Karnataka High Court GST Judgments — 2018

128 judgments. Showing the 100 most recent.

• Sri Suresh Kumar, I R S v. M/S Xl Health Corporation INDIA PVT LTD

  Record only

  WP/52307/2018·21 Dec 2018

• Mr.Sidda Reddy Venkata v. Mr.K.N.Ramachandran

  Record only

  WP/52045/2014·21 Dec 2018

• M/S Bright Road Logistics PVT LTD v. The Commercial Tax Officer (Enf-21)

  Record only

  WP/47450/2018·20 Dec 2018

• M/S Madhu Industries v. The State Of Karnataka

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  WP/56086/2018·19 Dec 2018

• M/S Prn Infratech v. Union Of INDIA

  Record only

  WP/58741/2017·6 Dec 2018

• M/S Shobha Bi-Wheelers P LTD v. Union Of INDIA

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  WP/58743/2017·6 Dec 2018

• M/S P R Nayak Associates .P. LTD v. Union Of INDIA

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  WP/58742/2017·29 Nov 2018

• Venkataramanareddy v. Kotrayya S/O. Shankarayya Abbigirimath

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  MFA/25064/2013·20 Nov 2018

• Icici Lombard General Insurance Co, LTD v. Venkataramanareddy S/O K Subbareddy

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  MFA/22915/2013·20 Nov 2018

• Centre For Developmental Education v. Union Of INDIA

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  WP/40456/2017·14 Nov 2018

• Jeetendra Kantilal Gandhi v. State Of Karnataka By

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  CRL.P/7465/2018·5 Nov 2018

• M/S Prosper Jewel Arcade LLP v. The Deputy Commissioner

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  WP/20642/2018·25 Oct 2018

• M/S Pavaman Enterprises v. State Of Karnataka

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  WP/52724/2017·22 Oct 2018

• Shri Shakti Technologies v. Union Of INDIA

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  WP/14394/2018·22 Oct 2018

• M/S Interics Interior Management PVT. LTD v. Goods And Service Tax Council

  Record only

  WP/13776/2018·22 Oct 2018

• M/S Yash International v. Union Of INDIA

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  WP/10805/2018·22 Oct 2018

• M/S. Plaunshe v. Union Of INDIA

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  WP/15238/2018·22 Oct 2018

• M/S Skill Tech Engineers v. Commissioner Of Central Taxes

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  WP/36850/2017·22 Oct 2018

• M/S Mehta Dye Chem v. Union Of INDIA

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  WP/11008/2018·22 Oct 2018

• Indusind Media Communications LTD v. Union Of INDIA

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  WP/28653/2018·11 Oct 2018

• Shri H Ravi v. Union Of INDIA

  Record only

  WP/1949/2018·5 Oct 2018

• Sri. Tata Sivaprasad, Partner v. The Commr. Of Commercial Taxes

  Record only

  WP/42878/2018·1 Oct 2018

• M/S In Pv Renewables v. Assistant Commissioner Of

  Record only

  WP/40437/2018·1 Oct 2018

• M/S Radiall INDIA PVT LTD v. Union Of INDIA

  Record only

  WP/15127/2016·24 Sept 2018

• Mountain Valley Springs INDIA PVT LTD v. Assistant Commissioner

  Record only

  WP/32774/2018·24 Sept 2018

• Mr Pravinchandra Ratilal Shah v. Mrs. S. V. Vijaya

  Record only

  RFA/1062/2018·17 Sept 2018

• The Commissioner Of Central Excise v. M/S Mahak Commercial PVT. LTD.

  Record only

  CEA/16/2017·14 Aug 2018

• The Principal Commissioner v. M/S Apotex Pharmacehem INDIA PVT LTD

  Record only

  CEA/14/2017·14 Aug 2018

• Commissioner Of Central Excise Customs & Service v. M/S. Sun Micro Systems (I) PVT LTD

  Record only

  CEA/48/2015·14 Aug 2018

• Commissioner Of Service Tax v. M/S Trianz Holdings PVT LTD

  Record only

  CEA/61/2017·14 Aug 2018

• Commissioner Of Central Excise v. M/S Rashi Granite Exports (INDIA) PVT LTD

  Record only

  CEA/11/2017·14 Aug 2018

• The Principal Commissioner v. M/S Apotex Pharmacehem INDIA PVT LTD

  Record only

  CEA/15/2017·14 Aug 2018

• The Commissioner Of Central Excise v. M/S. 3G Consultants

  Record only

  CEA/69/2016·14 Aug 2018

• The State Of Karnataka v. M/S Ceeta Industries Limited

  Record only

  STRP/299/2017·10 Aug 2018

• Airport Tourist And Taxi Drivers v. Airport Director

  Record only

  WP/28629/2018·9 Aug 2018

• The Commissioner Of Central Excise v. General Commodities PVT Limited

  Record only

  CEA/3/2017·8 Aug 2018

• The Commissioner v. M/S Centum Electronics LTD

  Record only

  CEA/17/2017·8 Aug 2018

• M/S Bando (INDIA) Private LTD v. The State Of Karnataka

  Record only

  STA/138/2016·3 Aug 2018

• Facade Glazing Solutions v. Additional Commissioner Of Commercial Taxes

  Record only

  WP/30948/2018·1 Aug 2018

• The Commissioner Of Central Excise v. Mangalore Refinery And Petrochemicals LTD

  Record only

  CEA/15/2018·1 Aug 2018

• The Commissioner Of Central Excise v. M/S Aspinwall And Co LTD

  Record only

  CEA/12/2018·1 Aug 2018

• Commissioner v. M/S Rashi Granite

  Record only

  CEA/18/2017·1 Aug 2018

• M/S Sspdl Interserve PVT LTD v. The Commissioner Of Commercial Taxes In Karantaka

  Record only

  WP/30607/2018·18 Jul 2018

• Sri. Ramesh v. The State Of Karnataka By

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  CRL.P/4330/2018·9 Jul 2018

• R. N. Parameshwarappa v. State Of Karnataka

  Record only

  WP/25136/2018·6 Jul 2018

• M/S Suprada Construction Company v. The Commissioner

  Record only

  WP/103805/2018·27 Jun 2018

• M/S Dhammanagi Property Developers v. Additional Commissioner Of Commercial Taxes

  Record only

  STA/128/2012·26 Jun 2018

• Sri.V.Ramesh Chandra Irs v. State By Suddagunatepalya Police Station

  Record only

  CRL.P/2834/2018·25 Jun 2018

• The Principal Commissioner Of v. M/S Azko Nobel

  Record only

  CEA/58/2017·20 Jun 2018

• M/S Bhavani Enterprises v. The Additional Commissioner

  Record only

  STA/71/2013·13 Jun 2018

• K Ranganath Adiga v. The Principal Commissioner Of Central Tax

  Record only

  CRL.P/9858/2017·8 Jun 2018

• M/S Tide Water Oil Company (INDIA) Limited v. Goods & Services Tax Council

  Record only

  WP/23558/2018·6 Jun 2018

• M/S Gulf Oil Lubricants INDIA Limited v. Goods & Services Tax Council

  Record only

  WP/23557/2018·6 Jun 2018

• Somashekar P Patil v. D V G Patil

  Record only

  MFA/2707/2018·8 May 2018

• Sri G M Ravindra v. The State Of Karnataka

  Record only

  WP/19490/2018·2 May 2018

• Sri. Raghavendra Traders v. The Government Of Karnataka

  Record only

  WP/13839/2018·3 Apr 2018

• M/S Oriental Cuisines PVT LTD v. The Deputy Commissioner

  Record only

  WP/57182/2016·2 Apr 2018

• M/S Srivajra Energies PVT LTD v. Indian Overseas Bank

  Record only

  WP/10236/2018·19 Mar 2018

• M/S Schevaran Laboratories v. The Union Of INDIA

  Record only

  WP/6566/2018·22 Feb 2018

• M/S Transasia Bio Medicals LTD v. The State Of Karnataka

  Record only

  WP/41685/2017·21 Feb 2018

• M/S Lease Plan INDIA PVT LTD v. The State Of Karnataka

  Record only

  WP/5590/2018·20 Feb 2018

• M/S Lease Plan INDIA Private LTD v. The State Of Karnataka

  Record only

  WP/3431/2018·20 Feb 2018

• M/S Global Agency v. The General Manager

  Record only

  WP/48552/2017·20 Feb 2018

• Scorpio Engineering Private Limited v. Assistant Commissioner Of Commercial Taxes

  Record only

  WP/3066/2018·7 Feb 2018

• Scorpio Engineering Private Limited v. Assistant Commissioner Of Commercial Taxes

  Record only

  WP/3065/2018·7 Feb 2018

• Scorpio Engineering Private Limited v. Assistant Commissioner Of Commercial Taxes

  Record only

  WP/3064/2018·7 Feb 2018

• Sri Kanaheyallal Patel v. The Assistant Commissioner Ofcommercial Taxes

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  WP/48393/2016·6 Feb 2018

• M/S Biesse Manufacturing Co PVT LTD. v. State Of Karnataka

  Record only

  WP/54523/2016·6 Feb 2018

• M/S. Flight Raja Travels v. The Union Of INDIA

  Record only

  WP/4847/2018·1 Feb 2018

• M/S Sri Laven Engineering Private Limited v. The State Of Karnataka

  Record only

  WP/37730/2016·30 Jan 2018

• M/S C M Envirosystems Private Limited v. The State Of Karnataka

  Record only

  WP/43868/2016·30 Jan 2018

• M/S Steer Engineering Private Limited v. The State Of Karnataka

  Record only

  WP/58836/2016·30 Jan 2018

• M/S. Bharathiya International Limited v. The State Of Karnataka

  Record only

  WP/509/2018·30 Jan 2018

• M/S Integrated Electric Company Private Limited v. The State Of Karnataka

  Record only

  WP/3238/2017·30 Jan 2018

• M/S. J. C. Industries v. State Of Karnataka

  Record only

  WP/56837/2016·16 Jan 2018

• M/S Nagel Special Machines PVT LTD v. The State Of Karnataka

  Record only

  WP/1227/2018·10 Jan 2018

• Micromatic Grinding Technologies LTD. v. The State Of Karnataka

  Record only

  WP/26349/2017·10 Jan 2018

• M/S Sam Machinery v. State Of Karnataka

  Record only

  WP/38503/2017·10 Jan 2018

• M/S Ashvamedha Associates v. State Of Karnataka

  Record only

  WP/36730/2017·10 Jan 2018

• M/S Vee Vee Controls Private Limited v. The State Of Karnataka

  Record only

  WP/37729/2016·10 Jan 2018

• M/S. Bharat Fritz Werner LTD v. State Of Karnataka

  Record only

  WP/28796/2016·10 Jan 2018

• M/S Flowserve INDIA Controls PVT LTD v. State Of Karnataka

  Record only

  WP/27451/2017·10 Jan 2018

• M/S Alutop v. The State Of Karnataka

  Record only

  WP/36403/2016·10 Jan 2018

• M/S. Daimler Financial Services v. The State Of Karnataka

  Record only

  WP/10545/2017·10 Jan 2018

• M/S Lenovo (INDIA) Private Limited v. State Of Karnataka

  Record only

  WP/27995/2016·10 Jan 2018

• Strides Shasun Limited v. State Of Karnataka

  Record only

  WP/59250/2016·10 Jan 2018

• M/S Toyota Boshoku Automotive v. State Of Karnataka

  Record only

  WP/20454/2017·10 Jan 2018

• M/S. Daimler Financial Services v. The State Of Karnataka

  Record only

  WP/10544/2017·10 Jan 2018

• Micromatic Grinding Technologies LTD v. The State Of Karnataka

  Record only

  WP/26361/2017·10 Jan 2018

• M/S. Maini Precision Products LTD. v. State Of Karnataka

  Record only

  WP/55050/2016·10 Jan 2018

• M/S Rmc Readymix (INDIA) PVT LTD. v. State Of Karnataka

  Record only

  WP/27983/2016·10 Jan 2018

• Iss Facility Services INDIA Private Limited v. The State Of Karnataka

  Record only

  WP/4199/2017·10 Jan 2018

• Lincoln Helios (INDIA) Limited v. The State Of Karnataka

  Record only

  WP/55140/2017·10 Jan 2018

• Abb INDIA LTD v. The State Of Karnataka

  Record only

  WP/11674/2017·10 Jan 2018

• Orix Auto Infrastructure Services LTD v. The State Of Karnataka

  Record only

  WP/26779/2017·10 Jan 2018

• Micromatic Grinding Technologies LTD v. The State Of Karnataka

  Record only

  WP/26337/2017·10 Jan 2018

• Palladium Constructions PVT LTD v. State Of Karnataka

  Record only

  WP/16441/2017·10 Jan 2018

• M/S Gcl Private Limited v. The State Of Karnataka

  Record only

  WP/36404/2016·10 Jan 2018

• M/S. Consolidated Construction Consortium LTD. v. State Of Karnataka

  Record only

  WP/8042/2017·10 Jan 2018

• Bright Point INDIA Private Limited v. The State Of Karnataka

  Record only

  WP/11384/2017·10 Jan 2018