HONOURABLE MR.JUSTICE ANTONY DOMINIC
Petitioner: STATE OF KERALA
Respondent: SRI.NAVEENKUMAR P.T
CNR: KLHC010394682016

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