Karnataka High Court GST Judgments — 2022

299 judgments. Showing the 100 most recent.

• The State Of Karnataka v. M/S Aditi Incorp

  Record only

  STRP/22/2020·22 Dec 2022

• The State Of Karnataka v. M/S P D Chandrakant

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  STRP/23/2020·22 Dec 2022

• The State Of Karnataka v. Steer Engineering PVT LTD.

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  WA/1426/2018·22 Dec 2022

• The Commissioner Of Commercial Taxes v. M/S Volvo INDIA PVT LTD

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  STRP/254/2018·22 Dec 2022

• The Commissioner Of Commercial Taxes v. M/S. Metal Impacts (PVT.) LTD.

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  STRP/253/2018·22 Dec 2022

• The Assistant Commissioner Of v. M/S G G Tronics INDIA PVT LTD

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  WA/3918/2019·22 Dec 2022

• State Of Karnataka v. M/S Baehal Software LTD

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  STRP/66/2019·22 Dec 2022

• The State Of Karnataka v. M/S Sterling And Wilson Powergen PVT LTD

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  STRP/212/2018·22 Dec 2022

• State Of Karnataka v. M/S Bharatiya International Limited

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  STRP/52/2019·22 Dec 2022

• State Of Karnataka v. M/S Aditya Birla Nuvo Limited

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  STRP/51/2019·22 Dec 2022

• The Joint Commissioner Of v. M/S Surin Automotive PVT LTD

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  STRP/252/2018·22 Dec 2022

• State Of Karnataka Through v. M/S. T V Sundaram Iyengar And Sons PVT Limited

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  STRP/2/2021·22 Dec 2022

• State Of Karnataka Through v. M/S Mersen INDIA (P) LTD.

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  STRP/61/2019·22 Dec 2022

• State Of Karnataka v. Shri Ravichandra Sherigar

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  STRP/14/2020·22 Dec 2022

• The Deputy Commissioner v. M/S Chem Trend Chemicals Company PVT LTD

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  STRP/13/2021·22 Dec 2022

• State Of Karnataka Through v. M/S Zenith Enterprises

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  STRP/62/2019·22 Dec 2022

• State Of Karnataka Through v. M/S. 3M INDIA Limited

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  STRP/30/2019·22 Dec 2022

• State Of Karnataka v. M/S. Brithish Enginees (INDIA ) Private LTD

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  STRP/26/2020·22 Dec 2022

• The State Of Karnataka v. M/S. Yamuna Eagle Coastal (Jv)

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  STRP/324/2017·22 Dec 2022

• State Of Karnataka v. M/S Bharat Earth Movers Limited

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  STRP/17/2017·22 Dec 2022

• State Of Karnataka v. M/S Sri Laven Engineering Private Limited

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  WA/1642/2018·22 Dec 2022

• The State Of Karnataka v. M/S Pearl Insulations

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  STRP/15/2020·22 Dec 2022

• State Of Karnataka Through v. M/S Lalchand Devikishankularia

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  STRP/59/2019·22 Dec 2022

• State Of Karnataka Through v. M/S Texport Industries PVT LTD

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  STRP/27/2019·22 Dec 2022

• State Of Karnataka v. M/S Bharathiya International Limited

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  WA/1592/2018·22 Dec 2022

• The Joint Commissioner Of Commercital Taxes v. M/S Indian Oil Corporation Limited

  Record only

  STRP/249/2018·22 Dec 2022

• The Assistant Commissioner Of Commercial Taxes v. Scorpio Engineering Private Limited

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  WA/1593/2018·22 Dec 2022

• M/S Bharat Earth Movers Limited v. The State Of Karnataka

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  STRP/234/2016·22 Dec 2022

• The State Of Karnataka v. M/S Gerb Vibration Control System PVT LTD

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  STRP/24/2020·22 Dec 2022

• State Of Karnataka Through v. M/S. Prakash Bhauwala And Company

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  STRP/16/2020·22 Dec 2022

• The State Of Karnataka v. M/S Wipro Enterprises (P) Limited

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  STRP/25/2020·22 Dec 2022

• State Of Karnataka v. M/S J K Fabrics (Bangalore) Private Limited

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  STRP/81/2019·22 Dec 2022

• State Of Karnataka Through v. M/S Nike INDIA PVT LTD

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  STRP/29/2019·22 Dec 2022

• The Joint Commissioner Of Commercial Taxes v. M/S Future Value Retail Limited

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  STRP/244/2018·22 Dec 2022

• The Joint Commissioner Of Commercial Taxes v. M/S. Future Retail Limited

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  STRP/295/2018·22 Dec 2022

• The State Of Karnataka v. Ingram Micro INDIA PVT.LTD.

  Record only

  WA/1576/2017·22 Dec 2022

• The Commissioner Of Commerical Taxes v. M/S The Shanker Vittal Motors Co. LTD

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  STRP/12/2020·22 Dec 2022

• The Commissioner Of Commercial Taxes v. M/S Beml Limited

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  STRP/5/2019·22 Dec 2022

• State Of Karnataka v. M/S C M Envirosystems Private Limited

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  WA/1596/2018·22 Dec 2022

• State Of Karnataka Through v. M/S. Hona Motorcycle And Scooters INDIA Private Limited

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  STRP/64/2019·22 Dec 2022

• The State Of Karnataka v. M/S Indian Oil Corporation Limited

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  STRP/242/2018·22 Dec 2022

• The Commissioner Of Commercial Taxes v. M/S D C Auto Parts (PVT) LTD

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  STRP/3/2019·22 Dec 2022

• The Joint Commissioner Of Commercial Taxes v. M/S Samsung R And D Institute (INDIA) Bangalore PVT LTD

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  STRP/243/2018·22 Dec 2022

• State Of Karnataka Through v. M/S Hindusthan Unilever Limited

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  STRP/63/2019·22 Dec 2022

• The Commissioner Of Commercial Taxes v. M/S Bharatiya International Limited

  Record only

  STRP/250/2018·22 Dec 2022

• The Assistant Commissioner v. Scorpio Engineering PVT LTD

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  WA/1433/2018·22 Dec 2022

• The State Of Karnataka v. M/S Hindustan Coca Cola Beverages PVT.LTD.

  Record only

  WA/3881/2016·22 Dec 2022

• State Of Karnataka v. M/S Ge Be Private LTD

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  STRP/26/2019·22 Dec 2022

• State Of Karnataka v. M/S Biesse Manufacturing Co., PVT. LTD.

  Record only

  WA/1425/2018·22 Dec 2022

• The State Of Karnataka v. M/S Izmo Limited

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  STRP/213/2018·22 Dec 2022

• The Joint Commissioner Of v. Hcl Infosystems Limited

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  STRP/251/2018·22 Dec 2022

• The Assistant Commissioner Of Commercial Taxes v. Sri Kanaheyallal Patel

  Record only

  WA/1432/2018·22 Dec 2022

• The State Of Karnataka v. M/S British Engines (INDIA) PVT LTD

  Record only

  STRP/10/2021·22 Dec 2022

• The Commissioner Of Commercial Taxes v. M/S Volvo INDIA PVT LTD

  Record only

  STRP/4/2019·22 Dec 2022

• The State Of Karnataka v. M/S Goodrich Aerospace Services Limited

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  STRP/17/2020·22 Dec 2022

• State Of Karnataka v. M/S British Bilogicals

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  STRP/53/2019·22 Dec 2022

• The State Of Karnataka v. M/S Bindu Urja Infrastructure Limited

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  WA/3392/2016·22 Dec 2022

• State Of Karnataka Through v. M/S Motherson Sumy Systems Limited

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  STRP/80/2019·22 Dec 2022

• The State Of Karnataka v. M/S Integrated Electric Company Private Limited

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  WA/1595/2018·22 Dec 2022

• The Joint Commissioner Of v. M/S Honeywell Automation INDIA LTD

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  STRP/12/2021·22 Dec 2022

• The Assistant Commissioner v. Scorpio Engineering PVT LTD

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  WA/1436/2018·22 Dec 2022

• The State Of Karnataka v. Sonal Apparel Private Limited

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  WA/3176/2016·22 Dec 2022

• M/S Honda Motorcylce And Scooters INDIA Private Limited v. The State Of Karnataka

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  STRP/29/2022·22 Dec 2022

• The Joint Commissioner Of v. M/S Honeywell Automation INDIA LTD

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  STRP/11/2021·22 Dec 2022

• The Joint Commissioner Of v. M/S Honeywell Automation INDIA LTD

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  STRP/7/2021·22 Dec 2022

• State Of Karnataka Thourgh v. M/S Bhagya Anand

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  STRP/65/2019·22 Dec 2022

• State Of Karnataka Through v. M/S Centum Electronics Limited

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  STRP/105/2019·22 Dec 2022

• The State Of Karnataka v. Kirloskar Electric Co LTD

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  WA/1431/2018·22 Dec 2022

• State Of Karnataka v. M/S Lioyd Insulations (INDIA) Limited

  Record only

  WA/3673/2016·22 Dec 2022

• M/S Orient Traders v. The Deputy Commissioner Of Commercial Taxes

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  WP/2911/2022·16 Dec 2022

• M/S Bheema Construction v. The Asst. Commissioner Of Commercial Taxes

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  WP/24563/2022·15 Dec 2022

• Sri Ekanatheshwari Electrial v. The State Of Karnataka

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  WP/10956/2022·14 Dec 2022

• M/S M R Constructions v. Chief Commissioner

  Record only

  WP/22532/2022·12 Dec 2022

• M/S Bangalore Electricity Supply Company LTD v. Satish Sugars Limited

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  RP/100125/2022·12 Dec 2022

• M/S M P Bhandari v. Joint Commissioner Of Commercial Taxes

  Record only

  WP/23942/2022·9 Dec 2022

• M/S Dlf Projects Limited v. State Of Karnataka

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  WP/24572/2022·8 Dec 2022

• Sri Kuljeet Singh v. Union Of INDIA

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  WP/3440/2022·8 Dec 2022

• Infor (INDIA) Private Limited v. Union Of INDIA

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  WP/5948/2021·8 Dec 2022

• M/S Vinayaka Travels v. Smt Sivagami N

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  WP/22053/2022·8 Dec 2022

• Sri. Hajilal S/O. Haji Anwarsab Pailwan v. The State Of Karnataka

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  CRL.P/103736/2022·8 Dec 2022

• M/S Sree Gayathridevi Enterprises v. Idfc Bank Limited

  Record only

  WP/18793/2022·5 Dec 2022

• M/S. Aadi Shakte Enterprises v. Union Of INDIA

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  WP/23644/2022·2 Dec 2022

• Bharath Chemical Industries v. The State Of Karnataka

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  WP/21648/2022·1 Dec 2022

• M/S Power Plus Electricals v. The Joint Commissioner Of Commercial Taxes (Appeals- 5)

  Record only

  WP/22486/2022·1 Dec 2022

• Sri G Gajaraj v. Sri K R Gopal Krishana

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  RFA/947/2022·30 Nov 2022

• M/S Raheel Communication v. The Commissioner

  Record only

  WP/9936/2019·30 Nov 2022

• M/S Outdoor Advertising v. State Of Karnataka

  Record only

  WP/15016/2019·30 Nov 2022

• Uk Advertisers v. The Shimoga City Corporation

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  WP/15691/2019·30 Nov 2022

• St. Ann'S Education Society v. Sri V Venkata Krishnan

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  COMAP/59/2022·29 Nov 2022

• Mrs. Anita Rebekah Devakumar v. Mr. Praveen Kumar Solomon

  Record only

  MFA/2383/2020·28 Nov 2022

• Kokkans Trading Co v. State Of Karnataka

  Record only

  WP/22894/2022·24 Nov 2022

• M/S. Wave Mechanics PVT LTD v. The Union Of INDIA

  Record only

  WP/24061/2021·24 Nov 2022

• The Union Of INDIA v. M/S Adarsh Control And Automation PVT LTD

  Record only

  WA/1325/2021·23 Nov 2022

• The Union Of INDIA v. M/S. Medreich Limited

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  WA/931/2021·23 Nov 2022

• The Goods And Services v. M/S. Urs Kars Service Centre PVT LTD

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  WA/1051/2021·23 Nov 2022

• Union Of INDIA v. M/S. Asian Fab Tec LTD

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  WA/1113/2021·23 Nov 2022

• The Union Of INDIA v. Alliance Buildwell Projects PVT LTD

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  WA/1016/2021·23 Nov 2022

• The Deputy Director v. M/S.Shri.Keshav Cement And Infra Limited

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  WP/147444/2020·23 Nov 2022

• Mahatma Education Society (Regd) v. The Estate Officer

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  WP/18052/2022·22 Nov 2022

• M/S Mundkar Madhavaraya Prabhu v. The State Of Karnataka

  Record only

  WP/22779/2022·22 Nov 2022