Karnataka High Court GST Judgments — 2019

154 judgments. Showing the 100 most recent.

• M/S Mother Dairy Fruit v. Union Of INDIA

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  WP/52562/2019·20 Dec 2019

• M/S Aris Global Software Private Limited v. Union Of INDIA

  Record only

  WP/52771/2019·20 Dec 2019

• Shri. Kishore Kumar Sidhapur Nagaraj v. Smt. Preethi

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  CRL.RP/768/2019·18 Dec 2019

• M/S Azad Coach Builders PVT LTD v. The State Of Karnataka

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  WP/52347/2019·17 Dec 2019

• Varanga Co-Operative Agricultural v. Union Of INDIA

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  WP/49132/2019·17 Dec 2019

• M/S Plasto Inc v. The Union Of INDIA

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  WP/52322/2019·17 Dec 2019

• Mandarthi Seva Sahakara Sangha LTD v. Union Of INDIA

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  WP/49136/2019·17 Dec 2019

• Smt Manjula Devi J v. Government Of Karnataka

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  WP/52281/2019·17 Dec 2019

• Siddapura Vyavasaya Seva Sahakari Sangha LTD v. Union Of INDIA

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  WP/49480/2019·17 Dec 2019

• M/S Cropcare Supplies v. Union Of INDIA

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  WP/51873/2019·17 Dec 2019

• Omkar Samarath S v. Government Of Karnataka

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  WP/52405/2019·17 Dec 2019

• M/S Samsung v. The Central Board Of Indirect Taxes And Customs

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  WP/32009/2019·17 Dec 2019

• Innanje Sahakari Vyavasaya Sangha LTD v. Union Of INDIA

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  WP/47667/2019·17 Dec 2019

• M/S. Kiran Borewells v. Union Of INDIA

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  WP/51929/2019·17 Dec 2019

• M/S Pragati Automation PVT LTD v. The Union Of INDIA

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  WP/52363/2019·17 Dec 2019

• M/S Hp Computing And Printing Systems INDIA Private Limited v. Union Of INDIA

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  WP/52355/2019·17 Dec 2019

• M/S Hp Pps Services INDIA Private Limited v. Union Of INDIA

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  WP/52354/2019·17 Dec 2019

• M/S Amiable Electronics PVT LTD v. The Nodal Officer

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  WP/52413/2019·17 Dec 2019

• Kodavoor Vyavasaya Seva Sahakara Sangha Niyamitha v. Union Of INDIA

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  WP/47669/2019·17 Dec 2019

• Adithya Credit Co Operative Society LTD v. Union Of INDIA

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  WP/49750/2019·17 Dec 2019

• Udupi Taluk Agricultural Produce Co Operative v. Union Of INDIA

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  WP/48902/2019·17 Dec 2019

• Katapady Co Operative Agricultural Society LTD v. Union Of INDIA

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  WP/47668/2019·17 Dec 2019

• M/S.Sutaria Automobiles v. The Union Of INDIA

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  WP/115931/2019·16 Dec 2019

• M/S First Estate Developers And Consultants v. Assistant Commissioner

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  WP/15095/2019·11 Dec 2019

• M/S.Compass v. Union Of INDIA

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  WP/51869/2019·10 Dec 2019

• M/S. Sugi Systems And Controls v. The Union Of INDIA

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  WP/51909/2019·10 Dec 2019

• M/S Orchestrate Systems Private Limited v. Union Of INDIA

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  WP/51870/2019·10 Dec 2019

• M/S.Thoppil Agencies v. The Assistant Commissioner Of

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  WP/115959/2019·6 Dec 2019

• M/S Atalanta Pumps PVT LTD v. The State Of Karnataka

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  WP/50906/2019·4 Dec 2019

• M/S Fresh And Honest Cafe Limited v. The Deputy Commissioner

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  WP/51539/2019·3 Dec 2019

• M/S Sai Radha Developers v. Union Of INDIA

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  WP/51623/2019·3 Dec 2019

• M/S Sai Radha Projects Private Limited v. Union Of INDIA

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  WP/51622/2019·3 Dec 2019

• Hanamagouda S/O Sanganagoudagoudar v. The State Of Karnataka And Ors

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  WP/205269/2019·3 Dec 2019

• M/S Sai Radha Motors v. Union Of INDIA

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  WP/51628/2019·3 Dec 2019

• M/S. Sai Radha Pharma (INDIA) PVT LTD v. Union Of INDIA

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  WP/51527/2019·3 Dec 2019

• M/S Ra Fitness Solutions PVT LTD v. Government Of Karnataka

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  WP/50879/2019·3 Dec 2019

• M/S P S Bhat Brother v. Union Of INDIA

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  WP/51604/2019·3 Dec 2019

• Smt. Manjula Devi J v. Government Of Karnataka

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  WP/51316/2019·29 Nov 2019

• The Union Of INDIA v. M/S Aravind Lifestyle Brands LTD

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  WA/1840/2019·27 Nov 2019

• M/S Sspdl Interserve PVT LTD v. The Deputy Commissioner Of Commercial Taxes

  Record only

  WP/51182/2019·26 Nov 2019

• M/S Burnout Ventures v. Government Of Karnataka

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  WP/51175/2019·26 Nov 2019

• Smt. Nisarga M.Gowda v. Government Of Karnataka

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  WP/51192/2019·26 Nov 2019

• M/S Melt In Cafe v. Government Of Karnataka

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  WP/51171/2019·26 Nov 2019

• M/S Juwi INDIA Renewable Energies PVT. LTD. v. The Union Of INDIA

  Record only

  WP/50914/2019·26 Nov 2019

• M/S N.D.Waddar And Company v. The State Of Karnataka And Ors

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  WP/204738/2019·20 Nov 2019

• M/S Jain Steels And Alloys v. The Assistant Commissioner

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  WP/50880/2019·19 Nov 2019

• Origami Cellulo Private Limited v. The Union Of INDIA

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  WP/15236/2018·19 Nov 2019

• M/S Whizdm Innovations Private Limited v. Commissioner Of Central Tax

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  WP/50294/2019·19 Nov 2019

• M/S Weiwo Communication Private Limited v. Assistant Commissioner

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  WP/33564/2018·19 Nov 2019

• M/S Ahuja Continental PVT. LTD. v. Union Of INDIA

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  WP/33289/2019·19 Nov 2019

• M/S Lifestyle International PVT LTD v. The Union Of INDIA

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  WP/49714/2019·19 Nov 2019

• M/S Asiad Paints Limited v. Union Of INDIA

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  WP/33290/2019·19 Nov 2019

• M/S Bharat Timber Construction v. The State Of Karnataka

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  WP/31953/2019·19 Nov 2019

• Hosamane Precision Parts v. The Union Of INDIA

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  WP/24302/2019·19 Nov 2019

• M/S Escon Gensets Private Limited v. Union Of INDIA

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  WP/27590/2018·19 Nov 2019

• M/S Rajamane & Hegde Services PVT LTD v. The Nodal Officer

  Record only

  WP/41874/2019·19 Nov 2019

• M/S Kongovi Private Limited v. Commissioner Of Central Tax

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  WP/26410/2019·19 Nov 2019

• M/S Vertiv Energy Private Limited v. Union Of INDIA

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  WP/39692/2018·19 Nov 2019

• Amit Kumar Banerjee v. State Of Karnataka

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  CRL.P/7502/2019·13 Nov 2019

• M/S Karnataka Tempo House v. Assistant Commissioner Of Commercial Taxes

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  WP/50625/2019·12 Nov 2019

• M/S Karnataka Tempo House v. Assistant Commissioner Of Commercial Taxes

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  WP/50621/2019·12 Nov 2019

• M/S Bright Road Logistics v. Commercial Tax Officer

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  WP/50631/2019·12 Nov 2019

• M/S.N.D. Waddar And Companoy v. The State Of Karnataka

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  WP/114948/2019·6 Nov 2019

• Sri Lingaraju K B v. The Superintendent Of Police

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  WP/16508/2019·5 Nov 2019

• Swamy Vivekananda Rural v. State Of Karnataka

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  CCC/1115/2019·5 Nov 2019

• Sri D Anil S/O Late S. Dorairaju v. The Superintendent Of Police

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  WP/16481/2019·5 Nov 2019

• The Principal Commissioner Of Central Tax v. M/S Mahaveer Generics

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  CEA/37/2018·31 Oct 2019

• M/S K S Arecanut Stores v. State Of Karnataka

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  WP/19098/2019·25 Oct 2019

• Mr B S Rajashekhar v. The Commissioner-Central GST

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  WA/2942/2019·25 Oct 2019

• M/S Kesar Farm v. The Additional Commissioner Of Commerical Taxes

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  WP/50086/2019·24 Oct 2019

• Principal Commissioner Of Central Tax v. M/S. Somaya Marketing

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  CEA/30/2019·17 Oct 2019

• Ryatar Sahakari Sakkare Karkhane Niyamit v. State Bank Of INDIA

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  WA/100523/2019·14 Oct 2019

• K Ananthakrishna Shetty v. Mangalore Mahanagara Palike

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  WP/18049/2019·11 Oct 2019

• T Narasimhalu v. State Of Karnataka

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  CRL.P/8662/2018·25 Sept 2019

• M/S Abb Global Industries And v. Union Of INDIA

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  WP/19050/2018·25 Sept 2019

• M/S G K Naidu Trust (R) v. The Chief Traffic Manager (Com)

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  CMP/297/2019·23 Sept 2019

• Sri S Shivaprakash v. The Deputy Commissioner Of Commercial Tax

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  WP/23265/2019·23 Sept 2019

• Shri Shakti Technologies v. Union Of INDIA

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  WP/27862/2019·11 Sept 2019

• N. Ranga Rao & Sons PVT. LTD. v. The Commissioner Of CGST &

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  WP/41518/2019·9 Sept 2019

• Metrocast Network INDIA PVT. LTD. v. Athe Commercial Tax Officer

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  WP/112550/2019·9 Sept 2019

• M/S. Gem Sales Corporation v. The Commercial Tax Officer

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  WP/112551/2019·9 Sept 2019

• M/S Si Global Private Limited v. The Nodal Officer/Principal

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  WP/31043/2019·5 Sept 2019

• M/S K P R Timber Traders v. State Of Karnataka

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  WP/38941/2018·29 Aug 2019

• M/S Nowfal Timbers & Furniture v. The State Of Karnataka

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  WP/2414/2019·29 Aug 2019

• M/S Godawari Industrial Traders v. The South Western Railway

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  WP/36111/2019·20 Aug 2019

• M/S Godawari Industrial Traders v. The South Western Railway

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  WP/36124/2019·20 Aug 2019

• M/S Godawari Industrial Traders v. The South Western Railway

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  WP/36112/2019·20 Aug 2019

• Official Liquidator v. Nil

  Record only

  CA/60/2019·16 Aug 2019

• M/S Paxal Corporation v. The Nodal Officer

  Record only

  WP/32974/2019·13 Aug 2019

• M/S Raj Enterprises v. Assistant Commissioner Of Commercial Taxes

  Record only

  WA/2939/2019·13 Aug 2019

• M/S Krita Engineering PVT.LTD v. The Union Of INDIA

  Record only

  WP/27339/2019·5 Aug 2019

• M/S Raj Enterprises v. Assistant Commissioner Of Commercial Taxes

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  WP/31111/2019·30 Jul 2019

• Sri Venkatesh Babu v. M/S Brigade Hotel Private Limited

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  MFA/351/2019·29 Jul 2019

• Sri Venkatesh Babu v. M/S Bangalore Investment

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  MFA/352/2019·29 Jul 2019

• Sri Venkatesh Babu v. M/S Garden City Construction

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  MFA/353/2019·29 Jul 2019

• M/S. G.G. Tronics INDIA PVT. LTD. v. The Assistant Commissioner Of Commercial Taxes

  Record only

  WP/48369/2017·25 Jul 2019

• M/S Lc Infra Projects PVT. LTD. v. The Union Of INDIA

  Record only

  WP/28876/2019·22 Jul 2019

• M/S Suma Oil Agencies v. The Commissioner Of Commercial Taxes

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  WP/50852/2018·18 Jul 2019

• Smt. Rajamma v. Bajaj Allianz General Insurace Co. LTD.

  Record only

  MFA/2454/2019·13 Jul 2019

• Sri R. Srinivasa v. Avesthagen Limited

  Record only

  CA/2399/2013·12 Jul 2019