Manoj M Mathew v. Intelligence Officer
- Court
- Kerala High Court
- Case number
- WP(C)/33929/2016
- Date of judgment
- 1 Nov 2016
- Bench
- HONOURABLE MR.JUSTICE A.M.SHAFFIQUE
- Petitioner
- MANOJ M MATHEW
- Respondent
- INTELLIGENCE OFFICER
- CNR
- KLHC010813532016
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