M/S Kun Motor Company (P) LTD v. The Commercial Tax Inspector

Court
Kerala High Court
Case number
WP(C)/26802/2016
Date of judgment
11 Aug 2016
Petitioner
M/S KUN MOTOR COMPANY (P) LTD
Respondent
THE COMMERCIAL TAX INSPECTOR
CNR
KLHC010742262016

Judgment text not available yet

This is the court's record of the matter. The judgment PDF has not been collected and converted to text yet, so there is nothing here to read beyond the details above. The collection is ongoing and this page will carry the full text once it lands.

Open the court's own copy →

Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.