BharatTaxGST

Karnataka High Court GST Judgments — 2025

2,484 judgments, newest first. Page 7 of 25.

Superseva Services Private Limtied vs. The Assistant Commissioner Of Commercial Taxes

WP/30364/2025HC Karnataka27 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S Tech Connect Retail Private Limited vs. Union Of INDIA

WP/22652/2025HC Karnataka27 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S Fonepaisa Payment Solutions PVT LTD vs. Deputy Commissioner Of Commercial Tax

WP/29862/2025HC Karnataka25 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S N D Waddar And Co vs. The State Of Karnataka

WP/2767/2024HC Karnataka25 Oct 2025

Bench: M.NAGAPRASANNA

M/S Zetwerk Manufacturing Businesses PVT LTD vs. Assistant Commissioner Of Customs

WP/18702/2025HC Karnataka24 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S R V Bhadraiah And Sons vs. Chief Secretary

WP/14382/2025HC Karnataka24 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S Business Aircraft Management Services PVT LTD vs. The State Of Karnataka

WP/24010/2025HC Karnataka24 Oct 2025

Bench: S.R.KRISHNA KUMAR

Aircom Solutions Private Limited vs. Joint Commissioner Of Central Tax

WP/29361/2025HC Karnataka24 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S Amanthrana vs. State Of Karnataka

WP/24729/2025HC Karnataka24 Oct 2025

Bench: S.R.KRISHNA KUMAR

Halagappa Arecanut Traders vs. The Additional Commissioner

WP/18142/2021HC Karnataka23 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S. Sri Maruthi Traders vs. The Commercial Tax Officer

WP/30787/2025HC Karnataka23 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S. Emmanuel Constructions Private LTD vs. The Principal Secretary TO The Govt

WP/5827/2025HC Karnataka23 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S A N Timber Traders vs. Joint Commissioner Of

WP/31275/2025HC Karnataka23 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S Metal N Strips vs. Joint Commissioner Of Commercial Tax (Appeals - 3)

WP/3208/2024HC Karnataka17 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S S A Enterprises vs. Assistant Commissioner Of Central Tax

WP/27868/2025HC Karnataka17 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S Gk Ispat Private Limited vs. Abco Steel International PVT LTD

COMAP/224/2023HC Karnataka17 Oct 2025

Bench: ANU SIVARAMAN,VIJAYKUMAR A. PATIL

M/S Padma Enterprise vs. The Union Of INDIA

WP/19068/2023HC Karnataka17 Oct 2025

Bench: S.R.KRISHNA KUMAR

Chandan Kanyalal Dhanani vs. Assistant Commissioner Of Central Taxes

WP/25118/2025HC Karnataka17 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S Regalos vs. Commercial Tax Officer

WP/31442/2025HC Karnataka17 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S Kavil Creations vs. Office Of The Commissioner

WP/1133/2024HC Karnataka17 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S Badrika Overseas PVT LTD vs. Superintendent Of Central Tax

WP/29743/2025HC Karnataka17 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S Jmj Contractors vs. The Joint Commisioner Of Commercial Taxex (Appeals ) -5

WP/24876/2025HC Karnataka17 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S. Narayanaswamy. L. N vs. State Of Karnataka

WP/25345/2025HC Karnataka17 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S Sri. Siddarameshwara Stone Crusher And M Sand vs. The Deputy Commissioner Of Commercial Taxes

WP/27701/2025HC Karnataka16 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S. Threpsi Solutions Private Limited vs. Assistant Commissioner Of Commercial Taxes

WP/28028/2025HC Karnataka16 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S Uno Minda Limited - Seating Division vs. The Deputy Comissioner

WP/26897/2025HC Karnataka16 Oct 2025

Bench: S.R.KRISHNA KUMAR

Mr. Y K Devanatha vs. The Joint Commissioner Of Commercial Tax

WP/31346/2025HC Karnataka16 Oct 2025

Bench: S.R.KRISHNA KUMAR

Nuthanapathi Narashimhappa Yagantieshwaraiah vs. The Assistant Commissioner

WP/101968/2024HC Karnataka16 Oct 2025

Bench: M.NAGAPRASANNA

M/S Manish Enterprises vs. Union Of INDIA

WP/26846/2024HC Karnataka16 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S Manish Enterprises vs. Union Of INDIA

WP/26907/2024HC Karnataka16 Oct 2025

Bench: S.R.KRISHNA KUMAR

Ornate Designs vs. The Commissioner Of Commercial Taxes

WP/17503/2025HC Karnataka16 Oct 2025

Bench: S.R.KRISHNA KUMAR

Sri Sudarshan B Badiger vs. The Superintendent Of Central

WP/203013/2025HC Karnataka16 Oct 2025

Bench: M.G.S.KAMAL

M/S Iciri Roofing vs. The Commercial Tax Officer

WP/29600/2025HC Karnataka16 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S Elite Estates vs. Assistant Commissioner Of Commercial Taxes

WP/30548/2025HC Karnataka15 Oct 2025

Bench: S.R.KRISHNA KUMAR

Anas Puthanveedi vs. The Joint Commissioner Of Commercial Taxes

WP/13676/2025HC Karnataka15 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S Acero Nutech Structurals vs. The Joint Commissioner Of

WP/9514/2024HC Karnataka15 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S Promoland vs. The Union Of INDIA

WP/14589/2025HC Karnataka15 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S. Mittal Telecommunication vs. The Commercial Tax Officer Lgsto-46

WP/30816/2025HC Karnataka15 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S V V Systems And Power Panels vs. The Commissioner

WP/22314/2025HC Karnataka15 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S G Dayananda vs. Union Of INDIA

WP/28204/2025HC Karnataka15 Oct 2025

Bench: S.R.KRISHNA KUMAR

Web Technology vs. State Of Karnataka

WP/29524/2025HC Karnataka15 Oct 2025

Bench: S.R.KRISHNA KUMAR

Shri Basavarajaiah vs. Union Of INDIA

WP/26876/2025HC Karnataka15 Oct 2025

Bench: S.R.KRISHNA KUMAR

Sri Aswini Kumar Sutar vs. The State Of Karnataka

WP/27502/2025HC Karnataka15 Oct 2025

Bench: S.R.KRISHNA KUMAR

Sri Kunigal Shankarappa Nataraja vs. State Of Karnataka

WP/30836/2025HC Karnataka15 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S Skf Boilers And Driers (P) LTD vs. The Commissioner Of Central Tax And

WP/20613/2023HC Karnataka15 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S. Bengaluru Motor Cycle Works vs. The Assistant Commissioner Of Commercial Taxes

WP/30792/2025HC Karnataka15 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S Northern Operating Services Private Limited vs. Union Of INDIA

WP/29241/2025HC Karnataka14 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S Indus Diagnostics Imaging PVT LTD vs. The Union Of INDIA

WP/18546/2024HC Karnataka14 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S Sdb Infrastructures vs. The State Of Karnataka

WP/28907/2025HC Karnataka14 Oct 2025

Bench: S.R.KRISHNA KUMAR

Smt. Thanuja Guruprasad Rao vs. Commercial Taxes Officer

WP/32732/2024HC Karnataka14 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S Kinglong Hardware INDIA Private Limited vs. The Assistant Commissioner Of Commercial Taxes

WP/17006/2025HC Karnataka14 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S Unicorn Traders vs. State Of Karnataka

WP/105807/2025HC Karnataka14 Oct 2025

Bench: M.NAGAPRASANNA

Vasuki Power Systems vs. The Commissioner Of Centrala Tax (Appeals-I)

WP/28074/2025HC Karnataka14 Oct 2025

Bench: S.R.KRISHNA KUMAR

Superseva Services Private Limited vs. The Assistant Commissioner Of

WP/30247/2025HC Karnataka14 Oct 2025

Bench: S.R.KRISHNA KUMAR

Abhiyanta Inc vs. The Assistant Commissioner Of Central Tax

WP/29963/2025HC Karnataka14 Oct 2025

Bench: S.R.KRISHNA KUMAR

Superseva Services Private Limited vs. The Assistant Commissioner Of

WP/30198/2025HC Karnataka14 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S Motorola Solutions PVT LTD vs. State Of Karnataka

WP/14635/2024HC Karnataka14 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S Keerthi Painters And Decorates vs. Union Of INDIA

WP/29454/2024HC Karnataka14 Oct 2025

Bench: S.R.KRISHNA KUMAR

Metropolis Fair Oaks vs. The Superintendent Of

WP/28679/2025HC Karnataka14 Oct 2025

Bench: S.R.KRISHNA KUMAR

Hiduvanahalli Navabsaheb Syedhussain vs. Assistant Commissioner Of State Tax

WP/28019/2025HC Karnataka14 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S Gsk Projects And Engineering Private Limited vs. The Assistant Commissioner Of Commercial Taxes

WP/30040/2025HC Karnataka14 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S Srinivas And Co vs. The Commissioner Of Commercial Taxes

WP/24500/2024HC Karnataka14 Oct 2025

Bench: S.R.KRISHNA KUMAR

Smt. Thanuja Guruprasad Rao vs. Commercial Taxes Officer

WP/34297/2024HC Karnataka14 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S Mineral Enterprises Private Limited vs. The Commissioner Of Commercial Taxes

WP/16988/2025HC Karnataka14 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S T K Nataraj, P W D Contractor vs. State Of Karnataka

WP/20720/2025HC Karnataka13 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S Teju Interiors vs. The Commercial Tax Officer (Audit)-1.7

WP/26094/2025HC Karnataka13 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S Alis Saloon And Spa vs. The Assistant Commissioner Of Commercial Taxes

WP/106659/2025HC Karnataka13 Oct 2025

Bench: M.NAGAPRASANNA

Darshan Nagaraja vs. Commercial Tax Officer

WP/9447/2025HC Karnataka13 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S Jothi Polymers PVT LTD vs. The Commissioner Of Commercial Taxes

WP/26842/2025HC Karnataka13 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S. Rajarajeshwari And Co vs. The State Of Karnataka

WP/30056/2025HC Karnataka13 Oct 2025

Bench: SURAJ GOVINDARAJ

M/S H R Sathish vs. State Of Karnataka

WP/24235/2025HC Karnataka13 Oct 2025

Bench: S.R.KRISHNA KUMAR

Smt Leela Prakash vs. The Additional Commissioner Of Central Tax

WP/28912/2025HC Karnataka13 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S. Haji Sulaiman vs. The Deputy Commissioner Of Commercial Taxes (Audit)

WP/27274/2025HC Karnataka13 Oct 2025

Bench: S.R.KRISHNA KUMAR

Sri J Ramesh Chand vs. Union Of INDIA

WP/9890/2023HC Karnataka13 Oct 2025

Bench: S.R.KRISHNA KUMAR

Perikal Chick Munisamappa Mallappa vs. Commissioner Of Central Tax

WP/5570/2024HC Karnataka13 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S. Prestige Nottinghill Investments vs. The Union Of INDIA

WP/18888/2025HC Karnataka13 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S Kum Internationals vs. Assistant Commissioner(Hpu)

WP/26885/2024HC Karnataka13 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S. Rajarajeshwari And Co vs. The State Of Karnataka

WP/30058/2025HC Karnataka13 Oct 2025

Bench: SURAJ GOVINDARAJ

M/S Goodix Technology (INDIA) vs. The Joint Commissioner Of

WP/25146/2025HC Karnataka13 Oct 2025

Bench: S.R.KRISHNA KUMAR

Sri Rama Hollow Blocks vs. The Superintendent Of Central Tax

WP/27222/2025HC Karnataka13 Oct 2025

Bench: S.R.KRISHNA KUMAR

Sri Lakshmaiah Nagaraja vs. Office Of Assistant Commissioner Of

WP/30600/2025HC Karnataka13 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S.Big Ben vs. Assistant Commissioner Of

WP/26563/2025HC Karnataka13 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S Prashanth Motors vs. Commercial Tax Officer (Enf)17

WP/9926/2024HC Karnataka13 Oct 2025

Bench: S.R.KRISHNA KUMAR

Vision Manpower Private Limited vs. The Principal Commissioner Of Central Tax

WP/25655/2025HC Karnataka13 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S.Biotics Lab Life Services Private Limited vs. The Commercial Tax Officer

WP/27181/2025HC Karnataka13 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S. Rajarajeshwari And Co vs. The State Of Karnataka

WP/30087/2025HC Karnataka13 Oct 2025

Bench: SURAJ GOVINDARAJ

M/S. Aslam Habib vs. The Assistant Commissioner

WP/27245/2025HC Karnataka13 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S. Rajarajeshwari And Co vs. The State Of Karnataka

WP/30079/2025HC Karnataka13 Oct 2025

Bench: SURAJ GOVINDARAJ

M/S B.G. Granites vs. Assistant Commisisoner (Hpu)

WP/26515/2024HC Karnataka13 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S. S.R.S. Travels And Logistics Private Limited vs. Joint Commissioner Of Commercial

WP/29597/2025HC Karnataka10 Oct 2025

Bench: S.R.KRISHNA KUMAR

Khayati Steel Industries Limited vs. Assistant Commissioner Of Commercial Taxes

WP/26894/2025HC Karnataka10 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S Balaji Traders vs. The State Of Karnataka

WP/16147/2025HC Karnataka10 Oct 2025

Bench: S.R.KRISHNA KUMAR

Colife Adisory Private Limited vs. The Deputy Commissioner Of Commercial Taxes (Audit)

WP/21263/2024HC Karnataka10 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S Sadguru Infratech Private Limited vs. The Assistant Commissioner Of Central Tax

WP/12410/2025HC Karnataka10 Oct 2025

Bench: S.R.KRISHNA KUMAR

Sona Foods vs. The Joint Commissioner Of Central Tax

WP/14606/2025HC Karnataka10 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S Happymongo Online Solution Private LTD vs. State Of Karnataka

WP/29169/2025HC Karnataka10 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S Happymongo Online Solution Private Limited vs. State Of Karnataka

WP/26204/2025HC Karnataka10 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S Mm Cabs vs. The Joint Commissioner Of Central Tax

WP/29473/2025HC Karnataka10 Oct 2025

Bench: S.R.KRISHNA KUMAR

Shri Hardik Gowda vs. Joint Commissioner Of Central Tax

WP/26273/2025HC Karnataka10 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S International Institute For Learning vs. The Commercial Tax Officer

WP/26846/2025HC Karnataka10 Oct 2025

Bench: S.R.KRISHNA KUMAR

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