Karnataka High Court GST Judgments — 2024

805 judgments, newest first. Page 1 of 9.

The Institute Of Chartered Accountants Of INDIA vs. Union Of INDIA

WP/28805/2024HC Karnataka20 Dec 2024

Bench: SURAJ GOVINDARAJ

M/S Ainapur Traders vs. Additional Commissioner (Appeals)

WP/107928/2023HC Karnataka19 Dec 2024

Bench: C.M. POONACHA

M/S Gowri Heights Private Limited vs. M/S Sri Datta Sai Security Enterprises

WP/25647/2023HC Karnataka19 Dec 2024

Bench: M.NAGAPRASANNA

M/S Sri Krishna Commercial Corporation vs. Joint Commissioner Of Central Tax

WP/102301/2024HC Karnataka19 Dec 2024

Bench: C.M. POONACHA

M/S Haradiya Enterprises vs. Superintendent Of Central Tax

WP/33165/2024HC Karnataka17 Dec 2024

Bench: M.I.ARUN

M/S Sampat Traders vs. The Union Of INDIA And Anr

WP/202670/2023HC Karnataka16 Dec 2024

Bench: S.R.KRISHNA KUMAR

M/S Ambara Constructions vs. Mr Shashank Suresh

MFA/6907/2024HC Karnataka16 Dec 2024

Bench: H.P.SANDESH

Ms Megha Bangalore Rajashekara vs. Srs Travels And Logistics Private Limited

WP/34057/2024HC Karnataka16 Dec 2024

Bench: HEMANT CHANDANGOUDAR

Palani Subramanyeshwara Transport vs. The Commissioner Of Commercial Taxes Kgst

WP/103917/2022HC Karnataka13 Dec 2024

Bench: C.M. POONACHA

Mr Umar Farooq vs. The Directorate Of Enforcement

WP/33806/2024HC Karnataka13 Dec 2024

Bench: M.NAGAPRASANNA

Taluka Agricultural Produce vs. The Asst. Commissioner Commercial Taxes And Anr

WP/203570/2024HC Karnataka12 Dec 2024

Bench: S.R.KRISHNA KUMAR

M/S R Pampapathy Aarpee Iron Ore Mines vs. Union Of INDIA

WP/107112/2023HC Karnataka12 Dec 2024

Bench: C.M. POONACHA

M/S Yamanappa V Patrot vs. The Assistant Commissioner

WP/108042/2023HC Karnataka12 Dec 2024

Bench: C.M. POONACHA

M/S Apoorva Construction Co vs. Commercial Tax Officer

WP/32542/2024HC Karnataka10 Dec 2024

Bench: M.I.ARUN

Sri Sudesh Venugopal Shetty vs. Union Of INDIA

WP/30281/2024HC Karnataka10 Dec 2024

Bench: M.I.ARUN

Shr Rahimansab S/O Davalsab Doddamani vs. The Assistant Commissioner Of Commercial Taxes Audit

WA/100603/2024HC Karnataka10 Dec 2024

Bench: H.T.NARENDRA PRASAD,VENKATESH NAIK T

M/S Iba Enterprises vs. State Of Karnataka

WP/29816/2024HC Karnataka10 Dec 2024

Bench: M.I.ARUN

M/S Apkon Ventures Private Limited vs. Additional Commissioner Of Central Tax

WP/32460/2024HC Karnataka10 Dec 2024

Bench: M.I.ARUN

M/S S F Traders vs. State Of Karnataka

WP/29808/2024HC Karnataka10 Dec 2024

Bench: M.I.ARUN

Raftaar Terminals Private Limited vs. Union Of INDIA

WP/9729/2019HC Karnataka06 Dec 2024

Bench: ANU SIVARAMAN

Puravankara Limited vs. Ms. Anitha K S

RERA.A/7/2023HC Karnataka06 Dec 2024

Bench: V KAMESWAR RAO,S RACHAIAH

Basawraj Sharnappa Kori vs. The Assistant Commissioner And Anr

WP/201997/2024HC Karnataka05 Dec 2024

Bench: S.R.KRISHNA KUMAR

M/S Rachana Enterprises vs. Union Of INDIA

WP/9486/2023HC Karnataka03 Dec 2024

Bench: M.I.ARUN

M/S Sri Muthuraya Swamy Stone Crusher vs. Union Of INDIA

WP/31754/2024HC Karnataka03 Dec 2024

Bench: M.I.ARUN

M/S Mmil vs. The Commercial Tax Officer

WP/7513/2024HC Karnataka03 Dec 2024

Bench: M.I.ARUN

M/S. Zone Fashion vs. Commercial Tax Officer (Audit) - 2.8, Dgsto-2

WP/25360/2022HC Karnataka03 Dec 2024

Bench: M.I.ARUN

M/S. Nirvaan Enterprises vs. The Union Of INDIA

WP/14517/2023HC Karnataka03 Dec 2024

Bench: M.I.ARUN

M/S Sumukha Associates vs. The State Ofkarnataka

WP/8176/2023HC Karnataka03 Dec 2024

Bench: M.I.ARUN

M/S Sabson Display System vs. The Commercial Tax Officer

WP/7044/2024HC Karnataka03 Dec 2024

Bench: M.I.ARUN

M/S Verbarq Private Limited vs. Joint Commissioner Of Commercial Taxes

WP/30304/2024HC Karnataka03 Dec 2024

Bench: M.I.ARUN

M/S R E Automations Partnership Firm vs. The Union Of INDIA

WP/10704/2023HC Karnataka03 Dec 2024

Bench: M.I.ARUN

M/S Prestine Tooling Solutions vs. The Union Of INDIA

WP/9788/2023HC Karnataka03 Dec 2024

Bench: M.I.ARUN

M/S Seedolabs Private Limited vs. Assistant Commissioner Of Commercial Taxes

WP/27378/2023HC Karnataka03 Dec 2024

Bench: M.I.ARUN

M/S Naganna Eranna vs. The State Of Karnataka

WP/1098/2023HC Karnataka03 Dec 2024

Bench: M.I.ARUN

M/S Zone Fashion vs. Assistant Commissioner Of Commercial Taxes

WP/18425/2023HC Karnataka03 Dec 2024

Bench: M.I.ARUN

M/S Akash Industries vs. The Union Of INDIA

WP/14435/2023HC Karnataka03 Dec 2024

Bench: M.I.ARUN

M/S. Sri Muthuraya Swamy Stone Crusher vs. Union Of INDIA

WP/31817/2024HC Karnataka03 Dec 2024

Bench: M.I.ARUN

M/S Eagle Tooling System vs. The Union Of INDIA

WP/13154/2023HC Karnataka03 Dec 2024

Bench: M.I.ARUN

M/S. Inn Pharma Technologies Private Limited vs. The Assistant Commissioner Of Commercial Taxes

WP/5260/2024HC Karnataka03 Dec 2024

Bench: M.I.ARUN

M/S Durga Construction Co vs. The Commercial Tax Department

WP/23076/2023HC Karnataka03 Dec 2024

Bench: M.I.ARUN

Karnataka Cnc Tech Private Limited vs. The Assistant Commissioner Of Commercial Taxes

WP/14420/2023HC Karnataka03 Dec 2024

Bench: M.I.ARUN

M/S Ascent Technology vs. The Union Of INDIA

WP/9786/2023HC Karnataka03 Dec 2024

Bench: M.I.ARUN

M/S. Tmi Systems vs. The State Of Karnataka

WP/12272/2023HC Karnataka03 Dec 2024

Bench: M.I.ARUN

M/S Sai Krupa Enterprises vs. The Union Of INDIA

WP/16567/2023HC Karnataka03 Dec 2024

Bench: M.I.ARUN

M/S Sathya Granites vs. New Mangalore Port Trust

WP/7743/2021HC Karnataka03 Dec 2024

Bench: HEMANT CHANDANGOUDAR

M/S Sneha Enterprises vs. Assistant Commissioner Of Commercial Taxes (Audit)-3.3

WP/31578/2024HC Karnataka03 Dec 2024

Bench: M.I.ARUN

Thomas Domnic Savid vs. The Commercial Tax Officer

WP/4682/2024HC Karnataka03 Dec 2024

Bench: M.I.ARUN

M/S M B Industries vs. Union Of INDIA

WP/10981/2023HC Karnataka03 Dec 2024

Bench: M.I.ARUN

M/S Brothers Enterprises vs. The Union Of INDIA

WP/27086/2023HC Karnataka03 Dec 2024

Bench: M.I.ARUN

M/S Brothers Enterprises vs. The Union Of INDIA

WP/27387/2023HC Karnataka03 Dec 2024

Bench: M.I.ARUN

Msk Worldwide Express Private Limited vs. State Of Karnataka

WP/16950/2023HC Karnataka03 Dec 2024

Bench: M.I.ARUN

M/S. Sukruth Autoteck Industries vs. The Union Of INDIA

WP/1750/2024HC Karnataka03 Dec 2024

Bench: M.I.ARUN

M/S Ambligola Project Private Limited vs. Union Of INDIA

WP/2464/2024HC Karnataka03 Dec 2024

Bench: M.I.ARUN

M/S Nsk Builders Private Limited vs. Union Of INDIA

WP/16087/2023HC Karnataka03 Dec 2024

Bench: M.I.ARUN

M/S Ivistaz Ecom Services PVT. LTD vs. The Joint Commissioner Of Commercial Taxes (Appeals- 3)

WP/9840/2023HC Karnataka03 Dec 2024

Bench: M.I.ARUN

Hindustan Technologies vs. The Union Of INDIA

WP/13734/2024HC Karnataka03 Dec 2024

Bench: N. V. ANJARIA (CJ),K. V. ARAVIND

M/S Sangmesh And Associates vs. The State Of Karnaaka

WP/8699/2023HC Karnataka03 Dec 2024

Bench: M.I.ARUN

M/S Lakshmi Venkateshwara Traders vs. State Of Karnataka

WP/4694/2023HC Karnataka03 Dec 2024

Bench: M.I.ARUN

Superintendent Of Central Tax vs. Rahul Singvi

CRL.P/1793/2020HC Karnataka02 Dec 2024

Bench: S VISHWAJITH SHETTY

Trio Shipping Services PVT LTD vs. Assistant Commissioner Of Commercial Taxes

WP/27814/2024HC Karnataka28 Nov 2024

Bench: M.I.ARUN

Shri Balusa Dattusa Choudhari (Ex-Director) vs. The Commercial Tax Officer

WP/107101/2024HC Karnataka28 Nov 2024

Bench: C.M. POONACHA

M/S. Vigneshwara Transport Company vs. Additional Commissioner Of Central Tax

WP/18305/2023HC Karnataka28 Nov 2024

Bench: M.I.ARUN

M/S Abhithri Constructions vs. Office Of The Commissioner Of Central Tax (Appeals-Ii)

WP/24811/2024HC Karnataka28 Nov 2024

Bench: M.I.ARUN

Mr Harsha T R vs. Canara Bank

WP/30523/2024HC Karnataka28 Nov 2024

Bench: HEMANT CHANDANGOUDAR

M/S Chankya Enterprises vs. The State Of Karnataka

WP/31932/2024HC Karnataka28 Nov 2024

Bench: HEMANT CHANDANGOUDAR

M/S. Jubilant Autoworks PVT LTD vs. State Of Karnataka

WP/5360/2021HC Karnataka28 Nov 2024

Bench: M.I.ARUN

Union Of INDIA vs. Lm Wind Power Blades INDIA PVT LTD

WA/690/2023HC Karnataka27 Nov 2024

Bench: V KAMESWAR RAO,S RACHAIAH

Miss Nidhi Salian vs. The Commissioner

WP/1385/2023HC Karnataka26 Nov 2024

Bench: KRISHNA S DIXIT,C M JOSHI

M/S Godaveri Industrial Traders vs. The Union Of INDIA And Anr

WP/201392/2023HC Karnataka25 Nov 2024

Bench: S.R.KRISHNA KUMAR

Sharanegouda Mali Patil vs. The Government Of Karnataka And Ors

WP/202914/2024HC Karnataka25 Nov 2024

Bench: S.R.KRISHNA KUMAR

Shivannagouda B Patil vs. The State Of Karnataka And Ors

WP/203283/2024HC Karnataka25 Nov 2024

Bench: S.R.KRISHNA KUMAR

Chanda Prop M/S Hanika Marketors vs. The Superintendent Of Central Taxes And Anr

WP/202930/2024HC Karnataka25 Nov 2024

Bench: S.R.KRISHNA KUMAR

Shri Pavan vs. The Additional Commissioner And Anr

WP/202924/2024HC Karnataka25 Nov 2024

Bench: S.R.KRISHNA KUMAR

Bharath Chemical Industries vs. State Of Karnataka

WA/89/2023HC Karnataka25 Nov 2024

Bench: V KAMESWAR RAO,S RACHAIAH

Sri S P Patil @ Shekharappa vs. The State Of Karnataka

CRL.P/12256/2024HC Karnataka23 Nov 2024

Bench: S VISHWAJITH SHETTY

M/S Varshini Lift Tech And Earth Movers vs. Assistant Commissioner Of Commercial Taxes

WP/106548/2024HC Karnataka22 Nov 2024

Bench: C.M. POONACHA

Sis Limited vs. Bangalore Metro Rail Corporation Limited

WP/19441/2023HC Karnataka22 Nov 2024

Bench: HEMANT CHANDANGOUDAR

Sis Limited vs. Bangalore Metro Rail Corporation Limited

WP/22921/2023HC Karnataka22 Nov 2024

Bench: HEMANT CHANDANGOUDAR

Sri K U Manjeshwar vs. State Of Karnataka

WP/101034/2024HC Karnataka22 Nov 2024

Bench: C.M. POONACHA

Sis Limited vs. Bangalore Metro Rail Corporation Limited

WP/22938/2023HC Karnataka22 Nov 2024

Bench: HEMANT CHANDANGOUDAR

Sis Limited vs. Bangalore Metro Rail Corporation Limited

WP/19442/2023HC Karnataka22 Nov 2024

Bench: HEMANT CHANDANGOUDAR

M/S Touchstone Enterprises PVT LTD vs. The Assistant Commissioner Of Central Tax

WP/30820/2024HC Karnataka21 Nov 2024

Bench: M.I.ARUN

Syed Ahmmed vs. The State Of Karnataka

WP/22254/2021HC Karnataka21 Nov 2024

Bench: B M SHYAM PRASAD

Saadiq Pasha vs. The State Of Karnataka

WP/22247/2021HC Karnataka21 Nov 2024

Bench: B M SHYAM PRASAD

Sri Nayaz vs. State Of Karnataka

WP/1526/2022HC Karnataka21 Nov 2024

Bench: B M SHYAM PRASAD

M/S Trillion Lead Factory (P) LTD vs. Assistant Commissioner Of

WP/30658/2024HC Karnataka19 Nov 2024

Bench: M.I.ARUN

M/S Brundavan Foundation Reg Trust vs. The Deputy Commissioner And Ors

WP/203184/2024HC Karnataka19 Nov 2024

Bench: S.R.KRISHNA KUMAR

M/S Eternity Projects vs. The Deputy Commissioner Of Commercial Taxes (Audit)-3.2

WP/30307/2024HC Karnataka19 Nov 2024

Bench: M.I.ARUN

M/S Latha Multi Tech Enterprises vs. State Of Karnataka

WP/4785/2022HC Karnataka19 Nov 2024

Bench: M.I.ARUN

Sri Rahul Naik R vs. The Principal Secretary

WP/29815/2024HC Karnataka19 Nov 2024

Bench: HEMANT CHANDANGOUDAR

Sri Mujeeb Rehman vs. State Of Karnataka

CRL.P/11635/2024HC Karnataka15 Nov 2024

Bench: S VISHWAJITH SHETTY

M/S Enternity Structures PVT LTD vs. The Deputy Commissioner Of Commercial Taxes (Audit)-3.2

WP/30285/2024HC Karnataka14 Nov 2024

Bench: M.I.ARUN

Prakash Mayappa Jambagi vs. The Assistant Commissioner

WA/100340/2024HC Karnataka14 Nov 2024

Bench: H.T.NARENDRA PRASAD,VENKATESH NAIK T

M/S Rays Power Infrastructure Private Limited vs. The Assistant Commissioner Ov Commercial Taxes (Lgs TO -510)

WP/103407/2024HC Karnataka14 Nov 2024

Bench: C.M. POONACHA

Devaraddi Agro Enterprises vs. The Assistant Commissioner

WA/100344/2024HC Karnataka14 Nov 2024

Bench: H.T.NARENDRA PRASAD,VENKATESH NAIK T

M/S Mallikarjun Communication vs. The Commercial Tax Officer Audit -1

WA/100335/2024HC Karnataka14 Nov 2024

Bench: H.T.NARENDRA PRASAD,VENKATESH NAIK T

M/S Albatross Builders And Developers LLP vs. Assistant Commissioner Of Central Tax

WP/23731/2024HC Karnataka14 Nov 2024

Bench: M.I.ARUN

M/S R S G Logistics vs. Deputy Commissioner Of Commercial Taxes (Audit)-1

WP/30266/2024HC Karnataka14 Nov 2024

Bench: M.I.ARUN

M/S Vinayaka Travels vs. Smt Sivagami N

WP/30377/2024HC Karnataka13 Nov 2024

Bench: R. NATARAJ

M/S K Gowda And Co vs. The Additional Chief Secretary

WP/5080/2024HC Karnataka12 Nov 2024

Bench: M.I.ARUN

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