M/S.Benson Hardwares v. The Assistant Commissioner (Appeals)

Court
Kerala High Court
Case number
WP(C)/17530/2016
Date of judgment
18 May 2016
Bench
HONOURABLE MR.JUSTICE A.M.SHAFFIQUE
Petitioner
M/S.BENSON HARDWARES
Respondent
THE ASSISTANT COMMISSIONER (APPEALS)
CNR
KLHC010649542016

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