M/S.Aiswarya Traders v. The Assitant Commisisoner(Assmt.)
- Court
- Kerala High Court
- Case number
- WP(C)/14492/2013
- Date of judgment
- 12 Jan 2016
- Bench
- HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR
- Petitioner
- M/S.AISWARYA TRADERS
- Respondent
- THE ASSITANT COMMISISONER(ASSMT.)
- CNR
- KLHC010576872013
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Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.