Karnataka High Court GST Judgments — 2023

351 judgments, newest first. Page 1 of 4.

M/S Tejas Arecanut Traders vs. Joint Commissioner Of Commercial Taxes

WP/104505/2023HC Karnataka20 Dec 2023

Bench: SACHIN SHANKAR MAGADUM

Geeta Patel W/O Jayantilal Patel And Anr vs. Jayantilal Patel S/O Kishore Patel

RPFC/200010/2023HC Karnataka20 Dec 2023

Bench: M G UMA

Dilip Kumar. S vs. State Of Karnataka

WP/27664/2023HC Karnataka20 Dec 2023

Bench: B M SHYAM PRASAD

The State Of Karnataka vs. M N Lokesh S/O Late M S Nanjappa Gowda

RFA/1713/2010HC Karnataka20 Dec 2023

Bench: K.S.MUDAGAL,K. V. ARAVIND

Vasudeva Adigas Fast Food Private Limited vs. Assistant Commissioner Of Commercial Taxes Audit-1.9

WP/28556/2023HC Karnataka20 Dec 2023

Bench: B M SHYAM PRASAD

Vasudeva Adigas Fast Food Private Limited vs. Assistant Commissioner Of Commercial Taxes

WP/28524/2023HC Karnataka20 Dec 2023

Bench: B M SHYAM PRASAD

Assistant Commissioner Of Central Tax vs. M/S Theos Metals Trade Private Limited

WA/1517/2023HC Karnataka19 Dec 2023

Bench: P.S.DINESH KUMAR,T.G. SHIVASHANKARE GOWDA

M/S Quadri And Company vs. Commercial Tax Officer (Enforcement-10)

WA/100635/2023HC Karnataka19 Dec 2023

Bench: S.SUNIL DUTT YADAV,VIJAYKUMAR A.PATIL

M/S Quadri And Company vs. Commercial Tax Officer

WA/100633/2023HC Karnataka19 Dec 2023

Bench: S.SUNIL DUTT YADAV,VIJAYKUMAR A.PATIL

M/S Quadri And Company vs. Commercial Tax Officer

WA/100630/2023HC Karnataka19 Dec 2023

Bench: S.SUNIL DUTT YADAV,VIJAYKUMAR A.PATIL

M/S Quadri And Company vs. Commercial Tax Officer

WA/100636/2023HC Karnataka19 Dec 2023

Bench: S.SUNIL DUTT YADAV,VIJAYKUMAR A.PATIL

M/S Quadri And Company vs. Assistant Commissioner Of Commercial Tax

WA/100634/2023HC Karnataka19 Dec 2023

Bench: S.SUNIL DUTT YADAV,VIJAYKUMAR A.PATIL

M/S. Institute Of Baking And Cake Art vs. The Additional Commissioner Of Commercial Taxes (Enf), South Zone

WP/27867/2023HC Karnataka19 Dec 2023

Bench: B M SHYAM PRASAD

M/S Quadri And Company vs. Commercial Tax Officer

WA/100629/2023HC Karnataka19 Dec 2023

Bench: S.SUNIL DUTT YADAV,VIJAYKUMAR A.PATIL

State Of Karnataka vs. M/S.Mysore Construction Co

WA/5184/2009HC Karnataka18 Dec 2023

Bench: P.S.DINESH KUMAR,C.M. POONACHA

M/S Mysore Construction Co vs. State Of Karnataka

WA/3190/2009HC Karnataka18 Dec 2023

Bench: P.S.DINESH KUMAR,C.M. POONACHA

M/S. Akshay Builders vs. State Of Karnataka

WA/333/2010HC Karnataka18 Dec 2023

Bench: P.S.DINESH KUMAR,C.M. POONACHA

B N Prasanna Kumar vs. State Of Karnataka

WP/12323/2009HC Karnataka18 Dec 2023

Bench: P.S.DINESH KUMAR,C.M. POONACHA

Sri S Nagesh Rao vs. The Deputy Commissioner Of

WA/543/2010HC Karnataka18 Dec 2023

Bench: P.S.DINESH KUMAR,C.M. POONACHA

The State Of Karnataka vs. Mukund Limited

STRP/100009/2023HC Karnataka18 Dec 2023

Bench: S.SUNIL DUTT YADAV,VIJAYKUMAR A.PATIL

M/S Fortuna Projects vs. Deputy Commissioner Of

WA/2695/2009HC Karnataka18 Dec 2023

Bench: P.S.DINESH KUMAR,C.M. POONACHA

The State Of Karnataka vs. Sri. Beeranna S. Gaonkar

WA/31268/2013HC Karnataka18 Dec 2023

Bench: P.S.DINESH KUMAR,C.M. POONACHA

M/S K V Hanchinal vs. The Deputy Commissioner Of

WA/1756/2010HC Karnataka18 Dec 2023

Bench: P.S.DINESH KUMAR,C.M. POONACHA

Sri Anbazagan vs. Deputy Commissioner Of

WA/558/2010HC Karnataka18 Dec 2023

Bench: P.S.DINESH KUMAR,C.M. POONACHA

M/S Reddy Veeranna vs. Local Vat Officer-20

WA/2605/2009HC Karnataka18 Dec 2023

Bench: P.S.DINESH KUMAR,C.M. POONACHA

Akanksha Enterprises Private Limited vs. The Deputy Commissioner Of Commercial Taxes

WP/27216/2023HC Karnataka14 Dec 2023

Bench: B M SHYAM PRASAD

Sri Tam Tam Venkataramana Reddy vs. The Commissioner

WP/20350/2023HC Karnataka13 Dec 2023

Bench: SURAJ GOVINDARAJ

M/S Sri Pathy Assoceates vs. The Director

WP/13629/2021HC Karnataka13 Dec 2023

Bench: M.NAGAPRASANNA

M/S. Rahul Automobiles vs. The Assistant Commissioner Of Commercial Taxes

WP/102508/2023HC Karnataka11 Dec 2023

Bench: ANANT RAMANATH HEGDE

M/S. Rahul Agro Industires vs. The Assistant Commissioner Of Commericial Taxes

WP/102552/2023HC Karnataka11 Dec 2023

Bench: ANANT RAMANATH HEGDE

Sangappa Tippanna Kandagal vs. The Commercial Tax Officer

WP/107234/2023HC Karnataka11 Dec 2023

Bench: ANANT RAMANATH HEGDE

State Of Karnataka The Commercial Tax Officer 04 Raghavendra Colony 6Th Main 2Nd Sar Ballari vs. Sri Manjunnath Nayak

WP/102770/2022HC Karnataka11 Dec 2023

Bench: ANANT RAMANATH HEGDE

M/S K.N.Enterprises vs. The Additional Commissioner

WP/103355/2023HC Karnataka11 Dec 2023

Bench: ANANT RAMANATH HEGDE

M/S Mahalakshmi Agencies vs. The Commercial Tax Officer

WP/107230/2023HC Karnataka11 Dec 2023

Bench: ANANT RAMANATH HEGDE

Shri Bhimappa S/O Durgappa Simikeri vs. The Commercial Tax Officer Audit - 2

WP/100168/2023HC Karnataka11 Dec 2023

Bench: ANANT RAMANATH HEGDE

Devaraddi Agro Enterprises vs. The Assistant Commissioner

WP/105885/2023HC Karnataka11 Dec 2023

Bench: ANANT RAMANATH HEGDE

M/S. Navodaya Service Center vs. Assistant Commissioner Of

WP/26284/2023HC Karnataka11 Dec 2023

Bench: B M SHYAM PRASAD

Kalasaiah Annappa vs. The Commissioner Of Commercial Taxes

WP/26931/2023HC Karnataka11 Dec 2023

Bench: B M SHYAM PRASAD

M/S Sreelakshmi Transport vs. The Joint Commissioner Of Commercial Taxes

WP/105057/2023HC Karnataka11 Dec 2023

Bench: ANANT RAMANATH HEGDE

Smt. Vijayalakshmi W/O. Sureh Gadadannavar vs. The Assistant Commissioner Of Commercial Taxes

WP/100467/2023HC Karnataka11 Dec 2023

Bench: ANANT RAMANATH HEGDE

K B Processing And Trading vs. Joint Commissioner Of Commercial Taxes

WP/105711/2023HC Karnataka08 Dec 2023

Bench: ANANT RAMANATH HEGDE

M/S A M S Enterprises vs. Joint Commissioner Of Commercial Taxes

WP/23805/2023HC Karnataka08 Dec 2023

Bench: B M SHYAM PRASAD

M/S Mahavir Coconut Industries vs. Joint Commissioner Of Commercial Taxes (Appeals)

WP/23547/2023HC Karnataka08 Dec 2023

Bench: B M SHYAM PRASAD

Indian Radiological And Imaging Association Karnataka State Chapter vs. Union Of INDIA

WP/22207/2023HC Karnataka07 Dec 2023

Bench: M.NAGAPRASANNA

Gland Chemicals PVT. LTD vs. The Principal Additional Director General

WP/24577/2023HC Karnataka07 Dec 2023

Bench: B M SHYAM PRASAD

M/S Sri Thirumala Brothers vs. The Commissioner

WP/21906/2021HC Karnataka06 Dec 2023

Bench: SURAJ GOVINDARAJ

M/S. Bansal Aradhya Steel PVT LTD vs. Office Of Deputy Commissioner Of Commercial Tax

WP/24590/2023HC Karnataka06 Dec 2023

Bench: B M SHYAM PRASAD

Sri. M K Dwarakanath vs. The Commissioner

WP/6849/2020HC Karnataka06 Dec 2023

Bench: SURAJ GOVINDARAJ

Palladium Constructions PVT LTD vs. The Central Valuation Committee

WP/9071/2020HC Karnataka05 Dec 2023

Bench: R. NATARAJ

Smt. Roopa Devi vs. Mr. B. S. Amarnath

WP/26260/2023HC Karnataka04 Dec 2023

Bench: S.G.PANDIT

K M B Facility Management Service vs. Office Of The Commissioner Of Central Gods And Service

WP/106503/2023HC Karnataka04 Dec 2023

Bench: ANANT RAMANATH HEGDE

M/S Appario Retail Private Limited vs. Deputy Commissioner

WP/25564/2023HC Karnataka29 Nov 2023

Bench: B M SHYAM PRASAD

M/S Rashtreeya Sikshana Samithi Trust vs. Assistant Commissioner Of Commercial Taxes

WP/24289/2023HC Karnataka27 Nov 2023

Bench: B M SHYAM PRASAD

M/S Hatsoff Helicopter Training P Limited vs. The State Of Karnataka

WP/24699/2023HC Karnataka27 Nov 2023

Bench: B M SHYAM PRASAD

R.S. Rock Sand vs. The Assistant Commissioner Of Commercial Taxes

WP/16086/2023HC Karnataka27 Nov 2023

Bench: B M SHYAM PRASAD

M/S. Hatsoff Helicopter Training P Limited vs. The State Of Karnataka

WP/24736/2023HC Karnataka27 Nov 2023

Bench: B M SHYAM PRASAD

M/S Shanthi Electricals vs. State Of Karnataka

WP/113388/2015HC Karnataka24 Nov 2023

Bench: ANANT RAMANATH HEGDE

M/S Crest Specialty Resins PVT . LTD vs. The Commissioner Of Centroal GST

WP/106601/2023HC Karnataka24 Nov 2023

Bench: ANANT RAMANATH HEGDE

Sri Annapooraneshwari Hydraulics vs. The Superintendent Of Central Tax

WP/16535/2023HC Karnataka20 Nov 2023

Bench: B M SHYAM PRASAD

M/S Multi Coats Inc vs. The Assistant Commissioner

WP/22424/2023HC Karnataka20 Nov 2023

Bench: B M SHYAM PRASAD

M/S Rsn Hydro Solutions vs. The Superintendent Prev

WP/101821/2022HC Karnataka17 Nov 2023

Bench: ANANT RAMANATH HEGDE

Shri Mahadev S/O Nagappa Kankale vs. The Assistant Commissioner

WP/101503/2023HC Karnataka17 Nov 2023

Bench: ANANT RAMANATH HEGDE

Shri Channavbeeragouda vs. The Assistant Commissioner

WP/104429/2022HC Karnataka17 Nov 2023

Bench: ANANT RAMANATH HEGDE

Shri Malleshappa S/O Veerappa Ganiger vs. The Commercial Tax Officer (Audit)

WP/100169/2023HC Karnataka17 Nov 2023

Bench: ANANT RAMANATH HEGDE

M/S Prabhulingeswar Engineering Works vs. The Assistant Commissioner

WP/101882/2023HC Karnataka17 Nov 2023

Bench: ANANT RAMANATH HEGDE

M/S Raunak Trade Links vs. The Assistanat Commissioner

WP/104617/2022HC Karnataka17 Nov 2023

Bench: ANANT RAMANATH HEGDE

Suresh Shanmukh Maradi vs. The Assistant Commissioner

WP/102884/2022HC Karnataka17 Nov 2023

Bench: ANANT RAMANATH HEGDE

Shashi Electricals vs. The Assistant Commissioner

WP/102606/2022HC Karnataka17 Nov 2023

Bench: ANANT RAMANATH HEGDE

M/S M.A.R. Fabricators INDIA PVT. LTD vs. The Deputy Commissioner Of Central Tax And Cx

WP/104870/2022HC Karnataka17 Nov 2023

Bench: ANANT RAMANATH HEGDE

Chamansab Hajaratsab Tamboli vs. The Assistant Commissioner Of

WP/102607/2022HC Karnataka17 Nov 2023

Bench: ANANT RAMANATH HEGDE

M/S Karthik Agro Industries Private Limited vs. Union Of INDIA

WP/105512/2023HC Karnataka17 Nov 2023

Bench: ANANT RAMANATH HEGDE

Shree Vijay Laxmi Enterprises vs. The Assistant Commissioner Of

WP/104871/2022HC Karnataka17 Nov 2023

Bench: ANANT RAMANATH HEGDE

Shri Rahimansab D. Doddamani vs. The Assistant Commissioner Of

WP/104529/2022HC Karnataka17 Nov 2023

Bench: ANANT RAMANATH HEGDE

Prakash Mayappa Jambagi vs. The Assistant Commissioner Of

WP/102880/2022HC Karnataka17 Nov 2023

Bench: ANANT RAMANATH HEGDE

M/S Umeshwar Agency vs. The Assistant Commissioner

WP/101833/2022HC Karnataka17 Nov 2023

Bench: ANANT RAMANATH HEGDE

Rajesab Moulasab Santi vs. The Assistant Commissioner

WP/102887/2022HC Karnataka17 Nov 2023

Bench: ANANT RAMANATH HEGDE

Ravishankar S/O Sushilkumar Kalyanshetti vs. The Assistant Commissioner

WP/102923/2022HC Karnataka17 Nov 2023

Bench: ANANT RAMANATH HEGDE

M/S Holebasaweshwar Agro Kendra vs. The Asst. Commissioner

WP/102203/2023HC Karnataka17 Nov 2023

Bench: ANANT RAMANATH HEGDE

Shri. Basagoud S/O. Bhagavantgouda Patil vs. The Assistant Commissioner Of Commercial Taxes (Audit)

WP/104164/2022HC Karnataka17 Nov 2023

Bench: ANANT RAMANATH HEGDE

M/S Mallikarjun Communication vs. The Commercial Tax Officer

WP/103640/2023HC Karnataka17 Nov 2023

Bench: ANANT RAMANATH HEGDE

M/S Gokak Taluka Mahila vs. The Assistant Commissioner Of

WP/102495/2023HC Karnataka17 Nov 2023

Bench: ANANT RAMANATH HEGDE

M/S Apg Automation Private Limited vs. The Assistant Commissiosner Of Commercial Taxes

WP/104859/2022HC Karnataka17 Nov 2023

Bench: ANANT RAMANATH HEGDE

M/S K V Hanchinal vs. The Assistant Commissioner Of Central Taxes(Audit-1)

WP/104348/2023HC Karnataka17 Nov 2023

Bench: ANANT RAMANATH HEGDE

Shri. Basavaraj Shivappa Rayapur vs. The Commercial Tax Officer (Audit)

WP/101526/2023HC Karnataka17 Nov 2023

Bench: ANANT RAMANATH HEGDE

M/S Holebasaweshwar Agro Kendra vs. The Commercial Tax Officers

WP/104381/2022HC Karnataka17 Nov 2023

Bench: ANANT RAMANATH HEGDE

Shri Prabhayya Basayya Dandavatimath vs. The Assistant Commissioner Of

WP/103814/2023HC Karnataka17 Nov 2023

Bench: ANANT RAMANATH HEGDE

Shri Krishana Ravi vs. The Assistant Commissioner

WP/104149/2022HC Karnataka17 Nov 2023

Bench: ANANT RAMANATH HEGDE

M/S Sangamesh Note Book vs. The Commercial Tax Officer

WP/104399/2023HC Karnataka17 Nov 2023

Bench: ANANT RAMANATH HEGDE

Shri Suresh S/O Gurappa Talawar vs. The Commercial Tax Officer

WP/101363/2023HC Karnataka17 Nov 2023

Bench: ANANT RAMANATH HEGDE

Shri. Siddram Vittal Navi vs. The Assistant Commissioner Of Commercial Taxes

WP/100609/2023HC Karnataka17 Nov 2023

Bench: ANANT RAMANATH HEGDE

Sri.Narasima Nayaka S/O Manappa vs. The Assistant Commissioner

WP/101025/2021HC Karnataka17 Nov 2023

Bench: ANANT RAMANATH HEGDE

Shri Mallanagouda S/O Paragouda Patil vs. The Assistant Commissioner

WP/104619/2022HC Karnataka17 Nov 2023

Bench: ANANT RAMANATH HEGDE

M/S Sld Steels PVT LTD vs. The Director General Of GST Intelligence

WP/101820/2022HC Karnataka17 Nov 2023

Bench: ANANT RAMANATH HEGDE

M/S Rounak Trade Links vs. The Deputy Commissioner

WP/106045/2022HC Karnataka17 Nov 2023

Bench: ANANT RAMANATH HEGDE

Mallappa S/O Shivaputrappa Mallannavar vs. The Assistant Commissioner

WP/102885/2022HC Karnataka17 Nov 2023

Bench: ANANT RAMANATH HEGDE

Shri Nagappa S/O Kashinath Kankale vs. The Commercial Tax Officer

WP/103524/2023HC Karnataka17 Nov 2023

Bench: ANANT RAMANATH HEGDE

M/S Vrr Tours And Travels Private Limited vs. Union Of INDIA

WP/25221/2022HC Karnataka16 Nov 2023

Bench: B M SHYAM PRASAD

Irfan Ahmed vs. The Police Inspector/Sho

CRL.P/9362/2023HC Karnataka15 Nov 2023

Bench: S VISHWAJITH SHETTY

M/S Adithya Developers vs. The Assistant Commissioner Of Commercial Taxes

WP/23238/2023HC Karnataka09 Nov 2023

Bench: B M SHYAM PRASAD

Smt Chitra Mavinkurve vs. State Of Karnataka

CRL.P/7084/2021HC Karnataka09 Nov 2023

Bench: HEMANT CHANDANGOUDAR

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