Karnataka High Court GST Judgments — 2022

282 judgments, newest first. Page 3 of 3.

M/S Bhagwati Enterprises vs. Commercial Tax Officer

WP/13297/2022HC Karnataka05 Jul 2022

Bench: M.I.ARUN

Sri B C Gopala Reddy vs. The Commissioner

WP/6830/2020HC Karnataka05 Jul 2022

Bench: SURAJ GOVINDARAJ

State Of Karnataka vs. O G Variar And Sons Variar Bakery

STRP/4/2022HC Karnataka30 Jun 2022

Bench: P.S.DINESH KUMAR,ANANT RAMANATH HEGDE

M/S. Sanjay Alloys PVT LTD vs. State Of Karnataka By

STRP/18/2019HC Karnataka30 Jun 2022

Bench: P.S.DINESH KUMAR,C.M. POONACHA

Veerabhadra. G vs. State Of Karnataka

CRL.P/5521/2022HC Karnataka29 Jun 2022

Bench: H.P.SANDESH

M/S Chalet Hotels LTD vs. Commissioner Of Central Tax

CEA/2/2020HC Karnataka29 Jun 2022

Bench: P.S.DINESH KUMAR,C.M. POONACHA

Sri B A Kuttappa vs. The State Of Karnataka

WP/10356/2022HC Karnataka29 Jun 2022

Bench: S.G.PANDIT

Sri Rajasab S/O Badruen Shaikh vs. State Of Karnataka

CRL.P/101571/2022HC Karnataka28 Jun 2022

Bench: K.NATARAJAN

M/S Srs Enterprises vs. The Assistant Commissioner Of Commerical Taxes

WP/10964/2022HC Karnataka24 Jun 2022

Bench: M.I.ARUN

M/S Sln Enterprises vs. The Assistant Commissioner Of Commerical Taxes

WP/11042/2022HC Karnataka24 Jun 2022

Bench: M.I.ARUN

Harshit Kumar Mathur vs. The Commissioner Of Commercial Taxes

WP/9629/2022HC Karnataka24 Jun 2022

Bench: M.I.ARUN

Smt. Deepika Kapoor vs. Asst Commissioner Of Commercial Taxes

WP/15105/2020HC Karnataka24 Jun 2022

Bench: M.I.ARUN

M/S Transways INDIA Transport vs. Joint Commissioner

WP/7226/2022HC Karnataka23 Jun 2022

Bench: M.I.ARUN

M/S Greenfinch Team Management vs. M/S Bundl Technologies PVT LTD

CMP/155/2021HC Karnataka23 Jun 2022

Bench: SURAJ GOVINDARAJ

Tafe Access LTD vs. Deputy Commissioner Of Central Tax

WP/7795/2022HC Karnataka20 Jun 2022

Bench: P.S.DINESH KUMAR,C.M. POONACHA

M/S Kiran Auto Agency vs. Union Of INDIA

WP/6251/2020HC Karnataka10 Jun 2022

Bench: M.I.ARUN

M/S Megha Mobile Stores vs. Union Of INDIA

WP/6196/2020HC Karnataka10 Jun 2022

Bench: M.I.ARUN

M/S Shree Mahaveer Distributors vs. Union Of INDIA

WP/6245/2020HC Karnataka10 Jun 2022

Bench: M.I.ARUN

M/S Verso Dye Chem vs. Union Of INDIA

WP/6244/2020HC Karnataka10 Jun 2022

Bench: M.I.ARUN

M/S Rajat Motors vs. Union Of INDIA

WP/6188/2020HC Karnataka10 Jun 2022

Bench: M.I.ARUN

Tpi Advisory Services INDIA Private Limited vs. The Commissioner Of Central Tax

CEA/2/2021HC Karnataka01 Jun 2022

Bench: P.S.DINESH KUMAR,ANANT RAMANATH HEGDE

The Commissioner Of Central Tax vs. M/S Abb Limited

CEA/16/2021HC Karnataka01 Jun 2022

Bench: P.S.DINESH KUMAR,ANANT RAMANATH HEGDE

Atria Convergence Technologies Limited vs. Union Of INDIA

WP/7323/2022HC Karnataka31 May 2022

Bench: M.I.ARUN

M/S Kum Internationals vs. Government Of Karnataka

WP/6601/2020HC Karnataka30 May 2022

Bench: M.I.ARUN

M/S B.G. Granites vs. Government Of Karnataka

WP/8274/2020HC Karnataka30 May 2022

Bench: M.I.ARUN

Sri Adinarayana Trading Co vs. S M J Margin Free Shop

WP/10297/2022HC Karnataka27 May 2022

Bench: SACHIN SHANKAR MAGADUM

Sri Adinarayana Trading Co Regd vs. Swapna Traders

WP/10287/2022HC Karnataka27 May 2022

Bench: SACHIN SHANKAR MAGADUM

Ritesh Agarwal vs. State By - Police Inspector

CRL.P/8643/2019HC Karnataka21 Apr 2022

Bench: HEMANT CHANDANGOUDAR

M/S.Dayalal Meghji And Company vs. The Commercial Tax Officer

WP/113021/2019HC Karnataka20 Apr 2022

Bench: N.S.SANJAY GOWDA

Aadhar Education Society vs. The Maratha Mandir

WP/100451/2022HC Karnataka19 Apr 2022

Bench: SURAJ GOVINDARAJ

Aadhar Education Society vs. The Maratha Mandir

CRP/100041/2022HC Karnataka19 Apr 2022

Bench: SURAJ GOVINDARAJ

Abb INDIA Limited vs. Chief Commissioner Of Customs

WP/337/2022HC Karnataka18 Apr 2022

Bench: B M SHYAM PRASAD

M/S Tejas Networks Limited vs. The State Of Karnataka

WP/8005/2022HC Karnataka13 Apr 2022

Bench: B M SHYAM PRASAD

The Assistant Commissioner Of Commercial Taxes vs. M/S Eid Parry (INDIA) Limited

WA/205/2022HC Karnataka11 Apr 2022

Bench: S.SUJATHA,SHIVASHANKAR AMARANNAVAR

M/S Akash Construction vs. Assistant Commissioner Of Commercial Taxex

WP/101320/2022HC Karnataka08 Apr 2022

Bench: N.S.SANJAY GOWDA

The Vice Chairman Settlement Commisson vs. M/S Zyeta Interiors PVT LTD

WA/42/2022HC Karnataka07 Apr 2022

Bench: S.SUJATHA,SHIVASHANKAR AMARANNAVAR

Godolphine INDIA Private Limited vs. Um Projects LLP

COMAP/140/2022HC Karnataka01 Apr 2022

Bench: RITU RAJ AWASTHI(CJ),S.R.KRISHNA KUMAR

The Union Of INDIA vs. M/S Anandbhavan Properties

WA/3968/2019HC Karnataka31 Mar 2022

Bench: S.SUJATHA,SHIVASHANKAR AMARANNAVAR

M/S Tra And Company vs. Additional Chief Secretary TO Government

WP/4872/2021HC Karnataka31 Mar 2022

Bench: B M SHYAM PRASAD

The Asst. Commissioner Of Commercial Taxes vs. M/S. Surfaces

STRP/8/2020HC Karnataka29 Mar 2022

Bench: S.SUJATHA,SHIVASHANKAR AMARANNAVAR

State Of Karnataka vs. M Vamsidhar

CRL.P/6607/2021HC Karnataka28 Mar 2022

Bench: V SRISHANANDA

The Executive Engineer vs. Stes Consultants INDIA PVT

COMAP/100013/2021HC Karnataka25 Mar 2022

Bench: S.SUNIL DUTT YADAV,K.S.HEMALEKHA

The Executive Engineer vs. Stes Consultants INDIA PVT

COMAP/100012/2021HC Karnataka25 Mar 2022

Bench: S.SUNIL DUTT YADAV,K.S.HEMALEKHA

New Modern Industries vs. The Commercial Tax Officer

WP/5275/2022HC Karnataka25 Mar 2022

Bench: B M SHYAM PRASAD

M/S Sifang Automation INDIA PVT LTD vs. Sri T M Rajakumar

RFA/947/2021HC Karnataka25 Mar 2022

Bench: G.NARENDAR,M.G.S. KAMAL

The Executive Engineer vs. Stes Consultants INDIA PVT

COMAP/100014/2021HC Karnataka25 Mar 2022

Bench: S.SUNIL DUTT YADAV,K.S.HEMALEKHA

M/S Infinera INDIA Private Limited vs. The Union Of INDIA

WP/1899/2021HC Karnataka24 Mar 2022

Bench: S.SUJATHA,SHIVASHANKAR AMARANNAVAR

Mohammad Hassan Zahid vs. Union Of INDIA

WP/20851/2021HC Karnataka17 Mar 2022

Bench: B M SHYAM PRASAD

M/S. Manipal Technologies LTD vs. State Of Karnataka

WP/4866/2021HC Karnataka17 Mar 2022

Bench: S.SUJATHA,SHIVASHANKAR AMARANNAVAR

The Commissioner Of Central Excise vs. M/S Hinduja Global Solutions LTD

CEA/64/2016HC Karnataka10 Mar 2022

Bench: S.SUJATHA,SHIVASHANKAR AMARANNAVAR

M/S. Cabelas INDIA Export (P) LTD vs. Assistant Commissioner Of Commercial Taxes

WP/5134/2022HC Karnataka10 Mar 2022

Bench: B M SHYAM PRASAD

Shri.C.Radhakrishna Shastry vs. Union Of INDIA

WP/11670/2020HC Karnataka04 Mar 2022

Bench: B M SHYAM PRASAD

The Union Of INDIA vs. M/S Bundl Technologies Private Limited

WA/1274/2021HC Karnataka03 Mar 2022

Bench: ALOK ARADHE,M.G.S. KAMAL

State Of Karnataka vs. M/S Skanda Distributors Rep. By Its Manager

STRP/6/2022HC Karnataka02 Mar 2022

Bench: S.SUJATHA,SHIVASHANKAR AMARANNAVAR

Union Of INDIA vs. M/S Malnad Projects Private LTD

WA/1249/2021HC Karnataka02 Mar 2022

Bench: S.SUJATHA,SHIVASHANKAR AMARANNAVAR

Sri Krishnappa vs. State Of Karnataka

WP/3037/2022HC Karnataka24 Feb 2022

Bench: HEMANT CHANDANGOUDAR

M/S Jinesh Associates vs. Commissioner Of Commercial Taxes Karnataka

WP/2929/2022HC Karnataka23 Feb 2022

Bench: S SUNIL DUTT YADAV

M/S Baswaraj S/O Sharnappa Kori vs. The Union Of INDIA And Ors

WP/223881/2020HC Karnataka18 Feb 2022

Bench: E.S.INDIRESH

M/S Akshaya Agro Sales PVT LTD vs. Union Of INDIA

WP/3754/2022HC Karnataka18 Feb 2022

Bench: S SUNIL DUTT YADAV

M/S Minebea Intec INDIA Private Limited vs. The Union Of INDIA

WP/8649/2020HC Karnataka16 Feb 2022

Bench: S SUNIL DUTT YADAV

M/S Bangalore Electricity Supply Company Limited vs. Nirani Sugars LTD

WA/1202/2021HC Karnataka16 Feb 2022

Bench: S.SUJATHA,RAVI V HOSMANI

M/S Bangalore Electricity Supply Company LTD vs. Shree Renuka Sugars Limited

WA/1067/2021HC Karnataka16 Feb 2022

Bench: S.SUJATHA,RAVI V HOSMANI

M/S Suadela Constructions PVT LTD vs. The State Of Karnataka

WP/3061/2022HC Karnataka16 Feb 2022

Bench: HEMANT CHANDANGOUDAR

M/S Bangalore Electricity Supply Company LTD vs. Sri Chamundeswari Sugar Limited

WA/1156/2021HC Karnataka16 Feb 2022

Bench: S.SUJATHA,RAVI V HOSMANI

M/S Bangalore Electricity Supply Company LTD vs. Indian Cane Power Limited

WA/1229/2021HC Karnataka16 Feb 2022

Bench: S.SUJATHA,RAVI V HOSMANI

M/S Bangalore Electricity Supply Company LTD vs. Nsl Sugars Limited

WA/1230/2021HC Karnataka16 Feb 2022

Bench: S.SUJATHA,RAVI V HOSMANI

M/S Bangalore Electricity Supply Company LTD vs. K P R Sugar Mill Limited

WA/1261/2021HC Karnataka16 Feb 2022

Bench: S.SUJATHA,RAVI V HOSMANI

Shri M M Bahavikatti vs. The State Of Karnataka

WP/100498/2022HC Karnataka14 Feb 2022

Bench: B.M.SHYAM PRASAD

Union Of INDIA vs. M/S Total Environment Music Foundation

WA/926/2021HC Karnataka10 Feb 2022

Bench: ALOK ARADHE,M.G.S. KAMAL

M/S Transways INDIA Transport vs. Joint Commissioner

WP/2286/2022HC Karnataka10 Feb 2022

Bench: S SUNIL DUTT YADAV

Taghar Vasudeva Ambrish vs. Appellate Authority For Advance Ruling Karnataka

WP/14891/2020HC Karnataka07 Feb 2022

Bench: ALOK ARADHE,M.I.ARUN

Commissioner Of Central Taxes vs. M/S Rsp Design Consultants (INDIA) PVT LTD

WA/568/2021HC Karnataka07 Feb 2022

Bench: ALOK ARADHE,M.G.S. KAMAL

Sri Hajilal S/O Hajianwarsab Pailwan vs. The State Of Karnataka

CRL.P/100113/2022HC Karnataka03 Feb 2022

Bench: MOHAMMAD NAWAZ

M/S Rajdeep Fashions vs. Assistant Commissioner Of Central Taxes

WP/624/2022HC Karnataka02 Feb 2022

Bench: S SUNIL DUTT YADAV

Union Of INDIA vs. M/S Total Environment Living Spaces PVT LTD

WA/1107/2021HC Karnataka02 Feb 2022

Bench: ALOK ARADHE,M.I.ARUN

M/S Shree Renuka Sugars LTD vs. The Joint Commissioner Of

WA/100015/2022HC Karnataka28 Jan 2022

Bench: S G PANDIT,ANANT RAMANATH HEGDE

M/S South INDIA Transports vs. The Deputy Commissioner Of Commercial Taxes

WP/23603/2021HC Karnataka25 Jan 2022

Bench: S SUNIL DUTT YADAV

Sri Subal Majumdar vs. The Finance Secretary

WP/1018/2022HC Karnataka24 Jan 2022

Bench: S SUNIL DUTT YADAV

Mrs Kiran Ichha Kaur Bhasin vs. The Director General

WPHC/123/2021HC Karnataka24 Jan 2022

Bench: ALOK ARADHE,M.G.S. KAMAL

The Commissioner Of Customs vs. M/S Sri Manjunatha Cargo PVT LTD

CSTA/10/2020HC Karnataka12 Jan 2022

Bench: S.SUJATHA,S VISHWAJITH SHETTY

M/S Unique Instruments And Mfrs. PVT LTD vs. State Of Karnataka

WP/19949/2021HC Karnataka06 Jan 2022

Bench: S SUNIL DUTT YADAV

M/S Transways INDIA Transport vs. Commercial Tax Officer, Vigilance - 09

WP/23864/2021HC Karnataka05 Jan 2022

Bench: S SUNIL DUTT YADAV

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