M/S Kun Motor Company (P) LTD v. The Commercial Tax Inspector
- Court
- Kerala High Court
- Case number
- WP(C)/26802/2016
- Date of judgment
- 11 Aug 2016
- Petitioner
- M/S KUN MOTOR COMPANY (P) LTD
- Respondent
- THE COMMERCIAL TAX INSPECTOR
- CNR
- KLHC010742262016
Judgment text not available yet
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Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.