Karnataka High Court GST Judgments — 2020

85 judgments, newest first.

M/S. Shakthi Trading Company vs. M/S. K Mohan And Comapny

MFA/3460/2020HC Karnataka22 Dec 2020

Bench: ASHOK G.NIJAGANNAVAR

M.S. Meghdoot Logistics vs. Commercial Tax Officer (Enforcement-09)

WP/10832/2020HC Karnataka21 Dec 2020

Bench: B M SHYAM PRASAD

M/S Pierian Services PVT LTD vs. Designated Committee

WP/8254/2020HC Karnataka21 Dec 2020

Bench: B M SHYAM PRASAD

Sri Kailash Khanna vs. State Of Karnataka

CRL.P/7196/2020HC Karnataka21 Dec 2020

Bench: SREENIVAS HARISH KUMAR

M/S M F R Traders vs. The State Of Karnataka

WP/14570/2020HC Karnataka18 Dec 2020

Bench: B M SHYAM PRASAD

Prathibha Shikshana Samithi (Regd) vs. State Of Karnataka

WP/12936/2019HC Karnataka16 Dec 2020

Bench: S.R.KRISHNA KUMAR

M/S Voonik Technologies (P) LTD vs. The Assistant Commissioner

WP/7782/2019HC Karnataka15 Dec 2020

Bench: M.NAGAPRASANNA

M/S A-One Steel And Alloys Private Limited vs. Union Of INDIA

WP/5190/2020HC Karnataka11 Dec 2020

Bench: B M SHYAM PRASAD

Kamat Yatrinivas PVT LTD vs. The Principal Commissioner

WP/13437/2020HC Karnataka11 Dec 2020

Bench: B M SHYAM PRASAD

M/S Chaithanya Geo Surveys vs. State Of Karnataka

WP/10392/2020HC Karnataka09 Dec 2020

Bench: ABHAY SHREENIWAS OKA (CJ),S VISHWAJITH SHETTY

M/S National Security And Allied Services vs. State Of Karnataka

WP/194/2020HC Karnataka07 Dec 2020

Bench: B M SHYAM PRASAD

Bikram Agarwal vs. State By

CRL.P/1885/2020HC Karnataka07 Dec 2020

Bench: RAJENDRA BADAMIKAR

M/S Sundar Dresses vs. The Additional Commissioner Of Commercial Taxes

STA/100015/2015HC Karnataka04 Dec 2020

Bench: M.I.ARUN,G.NARENDAR

Abb Global Industries vs. Union Of INDIA

WP/13690/2020HC Karnataka04 Dec 2020

Bench: B M SHYAM PRASAD

The Union Of INDIA vs. Mr Pradeep Kumar S

CRL.P/7186/2020HC Karnataka01 Dec 2020

Bench: SURAJ GOVINDARAJ

M/S Bhartiya Urban Private Limited vs. The State Of Karnataka

WA/537/2020HC Karnataka30 Nov 2020

Bench: B.V.NAGARATHNA,N S SANJAY GOWDA

M/S Aryan Tradelink vs. The Union Of INDIA

WP/11581/2020HC Karnataka27 Nov 2020

Bench: B M SHYAM PRASAD

M/S. Zainab Trading vs. The Assistant Commissioner Of Commercial Taxes

WP/13308/2020HC Karnataka27 Nov 2020

Bench: B M SHYAM PRASAD

M/S Shalimar Agarabatti Company vs. Assistant Commissioner Of

WP/54889/2018HC Karnataka26 Nov 2020

Bench: M.NAGAPRASANNA

M/S. Vishwas Enterprises vs. The State Of Karnataka

WP/148548/2020HC Karnataka25 Nov 2020

Bench: ASHOK S. KINAGI

M/S P Venu Gopal Reddy vs. The Joint Commissioner Of Commercial Taxes

WP/11599/2020HC Karnataka23 Nov 2020

Bench: B M SHYAM PRASAD

M/S. P Venu Gopal Reddy vs. The Joint Commissioner Of Commercial Taxes (Appeals) 6

WP/11612/2020HC Karnataka23 Nov 2020

Bench: B M SHYAM PRASAD

M/S. P Venu Gopal Reddy vs. The Joint Commissioner Of Commercial Taxes (Appeals 6)

WP/11579/2020HC Karnataka23 Nov 2020

Bench: B M SHYAM PRASAD

M/S Venu R K Infra (Jv) vs. The Joint Commissioner Of Commercial Taxes

WP/11573/2020HC Karnataka23 Nov 2020

Bench: B M SHYAM PRASAD

M/S P Venu Gopal Reddy vs. The Joint Commissioner Of Commercial Taxes

WP/11585/2020HC Karnataka23 Nov 2020

Bench: B M SHYAM PRASAD

United Spirits Limited vs. Principal Commissioner Of Central Tax

WP/11126/2020HC Karnataka23 Nov 2020

Bench: KRISHNA S DIXIT

M/S Smile Electronics Limited vs. Office Of The Commissioner Of Central Tax Appeals - I

WP/10581/2020HC Karnataka23 Nov 2020

Bench: B M SHYAM PRASAD

M/S Venu R K Infra (Jv) vs. The Joint Commissioner Of Commercial Taxes (Appeals)-6

WP/8969/2020HC Karnataka23 Nov 2020

Bench: B M SHYAM PRASAD

Smt Lakshmi Jayaram vs. State Of Karnataka

WP/5219/2020HC Karnataka23 Nov 2020

Bench: M.NAGAPRASANNA

M/S Hemanth Motors vs. State Of Karnataka

WP/3337/2020HC Karnataka20 Nov 2020

Bench: B M SHYAM PRASAD

M/S. Cognizant Technology vs. State Of Karnataka

WP/11471/2020HC Karnataka17 Nov 2020

Bench: B M SHYAM PRASAD

Rajalakshmi Enterprises vs. Additional Chief Secretarya TO Government

WP/12554/2020HC Karnataka13 Nov 2020

Bench: B M SHYAM PRASAD

V Murali vs. Bangalore Metro Politian Region Development Authority

WP/52999/2019HC Karnataka12 Nov 2020

Bench: R DEVDAS

M/S Thoppil Agencies vs. The Assistant Commissioner Of Commercial Taxes

WP/148465/2020HC Karnataka11 Nov 2020

Bench: ASHOK S. KINAGI

Ms. Anjum Azeez vs. Mr. B. A. Rajaram

WP/12503/2020HC Karnataka09 Nov 2020

Bench: KRISHNA S DIXIT

M/S Mangalore Chemicals And Fertilisers LTD vs. State Of Karnataka

WP/11555/2020HC Karnataka06 Nov 2020

Bench: B M SHYAM PRASAD

Sri.R.N.Shanmugam vs. State Of Karnataka

CRL.P/5637/2020HC Karnataka06 Nov 2020

Bench: B.A.PATIL

M/S Urbanize Developers INDIA Private Limited vs. The Assistant Commissioner Of Commercial Taxes

WP/11598/2020HC Karnataka02 Nov 2020

Bench: B M SHYAM PRASAD

M/S Thoppil Agencies vs. The Assistant Commissioner Of Commercial Taxes

WP/148191/2020HC Karnataka21 Oct 2020

Bench: S.VISHWAJITH SHETTY

Sanchar Telesystems Limited vs. Commercial Tax Officer Vigilance-4

WP/10589/2020HC Karnataka21 Oct 2020

Bench: B M SHYAM PRASAD

M/S Mohalla Tech Private LTD vs. The Union Of INDIA

WP/10774/2020HC Karnataka14 Oct 2020

Bench: B M SHYAM PRASAD

M/S Chemixil Corporation vs. M/S Karnataka Soaps And Detergents LTD

WP/5859/2020HC Karnataka07 Oct 2020

Bench: S.G.PANDIT

M/S Anjanadri Constructions vs. Principal Commissioner Of Central Tax

WP/9929/2020HC Karnataka06 Oct 2020

Bench: B M SHYAM PRASAD

Vinuj Noor Mohammed vs. State Of Karnataka

CRL.P/4066/2020HC Karnataka05 Oct 2020

Bench: SREENIVAS HARISH KUMAR

M/S Maangalaya Constructions vs. Deputy Commissioner Of Commercial Taxes

WP/9133/2020HC Karnataka01 Oct 2020

Bench: HEMANT CHANDANGOUDAR

M/S. George Clinical INDIA Private Limited vs. Union Of INDIA

WP/9425/2020HC Karnataka15 Sept 2020

Bench: S.G.PANDIT

Sri Raju Chilukuri vs. Canara Bank

WP/8896/2020HC Karnataka15 Sept 2020

Bench: N.K.SUDHINDRARAO

Sri Meka Sathyanarayana vs. Canara Bank

WP/3254/2020HC Karnataka15 Sept 2020

Bench: N.K.SUDHINDRARAO

M/S M.S.Retail Private Limited vs. The Union Of INDIA

WP/9041/2020HC Karnataka07 Sept 2020

Bench: M.I.ARUN

M/S Scorpio Event Management PVT LTD vs. Joint Commissioner Of Central Tax

WP/6165/2020HC Karnataka03 Sept 2020

Bench: SACHIN SHANKAR MAGADUM

M/S Sri Sharadhamba Foods vs. The Principal Secretary

WP/8799/2020HC Karnataka24 Aug 2020

Bench: G.NARENDAR

M/S Jagadish Advertising vs. Designated Committee

WP/7801/2020HC Karnataka19 Aug 2020

Bench: N S SANJAY GOWDA

M/S.Thoppil Agencies vs. The Assistant Commissioner Of

WP/116528/2019HC Karnataka12 Aug 2020

Bench: S.R. KRISHNA KUMAR

State Of Karnataka vs. M/S K S Arecanut Stores

WA/200011/2020HC Karnataka05 Aug 2020

Bench: HANCHATE SANJEEVKUMAR,B.A.PATIL

M/S. Umiya Holding Private Limited vs. M/S. Sarga INDIA Company

WP/1033/2020HC Karnataka28 Jul 2020

Bench: KRISHNA S DIXIT

M/S Umiya Holding Private Limited vs. M/S Sarga INDIA Company

WP/6050/2020HC Karnataka28 Jul 2020

Bench: KRISHNA S DIXIT

M/S A P Steels vs. Additional Director General

WP/8586/2020HC Karnataka27 Jul 2020

Bench: P.B.BAJANTHRI

M/S M S Retail Private Limited vs. The Union Of INDIA

WP/8167/2020HC Karnataka24 Jun 2020

Bench: P.S.DINESH KUMAR

M/S.Shri.Keshav Cements And Infra Limited vs. State Of Karnataka

WP/110469/2019HC Karnataka22 Jun 2020

Bench: SACHIN SHANKAR MAGADUM

M/S. L And T Hydrocarbon Engineering Limited vs. State Of Karnataka

WP/7883/2020HC Karnataka18 Jun 2020

Bench: N.K.SUDHINDRARAO

Mrs. Poonam Anand Kishore Vachhani vs. Assistant Commissioner Of

WP/7906/2020HC Karnataka17 Jun 2020

Bench: P.S.DINESH KUMAR

Sri Hanumanthappa Pathrera Lakshmana vs. State By

CRL.P/2419/2020HC Karnataka11 Jun 2020

Bench: K.NATARAJAN

M/S.Aequs S.E.Z PVT, LTD vs. The Commissioner Of Commercial Taxes (K)

STA/100004/2019HC Karnataka18 Mar 2020

Bench: JYOTI MULIMANI,S.SUJATHA

M/S. Bharat Sanchar Nigam LTD vs. The Commissioner Of Central Tax

CEA/6/2019HC Karnataka18 Mar 2020

Bench: ARAVIND KUMAR,HEMANT CHANDANGOUDAR

M/S Sri Om Traders vs. Commercial Tax Officer

WP/5300/2020HC Karnataka17 Mar 2020

Bench: S SUNIL DUTT YADAV

Commissioner Of Central Tax vs. M/S.Venkateshwara Power Projects

CEA/100003/2019HC Karnataka11 Mar 2020

Bench: JYOTI MULIMANI,S.SUJATHA

M/S Presston Engineering Corporation vs. Assistant Commissioner

WP/48590/2019HC Karnataka10 Mar 2020

Bench: S SUNIL DUTT YADAV

Sri Naseer Ahamed vs. Bajpe Grama Panchayath

WP/12916/2019HC Karnataka09 Mar 2020

Bench: P.B.BAJANTHRI

Sri V N Lokesh vs. State Of Karnataka

WP/3334/2020HC Karnataka04 Mar 2020

Bench: R DEVDAS

The Union Of INDIA vs. M/S Lc Infra Projects PVT., LTD

WA/188/2020HC Karnataka03 Mar 2020

Bench: ABHAY SHREENIWAS OKA (CJ),ASHOK S.KINAGI

Ningappa S/O Girimallappa Kadloor vs. State Of Karnataka And Ors

WP/204730/2019HC Karnataka02 Mar 2020

Bench: KRISHNA S DIXIT

M/S Dpk Engineers Private Limited vs. Union Of INDIA

WP/40904/2018HC Karnataka11 Feb 2020

Bench: KRISHNA S DIXIT

M/S. Jyothi Stores vs. Sri. Jagadguru Renukadi Panchacharya

CRP/28/2020HC Karnataka10 Feb 2020

Bench: S SUNIL DUTT YADAV

B H Srinivasa Murthy vs. State Of Karnataka

WP/51097/2019HC Karnataka05 Feb 2020

Bench: R DEVDAS

R N Parameshwarappa vs. The State Of Karnataka

WP/3343/2019HC Karnataka05 Feb 2020

Bench: KRISHNA S DIXIT

M/S Bagadia Brothers vs. Additional Commissioner Of Commercial Taxes Zone - Ii

STA/4/2018HC Karnataka29 Jan 2020

Bench: ARAVIND KUMAR,E.S.INDIRESH

Syndicate Bank vs. Commissioner Of Central Tax

CEA/1/2018HC Karnataka29 Jan 2020

Bench: ARAVIND KUMAR,E.S.INDIRESH

D M Builders vs. Assistant Commissioner Of

WP/879/2020HC Karnataka21 Jan 2020

Bench: KRISHNA S DIXIT

Mfar Constructions Private Limited vs. The Union Of INDIA

WP/35252/2018HC Karnataka17 Jan 2020

Bench: KRISHNA S DIXIT

M/S Mangalore Force vs. The Assistant Commissioner Of

WA/4039/2019HC Karnataka14 Jan 2020

Bench: SATISH CHANDRA SHARMA,V SRISHANANDA

Sri. M G Ramachandra vs. The Union Of INDIA

WP/8899/2019HC Karnataka14 Jan 2020

Bench: S.N.SATYANARAYANA,H.P.SANDESH

M/S Lakshya Tech INDIA Private Limited vs. State Of Karnataka

WP/50534/2019HC Karnataka14 Jan 2020

Bench: KRISHNA S DIXIT

M/S D M Builders vs. The Assistant Commissioner

WP/172/2020HC Karnataka07 Jan 2020

Bench: ALOK ARADHE

Sri G Manjunath vs. The Managing Director

WP/52824/2019HC Karnataka07 Jan 2020

Bench: ALOK ARADHE

Pace Seating Systems Private Limited vs. The State Of Karnataka

WP/52802/2019HC Karnataka06 Jan 2020

Bench: ALOK ARADHE

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