M.M.Ansari v. The Commercial Tax Officers
- Court
- Kerala High Court
- Case number
- WP(C)/21252/2016
- Date of judgment
- 23 Jun 2016
- Bench
- HONOURABLE MR.JUSTICE A.M.SHAFFIQUE
- Petitioner
- M.M.ANSARI
- Respondent
- THE COMMERCIAL TAX OFFICERS
- CNR
- KLHC010686762016
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Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.