Karnataka High Court GST Judgments — 2021

354 judgments, newest first. Page 1 of 4.

M/S Manjunatha Enterprises vs. State Of Karnataka

WP/11816/2019HC Karnataka22 Dec 2021

Bench: S.R.KRISHNA KUMAR

M/S Ranganatha Bar And Restaurant vs. State Of Karnataka

WP/20929/2021HC Karnataka22 Dec 2021

Bench: S.R.KRISHNA KUMAR

M/S Manjunatha Bar And Restaurant vs. State Of Karnataka

WP/5406/2021HC Karnataka22 Dec 2021

Bench: S.R.KRISHNA KUMAR

M/S Aishwarya Bar And Restaurant vs. State Of Karnataka

WP/12167/2020HC Karnataka22 Dec 2021

Bench: S.R.KRISHNA KUMAR

M/S Alankar Bar And Restaurant vs. State Of Karnataka

WP/10403/2021HC Karnataka22 Dec 2021

Bench: S.R.KRISHNA KUMAR

M/S. Manjunatha Enterprises vs. State Of Karnataka

WP/54008/2018HC Karnataka22 Dec 2021

Bench: S.R.KRISHNA KUMAR

M/S Sree Ranga Bar And Restaurant vs. State Of Karnataka

WP/16166/2021HC Karnataka22 Dec 2021

Bench: S.R.KRISHNA KUMAR

M/S Tejaswini Bar And Restaurant And Groups vs. State Of Karnataka

WP/4760/2021HC Karnataka22 Dec 2021

Bench: S.R.KRISHNA KUMAR

M/S. Sangeetha Bar & Restaurant vs. State Of Karnataka

WP/56813/2018HC Karnataka22 Dec 2021

Bench: S.R.KRISHNA KUMAR

The Commissioner Of vs. M/S Urs Kars Service Centre

WA/1294/2021HC Karnataka17 Dec 2021

Bench: S.SUJATHA,S VISHWAJITH SHETTY

M/S Jognics vs. Addl. Commissioner Of

STA/4/2021HC Karnataka16 Dec 2021

Bench: S.SUJATHA,S VISHWAJITH SHETTY

A R S Enterprises vs. The Assistant Commissioner Of Commercial Taxes

WP/13720/2021HC Karnataka16 Dec 2021

Bench: S.R.KRISHNA KUMAR

The Commissioner Of Central Tax vs. M/S Toyota Kirloskar Motors

CEA/59/2019HC Karnataka16 Dec 2021

Bench: S.SUJATHA,S VISHWAJITH SHETTY

Thilakraj N. S. S/O. N T Srirangamurthy vs. The State Of Karnataka

CRL.P/102308/2021HC Karnataka15 Dec 2021

Bench: SHIVASHANKAR AMARANNAVAR

Shri. K. Nagaraja vs. District Collector And

WP/104417/2021HC Karnataka14 Dec 2021

Bench: N.S.SANJAY GOWDA

M/S. Anukuraa Developers vs. State Of Karnataka

WP/27570/2019HC Karnataka09 Dec 2021

Bench: M.NAGAPRASANNA

M./S M S Metals And Steels LTD vs. Commercial Tax Officer (Enforcement) -34

WP/17297/2021HC Karnataka09 Dec 2021

Bench: S.R.KRISHNA KUMAR

Clean Master Management Services PVT LTD vs. Designated Committee-Svldrs

WP/14005/2020HC Karnataka08 Dec 2021

Bench: S.R.KRISHNA KUMAR

Dr Smt. B M Nirmala vs. The Bruhath Bangalore Mahanagara Palike

WP/8600/2021HC Karnataka08 Dec 2021

Bench: M.NAGAPRASANNA

M/S M R Constructions vs. The Commissioner, Bruhat Bangalore Mahanagara Palike

WP/15235/2021HC Karnataka08 Dec 2021

Bench: M.NAGAPRASANNA

Mr Avinash Aradhya vs. Central Bureau Of Investigation Anti Corruption Branch

CRL.P/1427/2021HC Karnataka04 Dec 2021

Bench: K.NATARAJAN

A R S Enterprises vs. The Assistant Commissioner Of Commercial Taxes

WP/13625/2021HC Karnataka02 Dec 2021

Bench: S.R.KRISHNA KUMAR

M/S Eid Parry (INDIA) Limited vs. The Union Of INDIA

WP/21882/2021HC Karnataka02 Dec 2021

Bench: S.R.KRISHNA KUMAR

Manipal Energy And Infratech Limited vs. State Of Karnataka

WP/16960/2021HC Karnataka02 Dec 2021

Bench: S.SUJATHA,HANCHATE SANJEEVKUMAR

M/S Nl Tile Art PVT. LTD vs. Commissioner Of Commercial Taxes

WP/48609/2019HC Karnataka02 Dec 2021

Bench: S.R.KRISHNA KUMAR

Mr Rajesh Parekh vs. State Of Karnataka

CRL.P/4310/2020HC Karnataka30 Nov 2021

Bench: SREENIVAS HARISH KUMAR

Prakash Jain vs. The Commissioner

WP/12378/2021HC Karnataka23 Nov 2021

Bench: K.S.MUDAGAL

Mr. M S Amarnath vs. The Commissioner

WP/14579/2021HC Karnataka23 Nov 2021

Bench: K.S.MUDAGAL

M/S Purple Exim Enterprises vs. The Joint Commissioner Of Central Tax

WP/13669/2021HC Karnataka18 Nov 2021

Bench: S.R.KRISHNA KUMAR

M/S Jagadish Advertising vs. Designated Committee

RP/318/2021HC Karnataka15 Nov 2021

Bench: ALOK ARADHE,S VISHWAJITH SHETTY

Naveen P vs. The State By

CRL.P/5402/2021HC Karnataka11 Nov 2021

Bench: K.NATARAJAN

Union Of INDIA vs. M/S Shriprop Projects Private Limited

WA/567/2021HC Karnataka11 Nov 2021

Bench: S.SUJATHA,S RACHAIAH

Asses Punjee Kaur Kochhar vs. The Union Of INDIA

WPHC/75/2021HC Karnataka10 Nov 2021

Bench: ALOK ARADHE,ANANT RAMANATH HEGDE

M/S Kwality Die Casting PVT LTD vs. The Union Of INDIA

WP/104152/2021HC Karnataka10 Nov 2021

Bench: SURAJ GOVINDARAJ

M/S Annapoorna Motors vs. The Union Of INDIA

WP/103446/2021HC Karnataka10 Nov 2021

Bench: SURAJ GOVINDARAJ

M/S Annapoorna Agencies vs. The Union Of INDIA

WP/103447/2021HC Karnataka10 Nov 2021

Bench: SURAJ GOVINDARAJ

Rahulkumar S/O Mithilesh Singh vs. State Of Karnataka

WP/100787/2021HC Karnataka08 Nov 2021

Bench: M.G.UMA

Rahulkumar S/O Mithilesh Singh vs. State Of Karnataka

WP/100785/2021HC Karnataka08 Nov 2021

Bench: M.G.UMA

M/S Dynatech Tools And Devices vs. State Of Karnataka By

STRP/93/2018HC Karnataka28 Oct 2021

Bench: S.SUJATHA,E.S.INDIRESH

M/S Mahaveers Marketing vs. Deputy Commissioner Of Commercial

WP/19356/2021HC Karnataka28 Oct 2021

Bench: S.R.KRISHNA KUMAR

M/S Vibromech Engineers vs. Sri B C Nanjundashetty

COMAP/177/2021HC Karnataka25 Oct 2021

Bench: ALOK ARADHE,S VISHWAJITH SHETTY

Mr Tanveer Abdul Ghani vs. The Arch Bishop & Titular Head Of

CRP/387/2019HC Karnataka25 Oct 2021

Bench: R. NATARAJ

The Chief Commissioner Of Central Excise vs. S Ramachandra

WP/3511/2021HC Karnataka18 Oct 2021

Bench: P.S.DINESH KUMAR,P.KRISHNA BHAT

The Chief Commissioner Of Central Excise vs. C K Sudheendra

WP/7933/2021HC Karnataka18 Oct 2021

Bench: P.S.DINESH KUMAR,P.KRISHNA BHAT

M/S.Brahmananda Sagar Jaggery Industries vs. The Ministry Of Finance

WP/108414/2020HC Karnataka08 Oct 2021

Bench: S.R. KRISHNA KUMAR

Commissioner Of Central Tax vs. M/S. Syndicate Bank

CEA/11/2021HC Karnataka07 Oct 2021

Bench: S.SUJATHA,RAVI V HOSMANI

Modern Asset vs. Bruhat Bengaluru Mahanagara Palike

WP/7013/2021HC Karnataka05 Oct 2021

Bench: M.NAGAPRASANNA

M/S Kores INDIA LTD vs. State Of Karnataka By

STRP/352/2017HC Karnataka01 Oct 2021

Bench: S.SUJATHA,RAVI V HOSMANI

M/S Emmanule Estates vs. The State Of Karnataka

WP/17643/2021HC Karnataka29 Sept 2021

Bench: M.NAGAPRASANNA

Psn Automotive Marketing Private Limited vs. The Assistant Commissioner Of Central Taxes

WP/16727/2021HC Karnataka29 Sept 2021

Bench: S SUNIL DUTT YADAV

M/S Ganesha Enterprises vs. Commercial Tax Officer

WP/11912/2021HC Karnataka29 Sept 2021

Bench: S SUNIL DUTT YADAV

M/S Ganesha Enterprises vs. Asst. Commissioner Of

WP/12267/2021HC Karnataka29 Sept 2021

Bench: S SUNIL DUTT YADAV

Shivakumar V vs. The State Of Karnataka

CRL.P/6870/2021HC Karnataka29 Sept 2021

Bench: M G UMA

M/S Excelpoint Systems (INDIA) PVT LTD vs. Commissioner Of Service Tax

CEA/22/2018HC Karnataka27 Sept 2021

Bench: S.SUJATHA,RAVI V HOSMANI

Siddamma W/O Sharanbasappa Yalsangi vs. The State Of Karnataka

CRL.P/201325/2021HC Karnataka27 Sept 2021

Bench: MOHAMMAD NAWAZ

M/S. Latha Multi Tech Enterprises vs. State Of Karnataka

WP/16748/2021HC Karnataka22 Sept 2021

Bench: S SUNIL DUTT YADAV

Mas Constructions vs. Hubballi Dharwad Smart City Limited

WP/2804/2021HC Karnataka22 Sept 2021

Bench: S SUNIL DUTT YADAV

Sri.Pramod Bhandari vs. The State Of Karnataka

WP/16978/2021HC Karnataka20 Sept 2021

Bench: M.NAGAPRASANNA

M/S Unicca Emporis Private Limited vs. State Of Karnataka

WP/13696/2019HC Karnataka17 Sept 2021

Bench: M.NAGAPRASANNA

M/S Way2 Wealth Brokers PVT.LTD vs. Commissioner Ofcentral Tax

CEA/20/2018HC Karnataka16 Sept 2021

Bench: S.SUJATHA,RAVI V HOSMANI

M/S. Elegant Builders And Developers vs. The State Of Karnataka

WP/16872/2021HC Karnataka16 Sept 2021

Bench: M.NAGAPRASANNA

Mr Nirmal Kumar Jaipuria vs. The State Of Karnataka

WP/9351/2021HC Karnataka16 Sept 2021

Bench: M.NAGAPRASANNA

M/S Kountheya Hotels PVT LTD vs. The Union Of INDIA

WP/14562/2020HC Karnataka15 Sept 2021

Bench: S SUNIL DUTT YADAV

M/S Bundl Technologies Private Limited vs. The Union Of INDIA

WP/4467/2021HC Karnataka14 Sept 2021

Bench: S SUNIL DUTT YADAV

M/S. Sterne INDIA PVT LTD vs. Union Of INDIA

WP/12875/2020HC Karnataka08 Sept 2021

Bench: S SUNIL DUTT YADAV

M/S Adarsha Control And Automation PVT LTD vs. Union Of INDIA

WP/8212/2021HC Karnataka08 Sept 2021

Bench: S SUNIL DUTT YADAV

M/S Bangalore Biotech Labs Private Limited vs. The Assistant Commissioner Of Central Taxes

WP/13758/2021HC Karnataka08 Sept 2021

Bench: S SUNIL DUTT YADAV

M/S Corporate Leisure And vs. State Of Karnataka

WP/40698/2019HC Karnataka06 Sept 2021

Bench: M.NAGAPRASANNA

Mr. R.A. Reyaz Khan vs. State Of Karnataka

WP/46654/2019HC Karnataka06 Sept 2021

Bench: M.NAGAPRASANNA

M/S Sri Ram Metal Works vs. State Of Karnataka

WP/4081/2021HC Karnataka06 Sept 2021

Bench: M.NAGAPRASANNA

Vedanta LTD vs. The Additional Commissioner

STA/29/2017HC Karnataka03 Sept 2021

Bench: S.SUJATHA,RAVI V HOSMANI

M/S C & S Tools (P) LTD vs. State Of Karnataka

STRP/77/2018HC Karnataka02 Sept 2021

Bench: S.SUJATHA,RAVI V HOSMANI

M/S Sri Giri Bar And Restaurant vs. The State Of Karnataka

STRP/2/2020HC Karnataka02 Sept 2021

Bench: S.SUJATHA,RAVI V HOSMANI

Mohammed Ashraf vs. Mr. C. N. Rudramurthy

RFA/383/2021HC Karnataka02 Sept 2021

Bench: H.P.SANDESH

S Venugopal Reddy vs. State Of Karnataka

WP/11724/2020HC Karnataka31 Aug 2021

Bench: M.NAGAPRASANNA

M/S C B C I Society For Medical Education vs. State Of Karnataka

WP/1966/2020HC Karnataka31 Aug 2021

Bench: M.NAGAPRASANNA

M/S Bulls Eye Outdoor Solutions vs. State Of Karnataka

WP/134/2020HC Karnataka31 Aug 2021

Bench: M.NAGAPRASANNA

M/S Kare Electronics And vs. State Of Karnataka

WP/11723/2020HC Karnataka31 Aug 2021

Bench: M.NAGAPRASANNA

M/S Valmark Fortune vs. State Of Karnataka

WP/1327/2020HC Karnataka31 Aug 2021

Bench: M.NAGAPRASANNA

M/S Sreelakshmi Transport vs. The Joint Commissioner Of Commercial Taxes Appealas

WP/102781/2021HC Karnataka30 Aug 2021

Bench: S.R. KRISHNA KUMAR

Shri Anil D Mane vs. Union Of INDIA

WP/15343/2021HC Karnataka26 Aug 2021

Bench: S.SUJATHA,RAVI V HOSMANI

Shri. Dibyendu Dutta vs. Union Of INDIA

WP/15444/2021HC Karnataka26 Aug 2021

Bench: S.SUJATHA,RAVI V HOSMANI

Shri Bhaire Balakrishna vs. Union Of INDIA

WP/13056/2021HC Karnataka26 Aug 2021

Bench: S.SUJATHA,RAVI V HOSMANI

Shri. Sunil Kumar vs. Union Of INDIA

WP/15560/2021HC Karnataka26 Aug 2021

Bench: S.SUJATHA,RAVI V HOSMANI

Shri. Tanglenmang Kipgen vs. Union Of INDIA

WP/15565/2021HC Karnataka26 Aug 2021

Bench: S.SUJATHA,RAVI V HOSMANI

Shri Ajit Kumar vs. Union Of INDIA

WP/13107/2021HC Karnataka26 Aug 2021

Bench: S.SUJATHA,RAVI V HOSMANI

Shri. J Anshul vs. Union Of INDIA

WP/13922/2021HC Karnataka26 Aug 2021

Bench: S.SUJATHA,RAVI V HOSMANI

Shri Saurabh Kumar vs. Union Of INDIA

WP/9992/2021HC Karnataka26 Aug 2021

Bench: S.SUJATHA,RAVI V HOSMANI

Sri Manjunatha vs. Union Of INDIA

WP/15342/2021HC Karnataka26 Aug 2021

Bench: S.SUJATHA,RAVI V HOSMANI

Smt Akshata Argekar vs. Union Of INDIA

WP/13934/2021HC Karnataka26 Aug 2021

Bench: S.SUJATHA,RAVI V HOSMANI

Shri Jay Prakash Singh vs. Union Of INDIA

WP/15586/2021HC Karnataka26 Aug 2021

Bench: S.SUJATHA,RAVI V HOSMANI

Shri. Antony Raj vs. The State Of Karnataka

CRL.P/3956/2021HC Karnataka26 Aug 2021

Bench: M G UMA

Shri. Nagmani Kumar vs. Union Of INDIA

WP/10003/2021HC Karnataka26 Aug 2021

Bench: S.SUJATHA,RAVI V HOSMANI

Shri Vishwa Deep Singh vs. Union Of INDIA

WP/13827/2021HC Karnataka26 Aug 2021

Bench: S.SUJATHA,RAVI V HOSMANI

Shri Bopanna G N vs. Union Of INDIA

WP/13915/2021HC Karnataka26 Aug 2021

Bench: S.SUJATHA,RAVI V HOSMANI

Aditya Auto Engineering PVT LTD vs. Union Of INDIA

WP/2803/2021HC Karnataka25 Aug 2021

Bench: KRISHNA S DIXIT

Aditya Auto Engineering PVT LTD vs. Union Of INDIA

WP/52967/2019HC Karnataka25 Aug 2021

Bench: KRISHNA S DIXIT

Sri Shel Singh Purohit vs. Commercial Taxes Officer (Vigilance)-21

WP/14645/2021HC Karnataka25 Aug 2021

Bench: KRISHNA S DIXIT

M/S Nikitha Buildtech (P) LTD vs. Union Of INDIA

WP/8051/2021HC Karnataka25 Aug 2021

Bench: KRISHNA S DIXIT

Shri. Gajendra V vs. Union Of INDIA

WP/15431/2021HC Karnataka25 Aug 2021

Bench: S.SUJATHA,RAVI V HOSMANI

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