Ceakay Rubber Industries v. Commercial Tax Officer, Changanacherry

Court: Kerala High Court
Case number: WP(C)/17549/2016
Date of judgment: 18 May 2016
Bench: HONOURABLE MR.JUSTICE A.M.SHAFFIQUE
Petitioner: CEAKAY RUBBER INDUSTRIES
Respondent: COMMERCIAL TAX OFFICER, CHANGANACHERRY
CNR: KLHC010649732016

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