Indira Devi A.V v. Commercial Tax Officer
- Court
- Kerala High Court
- Case number
- WP(C)/12705/2016
- Date of judgment
- 29 Aug 2016
- Bench
- HONOURABLE MR.JUSTICE A.M.SHAFFIQUE
- Petitioner
- INDIRA DEVI A.V
- Respondent
- COMMERCIAL TAX OFFICER
- CNR
- KLHC010601292016
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Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.