Karnataka High Court GST Judgments — 2025

2,484 judgments, newest first. Page 10 of 25.

Sri. Ayyappa Proprietor vs. The Superintendent Of Central

WP/104287/2025HC Karnataka12 Aug 2025

Bench: SURAJ GOVINDARAJ

Sri. Shiv Kumar, Contractor vs. The Superintendent Of Central

WP/104094/2025HC Karnataka12 Aug 2025

Bench: SURAJ GOVINDARAJ

Mohd Saifulla vs. Smt Sujatha

WP/15056/2025HC Karnataka11 Aug 2025

Bench: M.G.S. KAMAL

Shri. Bharath Kumar Hegde S/O Shri Shripati Keshav Hegde vs. Thesecretary TO The Government Of Karnataka

WA/100001/2025HC Karnataka06 Aug 2025

Bench: S.SUNIL DUTT YADAV,VIJAYKUMAR A.PATIL

Additional Commissioner Of Commercial Taxes vs. Sri Mukund Agarwal

WA/645/2025HC Karnataka06 Aug 2025

Bench: S.G.PANDIT,K. V. ARAVIND

M/S Udayshivakumar vs. Deputy Commissioner Of Commercial Taxes

WP/105375/2025HC Karnataka05 Aug 2025

Bench: SURAJ GOVINDARAJ

M/S Gurumallappa And Company vs. Deputy Commissioner Of Commercial Taxes Audit 1

WP/105417/2025HC Karnataka05 Aug 2025

Bench: SURAJ GOVINDARAJ

Sri Sarveshwara Rice Traders vs. The Assistant Commissioner Of Commercial Taxes, Lgsto -55

WP/25091/2024HC Karnataka05 Aug 2025

Bench: M.NAGAPRASANNA

M/S Ace Comunications vs. The Deputy Commissioner Of

WP/105419/2025HC Karnataka05 Aug 2025

Bench: SURAJ GOVINDARAJ

Sri.Vijay vs. Sri. Goutham Chand

MFA/6172/2023HC Karnataka05 Aug 2025

Bench: RAMACHANDRA D. HUDDAR

Dr.R.C.Parinitha vs. Mr.A.M.Sudhakar (HUF)

RFA/605/2025HC Karnataka01 Aug 2025

Bench: ANU SIVARAMAN,K.MANMADHA RAO

M/S Aar Bee Ispat Udyog vs. The Additional Chief Secretary

WP/16594/2025HC Karnataka31 Jul 2025

Bench: M.NAGAPRASANNA

Sri. Veerbhadra Traders vs. The Deputy Commissioner Food

WP/202246/2025HC Karnataka31 Jul 2025

Bench: SHIVASHANKAR AMARANNAVAR

M/S Universal Sompo General Insurance Company Limited vs. Joint Commissioner Of Commercial Taxes (Appeals)-5, Assistant Commissioner (St)

WP/20030/2025HC Karnataka31 Jul 2025

Bench: M.NAGAPRASANNA

Rajesh Balakrishna Kumar vs. Commissioner Of GST (Appeals )

WP/19577/2025HC Karnataka31 Jul 2025

Bench: M.NAGAPRASANNA

M/S Penguin Security And Allied Services vs. Deputy Commissioner Of Commercial Taxes

WP/22995/2025HC Karnataka31 Jul 2025

Bench: M.NAGAPRASANNA

M/S Siddanna vs. Joint Commissioner

WP/202218/2025HC Karnataka30 Jul 2025

Bench: SHIVASHANKAR AMARANNAVAR

State Bank Of INDIA vs. The Principal Commissioner Of Central GST North Commisionerate

CEA/1/2022HC Karnataka30 Jul 2025

Bench: S.G.PANDIT,K. V. ARAVIND

The Principal Commissioner Of Central Tax - GST vs. Wipro Technologies

CEA/6/2022HC Karnataka30 Jul 2025

Bench: S.G.PANDIT,K. V. ARAVIND

M/S S Y Patil vs. Joint Commissioner

WP/202221/2025HC Karnataka30 Jul 2025

Bench: SHIVASHANKAR AMARANNAVAR

M/S Lakshmiprasanna Traders vs. Joint Commissioner Of Commercial Tax (Appeal)

WP/202225/2025HC Karnataka30 Jul 2025

Bench: SHIVASHANKAR AMARANNAVAR

M/S Sachin Kumar Contractor vs. Joint Commissioner

WP/202159/2025HC Karnataka30 Jul 2025

Bench: SHIVASHANKAR AMARANNAVAR

M/S New Sharada Industries vs. The State Of Karnataka

WP/21724/2025HC Karnataka30 Jul 2025

Bench: B M SHYAM PRASAD

Karnataka Television Producers Association (R) vs. The State Of Karnataka

WP/22844/2024HC Karnataka30 Jul 2025

Bench: M.NAGAPRASANNA

The Principal Commissioner Of Central Tax - GST vs. Wipro Technologies

CEA/5/2022HC Karnataka30 Jul 2025

Bench: S.G.PANDIT,K. V. ARAVIND

M/S Siddanna vs. Joint Commissioner

WP/202217/2025HC Karnataka30 Jul 2025

Bench: SHIVASHANKAR AMARANNAVAR

M/S. Sharpwatch Investigation Security Services PVT LTD vs. State Of Karnataka

WP/22595/2025HC Karnataka29 Jul 2025

Bench: B M SHYAM PRASAD

M/S Pmj Constructions PVT LTD vs. Bruhat Bangalore Mahanagara Palike

WP/461/2023HC Karnataka25 Jul 2025

Bench: SACHIN SHANKAR MAGADUM

M/S M Venkata Rao Infra Projects PVT LTD vs. Bruhat Bengaluru Mahanagara Palike

WP/15660/2025HC Karnataka25 Jul 2025

Bench: SACHIN SHANKAR MAGADUM

M/S M Venkata Rao Infra Projects PVT LTD vs. The Executive Engineer

WP/2788/2025HC Karnataka25 Jul 2025

Bench: SACHIN SHANKAR MAGADUM

Sri Tam Tam Venkataramana Reddy vs. The Commissioner

WP/9435/2025HC Karnataka25 Jul 2025

Bench: SACHIN SHANKAR MAGADUM

M/S. Bothra Metals And Alloys Limited vs. The Commissioner Of Commercial Taxes

WP/15617/2025HC Karnataka23 Jul 2025

Bench: SURAJ GOVINDARAJ

M/S Shanthi Sagar Fast Food vs. State Of Karnataka

WP/21772/2025HC Karnataka23 Jul 2025

Bench: SURAJ GOVINDARAJ

Shri Holenarsipur Krishna Kantharaju ( H K Kantharaju) vs. The Additional Commissioner Of Central Tax

WP/20177/2025HC Karnataka23 Jul 2025

Bench: SURAJ GOVINDARAJ

M/S Freshgreen Agro Exports PVT LTD vs. The Commissioner Of Commercial Taxes

WP/102368/2025HC Karnataka23 Jul 2025

Bench: PRADEEP SINGH YERUR

M/S S.M. Constructions vs. The Assistant Commissioner Of Commercial Tax

WP/20903/2025HC Karnataka23 Jul 2025

Bench: SURAJ GOVINDARAJ

M/S Nl Tile Art PVT LTD vs. Commissioner Of Commercial Taxes, Karnataka

WP/20196/2025HC Karnataka23 Jul 2025

Bench: SURAJ GOVINDARAJ

Sulthana Taj vs. The Superintendent Of Central Tax

WP/15909/2025HC Karnataka23 Jul 2025

Bench: SURAJ GOVINDARAJ

M/S. Ave Maria Traders vs. Commercial Tax Officer

WP/20011/2025HC Karnataka23 Jul 2025

Bench: SURAJ GOVINDARAJ

M/S Pragathi Enterprise vs. The Assistant Commissioner Of Commercial Taxes

WP/2160/2025HC Karnataka23 Jul 2025

Bench: SURAJ GOVINDARAJ

M/S Sri Nanjundeshwara Traders vs. Commissioner Of Comercial Taxes

WP/20240/2025HC Karnataka23 Jul 2025

Bench: SURAJ GOVINDARAJ

Axis Bank Limited vs. State Of Karnataka

CRL.P/7754/2024HC Karnataka22 Jul 2025

Bench: S.R.KRISHNA KUMAR

Intergrated Workplace Solutions vs. Shri. Abhilash Menon

COMAP/230/2024HC Karnataka22 Jul 2025

Bench: ANU SIVARAMAN,K.MANMADHA RAO

Sharanegoud Mali Patil vs. The Government Of Karnataka

WP/103584/2025HC Karnataka21 Jul 2025

Bench: PRADEEP SINGH YERUR

Sri Arumugam Hariahra Vijayan vs. The State Of Karnataka

WP/17060/2025HC Karnataka21 Jul 2025

Bench: SURAJ GOVINDARAJ

M/S Gammon Engineers And Contractors Private Limit vs. Union Of INDIA

WP/22396/2019HC Karnataka21 Jul 2025

Bench: SURAJ GOVINDARAJ

M/S Shyamaraju And Co (INDIA) vs. The Deputy Commissioner Of

WP/5027/2024HC Karnataka18 Jul 2025

Bench: S.R.KRISHNA KUMAR

Yallappa R Patil vs. The Assistant Commissioner Of

WP/102040/2025HC Karnataka17 Jul 2025

Bench: PRADEEP SINGH YERUR

Jai Hanuman Catering Services vs. The Superintendent Lgsto 310

WP/103091/2025HC Karnataka17 Jul 2025

Bench: PRADEEP SINGH YERUR

M/S Royal Steel vs. State Of Karnataka

WP/14265/2025HC Karnataka17 Jul 2025

Bench: SURAJ GOVINDARAJ

M/S Annarao Iranna S Contractor vs. Joint Commissioner Of Goods And Service Tax (Appeals)

WP/201983/2025HC Karnataka17 Jul 2025

Bench: M.I.ARUN

M/S Trimurti Polychem PVT LTD vs. State Of Karnataka

WP/17536/2025HC Karnataka16 Jul 2025

Bench: SURAJ GOVINDARAJ

M/S. Siemens Technology And Services Private Limited vs. State Of Karnataka

WP/12365/2025HC Karnataka16 Jul 2025

Bench: SURAJ GOVINDARAJ

M/S Greenfuel Supplies PVT LTD vs. Union Of INDIA

WP/26809/2024HC Karnataka16 Jul 2025

Bench: SURAJ GOVINDARAJ

M/S Sandhya Rhine River Projects PVT LTD vs. State Of Karnataka

WP/11804/2021HC Karnataka16 Jul 2025

Bench: SACHIN SHANKAR MAGADUM

M/S Neethu Muninagareddy vs. Superintendent Of Central Tax

WP/12542/2025HC Karnataka16 Jul 2025

Bench: SURAJ GOVINDARAJ

Balavinder Singh vs. The Assistant Commissioner Of Commercial Taxes

WP/19108/2025HC Karnataka16 Jul 2025

Bench: SURAJ GOVINDARAJ

M/S. S. K. Suraksha Properties vs. Sri. B. K. Vasudev Pradeep

CMP/370/2023HC Karnataka16 Jul 2025

Bench: ASHOK S.KINAGI

M/S Cramster Gear Co vs. The Commercial Tax Officer

WP/20704/2025HC Karnataka16 Jul 2025

Bench: SURAJ GOVINDARAJ

Sri B S Lakshminarayana Reddy vs. The State Of Karnataka

WP/16250/2021HC Karnataka16 Jul 2025

Bench: SACHIN SHANKAR MAGADUM

M/S E-Coat Mobile Protection vs. Office Of The Assistant Commissioner Of Commercial Taxes

WP/18185/2025HC Karnataka16 Jul 2025

Bench: SURAJ GOVINDARAJ

M/S Mary Matha Education Trust (Regd) vs. Mrs Mary Mathew

WP/28979/2023HC Karnataka16 Jul 2025

Bench: M.NAGAPRASANNA

Mrs Saroja G.V vs. The State Of Karnataka

WP/19054/2024HC Karnataka16 Jul 2025

Bench: SACHIN SHANKAR MAGADUM

M/S I Interior vs. The Assistant Commissioner Of

WP/12874/2025HC Karnataka16 Jul 2025

Bench: SURAJ GOVINDARAJ

M/S Muni Naga Reddy HUF vs. The Assistant Commissioner Of Commercial Taxes

WP/12543/2025HC Karnataka16 Jul 2025

Bench: SURAJ GOVINDARAJ

Record only

Chandranna vs. State Of Karnataka

WP/20785/2024HC Karnataka16 Jul 2025

Bench: SURAJ GOVINDARAJ

M/S Bsh Houseshold Applicances Manufacturing PVT LTD vs. Commissioner Of Central Tax

WP/11574/2025HC Karnataka16 Jul 2025

Bench: SURAJ GOVINDARAJ

M/S Urban Gear Gifts LLP vs. Commissioner Of Commercial Taxes

WP/17685/2025HC Karnataka16 Jul 2025

Bench: SURAJ GOVINDARAJ

M/S Cramster Gear Co vs. The Commercial Tax Officer

WP/20787/2025HC Karnataka16 Jul 2025

Bench: SURAJ GOVINDARAJ

Vivek Construction vs. The Commercial Tax Officer

WP/19380/2024HC Karnataka16 Jul 2025

Bench: SURAJ GOVINDARAJ

M/S Skylark Mansions Private Limited vs. Assistant Commissioner Of Commercial

WP/19408/2025HC Karnataka16 Jul 2025

Bench: SURAJ GOVINDARAJ

M/S Cramster Gear Co vs. The Commercial Tax Officer

WP/20695/2025HC Karnataka16 Jul 2025

Bench: SURAJ GOVINDARAJ

M/S Sri Krishna Medical And General Stores vs. State Of Karnataka

WP/19113/2025HC Karnataka16 Jul 2025

Bench: SURAJ GOVINDARAJ

Smt K Chandramma vs. The State Of Karnataka

WP/12603/2020HC Karnataka16 Jul 2025

Bench: SACHIN SHANKAR MAGADUM

M/S Prudential Properties vs. The Assistant Commissioner Of Commercial Taxes

WP/201601/2025HC Karnataka16 Jul 2025

Bench: M.I.ARUN

M/S Veershetty K Contractor vs. The Joint Commissioner And Ors

WP/200497/2024HC Karnataka15 Jul 2025

Bench: M.I.ARUN

Abdukl Razak vs. Deputy Commissioner

WP/201936/2025HC Karnataka14 Jul 2025

Bench: M.I.ARUN

M/S Freshgreen Agro Exports PVT LTD vs. The Commissioner Of Commercial Taxes

WP/107001/2024HC Karnataka14 Jul 2025

Bench: PRADEEP SINGH YERUR

Arumugam Mythili vs. The State Of Karnataka

WP/19512/2025HC Karnataka14 Jul 2025

Bench: SACHIN SHANKAR MAGADUM

Shri Honnappa Ramayya Naik vs. The State Of Karnataka

CCC/100167/2025HC Karnataka14 Jul 2025

Bench: R.DEVDAS,K V ARAVIND

Anjali Nanda vs. State Of Karnataka

CRL.P/3575/2025HC Karnataka11 Jul 2025

Bench: S.R.KRISHNA KUMAR

M/S Govindraj vs. Joint Commissioner Of Commercial Tax (Appeal)

WP/201239/2025HC Karnataka11 Jul 2025

Bench: M.I.ARUN

M/S Spark Engineering vs. The Additional Commissioner

WP/201858/2025HC Karnataka11 Jul 2025

Bench: M.I.ARUN

M/S Sanganagoda Pwd Contractor vs. Joint Commissioner

WP/201918/2025HC Karnataka11 Jul 2025

Bench: M.I.ARUN

M/S P G Industries And Machenery vs. The Assistantcommissioner Of Commercial Taxes

WP/10262/2025HC Karnataka11 Jul 2025

Bench: SURAJ GOVINDARAJ

M/S Ebisu Convention Centre vs. The Deputy Commissioner Of Commercial Taxes (Audit) - 5.9

WP/19351/2025HC Karnataka10 Jul 2025

Bench: SURAJ GOVINDARAJ

M/S Sweet Home Constructions vs. The Government Of Karnataka

WP/36558/2024HC Karnataka10 Jul 2025

Bench: S SUNIL DUTT YADAV

Shri E Nishchal vs. The Deputy Commissioner

WP/15594/2025HC Karnataka09 Jul 2025

Bench: SURAJ GOVINDARAJ

Shri.E.Nishchal vs. The Commercial Tax Officer

WP/16545/2025HC Karnataka09 Jul 2025

Bench: SURAJ GOVINDARAJ

Shri E Nishchal vs. Assistant Commissioner Of Commercial Taxes (Audit-6.1)

WP/19333/2024HC Karnataka09 Jul 2025

Bench: SURAJ GOVINDARAJ

M/S Lawraga Metals Private Limited vs. State Of Karnataka

WP/18410/2025HC Karnataka09 Jul 2025

Bench: SURAJ GOVINDARAJ

M/S. Tektronix INDIA Private Limited vs. Union Of INDIA

WP/25476/2023HC Karnataka09 Jul 2025

Bench: SURAJ GOVINDARAJ

Applicate It Solutions PVT LTD vs. Union Of INDIA

WP/16970/2025HC Karnataka09 Jul 2025

Bench: SURAJ GOVINDARAJ

Dwarak Shamanth vs. The Commercial Taxes

WP/9451/2025HC Karnataka09 Jul 2025

Bench: SURAJ GOVINDARAJ

M/S Multi Coats Inc vs. Assistant Commissioner Of Commercial Taxes

WP/14465/2023HC Karnataka09 Jul 2025

Bench: SURAJ GOVINDARAJ

M/S Skanda Marketers vs. State Of Karnataka

WP/15489/2025HC Karnataka09 Jul 2025

Bench: SURAJ GOVINDARAJ

M/S.Icore Concretes vs. The Assistant Commissioner

WP/12935/2025HC Karnataka09 Jul 2025

Bench: SURAJ GOVINDARAJ

M/S Bagmane Developers PVT LTD vs. Union Of INDIA

WP/9430/2020HC Karnataka09 Jul 2025

Bench: SURAJ GOVINDARAJ

Shri M N Kumar vs. The Principal Commissioner Of Central Tax

WP/6856/2025HC Karnataka09 Jul 2025

Bench: SURAJ GOVINDARAJ

M/S. Tektronix INDIA Private Limited vs. Union Of INDIA

WP/25426/2023HC Karnataka09 Jul 2025

Bench: SURAJ GOVINDARAJ

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