Karnataka High Court GST Judgments — 2022

282 judgments, newest first. Page 2 of 3.

Punjab National Bank vs. Smt Ammaiah

COMAP/406/2022HC Karnataka16 Nov 2022

Bench: G.NARENDAR,P.N.DESAI

R R Traders vs. Commercial Tax Officer

WP/105007/2022HC Karnataka16 Nov 2022

Bench: HEMANT CHANDANGOUDAR

R Prabhu vs. Baswaraj Nalegave

WP/13429/2022HC Karnataka15 Nov 2022

Bench: G.NARENDAR,P.N.DESAI

The State Of Karnataka vs. The Union Of INDIA And Others

WA/200064/2022HC Karnataka15 Nov 2022

Bench: K.S.MUDAGAL,ANIL B KATTI

M/S. Global Finsol Private Limited vs. The Assistant Commissioner Of State, GST

WP/22225/2021HC Karnataka10 Nov 2022

Bench: S.R.KRISHNA KUMAR

M/S Nagson And Co vs. The Joint Commissioner Of Central Tax

WP/21341/2022HC Karnataka10 Nov 2022

Bench: S.R.KRISHNA KUMAR

M/S Al Tisource Business Solutions PVT LTD vs. The Deputy Commissioner

WP/459/2022HC Karnataka10 Nov 2022

Bench: S.R.KRISHNA KUMAR

Sri. Kolapudi Enoch Washington vs. The Additional Commissioner

WP/21269/2022HC Karnataka09 Nov 2022

Bench: S.R.KRISHNA KUMAR

The State Of Karnataka vs. M/S Akshaya Agro Sales PVT LTD

WA/349/2022HC Karnataka09 Nov 2022

Bench: P.S.DINESH KUMAR,T.G. SHIVASHANKARE GOWDA

Rajath R vs. The State Of Karnataka

WP/8902/2022HC Karnataka09 Nov 2022

Bench: M.NAGAPRASANNA

M/S Priyadarshini Filaments Private Limited vs. Union Of INDIA

WP/13985/2020HC Karnataka03 Nov 2022

Bench: S.R.KRISHNA KUMAR

M/S Biesse Manufacturing Co PVT LTD vs. Union Of INDIA

WP/5879/2018HC Karnataka03 Nov 2022

Bench: S.R.KRISHNA KUMAR

Srinivas S/O Gadilingappa vs. The State Of Karnataka

CRL.P/103096/2022HC Karnataka03 Nov 2022

Bench: SHIVASHANKAR AMARANNAVAR

Srinivas V vs. Union Of INDIA

WP/11190/2020HC Karnataka03 Nov 2022

Bench: S.R.KRISHNA KUMAR

M/S. Hanuman Agro Products vs. The Assistant Commissioner Of

WP/21154/2022HC Karnataka03 Nov 2022

Bench: S.R.KRISHNA KUMAR

State Of Karnataka Through vs. M/S Shantala Matchining Technologies Private Limited

STRP/7/2022HC Karnataka02 Nov 2022

Bench: P.S.DINESH KUMAR,T.G. SHIVASHANKARE GOWDA

The State Of Karnataka vs. M/S Priyanka Products

STRP/1/2022HC Karnataka02 Nov 2022

Bench: P.S.DINESH KUMAR,T.G. SHIVASHANKARE GOWDA

M/S. M K Agrotech Private Limited vs. Union Of INDIA

WP/52353/2019HC Karnataka27 Oct 2022

Bench: S.R.KRISHNA KUMAR

Ibm INDIA Private Limited vs. Union Of INDIA

WP/6465/2021HC Karnataka27 Oct 2022

Bench: S.R.KRISHNA KUMAR

Sri. Thejas Enterprises vs. State Of Karnataka

WP/19130/2022HC Karnataka21 Oct 2022

Bench: S.R.KRISHNA KUMAR

M/S Nikitha Buildtech (P) LTD vs. Union Of INDIA

WP/21844/2021HC Karnataka20 Oct 2022

Bench: S.R.KRISHNA KUMAR

M/S Lm Wind Power Blades INDIA PVT LTD vs. Designated Committee

WP/21178/2021HC Karnataka20 Oct 2022

Bench: S.R.KRISHNA KUMAR

M/S Ib Track Solutions PVT LTD vs. State Of Karnataka

CRL.P/8125/2022HC Karnataka17 Oct 2022

Bench: M.NAGAPRASANNA

M/S Clamp International vs. The Superintendent Of

WP/2231/2022HC Karnataka13 Oct 2022

Bench: S.R.KRISHNA KUMAR

Sri T T Venkataramana Reddy vs. Bruhat Bangalore Mahanagara Palike

WP/3642/2022HC Karnataka13 Oct 2022

Bench: S.R.KRISHNA KUMAR

Smart Byte Technologies vs. Union Of INDIA

WP/10229/2022HC Karnataka13 Oct 2022

Bench: S.R.KRISHNA KUMAR

Imran S/O Harun vs. The Commissioner Of

WP/18565/2022HC Karnataka13 Oct 2022

Bench: S.R.KRISHNA KUMAR

M/S. Khoday INDIA Limited vs. Joint Director

WP/8837/2019HC Karnataka13 Oct 2022

Bench: S.R.KRISHNA KUMAR

Smart Byte Technologies vs. Union Of INDIA

WP/10143/2022HC Karnataka13 Oct 2022

Bench: S.R.KRISHNA KUMAR

Smt Shailaja Chandrashekar vs. Additional Commissioner Of

WP/17778/2022HC Karnataka13 Oct 2022

Bench: S.R.KRISHNA KUMAR

Veerabhadra. G vs. State Of Karnataka By

CRL.P/8203/2022HC Karnataka11 Oct 2022

Bench: H.P.SANDESH

M/S Ankitfasteners PVT LTD vs. The Unionof INDIA

WP/8617/2021HC Karnataka30 Sept 2022

Bench: S.R.KRISHNA KUMAR

M/S M K Agrotech Private Limited vs. Union Of INDIA

WP/5196/2020HC Karnataka30 Sept 2022

Bench: S.R.KRISHNA KUMAR

M/S. Bluestone Jewellery And vs. Union Of INDIA

WP/641/2020HC Karnataka30 Sept 2022

Bench: S.R.KRISHNA KUMAR

M/S Fimer INDIA Private Limited vs. The State Of Karnataka

WP/10002/2022HC Karnataka29 Sept 2022

Bench: S.R.KRISHNA KUMAR

The Union Of INDIA vs. M/S Eid Parry (INDIA) Limited

WA/146/2022HC Karnataka29 Sept 2022

Bench: P.S.DINESH KUMAR,UMESH M ADIGA

M/S Edutel Technologies Private Limited vs. Union Of INDIA

WP/18551/2022HC Karnataka29 Sept 2022

Bench: S.R.KRISHNA KUMAR

M/S Jupiter Express Carrier (P) Limited vs. Union Of INDIA

WP/4471/2022HC Karnataka23 Sept 2022

Bench: S.R.KRISHNA KUMAR

Mr Prabhakar Yeyyadi vs. State Of Karnataka

WP/15732/2022HC Karnataka23 Sept 2022

Bench: HEMANT CHANDANGOUDAR

M/S. Thinkhigh Solutions PVT LTD vs. Audit-I Commissionerate

WP/12853/2020HC Karnataka22 Sept 2022

Bench: S.R.KRISHNA KUMAR

M/S Volvo Group INDIA Private Limited vs. Union Of INDIA

WP/17891/2022HC Karnataka22 Sept 2022

Bench: S.R.KRISHNA KUMAR

Ghodawat Foods International Private Limited vs. Union Of INDIA

WP/101375/2021HC Karnataka21 Sept 2022

Bench: M.I.ARUN

M/S.H.I. Tamboli @ Sons vs. Union Of INDIA

WP/101969/2020HC Karnataka21 Sept 2022

Bench: M.I.ARUN

M/S.Balajee Pouches vs. Union Of INDIA

WP/146879/2020HC Karnataka21 Sept 2022

Bench: M.I.ARUN

Ghodawat Industries INDIA Private Limited vs. Union Of INDIA

WP/101916/2021HC Karnataka21 Sept 2022

Bench: M.I.ARUN

Ghodawat Packers LLP vs. Union Of INDIA

WP/145107/2020HC Karnataka21 Sept 2022

Bench: M.I.ARUN

M/S. Rajnandini Foods PVT. LTD vs. Union Of INDIA

WP/123492/2020HC Karnataka21 Sept 2022

Bench: M.I.ARUN

Shri K Nagaraj Proprietor vs. Pavan Kumar Malapati

CCC/100044/2022HC Karnataka16 Sept 2022

Bench: B.M.SHYAM PRASAD,G BASAVARAJA

Mrs V A Nirmala Mary vs. Union Of INDIA

WP/17923/2021HC Karnataka16 Sept 2022

Bench: S.R.KRISHNA KUMAR

The District Collector And District Commissioner Bellary vs. Shri K Nagaraja

WA/100090/2022HC Karnataka16 Sept 2022

Bench: B.M.SHYAM PRASAD,G BASAVARAJA

Dilip Kumar S vs. State Of Karnataka

WP/7583/2022HC Karnataka13 Sept 2022

Bench: S.R.KRISHNA KUMAR

M/S.Priya Agencies vs. The Union Of INDIA

WP/146253/2020HC Karnataka12 Sept 2022

Bench: M.I.ARUN

M/S. Epragathi Recycling vs. The State Of Karnataka

WP/17034/2022HC Karnataka09 Sept 2022

Bench: S.R.KRISHNA KUMAR

M/S Juwi INDIA Renewable Energies PVT LTD vs. The Union Of INDIA

RP/524/2022HC Karnataka09 Sept 2022

Bench: P.S.DINESH KUMAR,M G UMA

M/S Angel Pipes And Tubes P Limited vs. Commercial Tax Officer Enforcement-24

WP/11213/2020HC Karnataka08 Sept 2022

Bench: S.R.KRISHNA KUMAR

M/S Surakshita Security Force vs. The Additional Commissioner Of Central Taxes

WP/12915/2022HC Karnataka08 Sept 2022

Bench: S.R.KRISHNA KUMAR

M/S Himalaya Drug Company vs. Commissioner Of Central Tax (Appeals-Ii)

WP/10142/2021HC Karnataka08 Sept 2022

Bench: S.R.KRISHNA KUMAR

Union Of INDIA vs. M/S Akshaya Agro Sales PVT. LTD

WA/309/2022HC Karnataka07 Sept 2022

Bench: P.S.DINESH KUMAR,UMESH M ADIGA

Paradise Land Mark vs. State Of Karnataka

WP/17273/2022HC Karnataka02 Sept 2022

Bench: S.R.KRISHNA KUMAR

Jsw Steel Limited vs. The Union Of INDIA

WP/3418/2020HC Karnataka02 Sept 2022

Bench: S.R.KRISHNA KUMAR

M/S Gardenview Abode Private Limited vs. The State Of Karnataka

WP/50529/2019HC Karnataka01 Sept 2022

Bench: HEMANT CHANDANGOUDAR

Goutham Stores vs. The State Of Karnataka

WP/10802/2022HC Karnataka26 Aug 2022

Bench: S.R.KRISHNA KUMAR

M/S Bioneeds INDIA (P) LTD vs. The Commissioner Of Central Tax

WP/15497/2021HC Karnataka26 Aug 2022

Bench: S.R.KRISHNA KUMAR

Deepak Vasudev Asrani Chugh HUF vs. Joint Commissioner Of GST

WP/12897/2022HC Karnataka25 Aug 2022

Bench: S.R.KRISHNA KUMAR

Smt. Amrutha A M vs. Commercial Tax Officer

WP/15619/2022HC Karnataka24 Aug 2022

Bench: S.R.KRISHNA KUMAR

The Union Of INDIA vs. M/S Annapoorna Agencies

WA/100176/2022HC Karnataka24 Aug 2022

Bench: S G PANDIT,ANANT RAMANATH HEGDE

The Union Of INDIA vs. M/S Kwality Die Casting PVT LTD

WA/100177/2022HC Karnataka24 Aug 2022

Bench: S G PANDIT,ANANT RAMANATH HEGDE

The Union Of INDIA vs. M/S Annapoorna Motors

WA/100174/2022HC Karnataka24 Aug 2022

Bench: S G PANDIT,ANANT RAMANATH HEGDE

The Additional Commissionr Of State Tax E Admin O O Comnr Of Commrl Tax Gandhinagar Bengaluru vs. M S Kwality Die Casting PVT LTD No163 Cd Bellur Industrial Area Bellur Dharwad

WA/100132/2022HC Karnataka24 Aug 2022

Bench: S G PANDIT,ANANT RAMANATH HEGDE

Sri.Satish Kolambkar S/O Vishwanath Kolambkar vs. The State Of Karnataka

WP/100747/2021HC Karnataka24 Aug 2022

Bench: ASHOK S. KINAGI

Anthon S/O Vidar Fernandes vs. The State Of Karantaka

WP/147751/2020HC Karnataka24 Aug 2022

Bench: ASHOK S. KINAGI

Sri. Uday Kumar R vs. The State Of Karnataka

CRL.P/7487/2022HC Karnataka23 Aug 2022

Bench: K.NATARAJAN

M/S. Prajwal Motors vs. The Union Of INDIA

WP/9471/2021HC Karnataka18 Aug 2022

Bench: S.R.KRISHNA KUMAR

M/S Santosh Enterprises vs. Sri C Krishnajeet

WP/20181/2021HC Karnataka18 Aug 2022

Bench: HEMANT CHANDANGOUDAR

M/S. Ars Enterprises vs. State Of Karnataka

WP/12566/2022HC Karnataka18 Aug 2022

Bench: S.R.KRISHNA KUMAR

M/S G G Agencies vs. The State Of Karnataka

WP/15344/2022HC Karnataka18 Aug 2022

Bench: S.R.KRISHNA KUMAR

M/S. Ars Enterprises vs. State Of Karnataka

WP/12570/2022HC Karnataka18 Aug 2022

Bench: S.R.KRISHNA KUMAR

M/S Ashok And Sons vs. Chief Secretary

WP/20178/2021HC Karnataka18 Aug 2022

Bench: HEMANT CHANDANGOUDAR

M/S Rajeev Traders vs. State Of Karnataka

WP/100849/2022HC Karnataka16 Aug 2022

Bench: N.S.SANJAY GOWDA

M/S Anand Motors vs. The Union Of INDIA And Ors

WP/201351/2021HC Karnataka16 Aug 2022

Bench: H.T.NARENDRA PRASAD

M/S Rachana Enterprises vs. The Commissioner Of Commercial Taxes Karnataka

WP/10800/2022HC Karnataka12 Aug 2022

Bench: S.R.KRISHNA KUMAR

M/S Shri Mahila Griha Udyog Lijjat Papad vs. The Joint Commissioner Of Commercial Taxes

WP/15547/2022HC Karnataka12 Aug 2022

Bench: S.R.KRISHNA KUMAR

Patil Bi-Wheelers Private Limited vs. Union Of INDIA

WP/147033/2020HC Karnataka10 Aug 2022

Bench: M.I.ARUN

Anand Minerals vs. Union Of INDIA

WP/147032/2020HC Karnataka10 Aug 2022

Bench: M.I.ARUN

M/S Santosh Granites vs. The Commercial Tax Officer

WP/101042/2022HC Karnataka08 Aug 2022

Bench: M.I.ARUN

M/S. Vijay Umedlal Ajmera (HUF) vs. Union Of INDIA

WP/115228/2019HC Karnataka08 Aug 2022

Bench: M.I.ARUN

Sri Arvind Kalal Prop vs. The Union Of INDIA

WP/105386/2021HC Karnataka03 Aug 2022

Bench: M.I.ARUN

Steel Hypermart INDIA PVT LTD vs. Central Bureau Of Investigation

CRL.P/919/2021HC Karnataka02 Aug 2022

Bench: M.NAGAPRASANNA

M/S Massilly INDIA Packaging PVT LTD vs. The Assistant Commissioner Central Excise

WP/14720/2022HC Karnataka01 Aug 2022

Bench: S.R.KRISHNA KUMAR

M/S.Ashoka Buildcon Limited vs. The Union Of INDIA

WP/105963/2019HC Karnataka29 Jul 2022

Bench: M.I.ARUN

Karnataka Co Operative Poultry Federation LTD vs. The State Of Karnataka

WP/15067/2022HC Karnataka29 Jul 2022

Bench: KRISHNA S DIXIT

Sri C Radhakrishna Shastry vs. Union Of INDIA

WA/482/2022HC Karnataka27 Jul 2022

Bench: P.S.DINESH KUMAR,M G UMA

Xxxxx vs. The State Of Karnataka

CRL.P/5648/2021HC Karnataka26 Jul 2022

Bench: K.NATARAJAN

M/S Bangalore University vs. Principal Additional Director General

WP/112/2019HC Karnataka26 Jul 2022

Bench: M.I.ARUN

M/S Rajiv Gandhi University vs. Principal Additional Director General

WP/57941/2018HC Karnataka26 Jul 2022

Bench: M.I.ARUN

M/S Winfoware Technologies LTD vs. Superintendent Of Commercial Taxes

WP/13923/2022HC Karnataka21 Jul 2022

Bench: M.I.ARUN

M/S Tajs Groups And Associates vs. The Commissioner Of Central Tax

WP/201530/2022HC Karnataka15 Jul 2022

Bench: S.VISHWAJITH SHETTY

M/S Aastha Alumina PVT LTD vs. State Of Karnataka

WP/12156/2022HC Karnataka13 Jul 2022

Bench: M.I.ARUN

M/S Sew Bellary Highways Limited vs. Union Of INDIA

WP/7233/2022HC Karnataka11 Jul 2022

Bench: M.I.ARUN

M/S Dpj Bidar - Chincholi (Annuity) Road Project Private Limited vs. Union Of INDIA

WP/22250/2021HC Karnataka11 Jul 2022

Bench: M.I.ARUN

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