Karnataka High Court GST Judgments — 2017

30 judgments.

• M/S Ge T & D INDIA Limited v. State Of Karnataka

  Record only

  WP/28370/2017·14 Nov 2017

• M/S Ab Mauri INDIA PVT LTD v. State Of Karnataka

  Record only

  WP/44681/2017·14 Nov 2017

• M/S Fakhri Sons v. State Of Karnataka

  Record only

  WP/47080/2017·14 Nov 2017

• Nokia INDIA Private LTD v. State Of Karnataka

  Record only

  WP/25352/2017·14 Nov 2017

• M/S Castrol INDIA LTD v. State Of Karnataka

  Record only

  WP/33470/2017·14 Nov 2017

• M/S Castrol INDIA LTD v. State Of Karnataka

  Record only

  WP/26333/2017·14 Nov 2017

• M/S Flowserve Inida Controls PVT. LTD v. State Of Karnataka

  Record only

  WP/32659/2017·14 Nov 2017

• Nokia INDIA Private LTD v. State Of Karnataka

  Record only

  WP/25349/2017·14 Nov 2017

• Nokia INDIA Private LTD v. State Of Karnataka

  Record only

  WP/25351/2017·14 Nov 2017

• Nokia INDIA Private LTD v. State Of Karnataka

  Record only

  WP/25353/2017·14 Nov 2017

• Nokia INDIA Private LTD v. State Of Karnataka

  Record only

  WP/25354/2017·14 Nov 2017

• M/S Sri Annapoorneswari Bar And Restaurant v. State Of Karnataka

  Record only

  WP/45976/2017·14 Nov 2017

• M/S. Universal Digital Connect LTD. v. State Of Karnataka

  Record only

  WP/46691/2017·14 Nov 2017

• M/S Smile Electronics LTD v. State Of Karnataka

  Record only

  WP/32127/2017·14 Nov 2017

• M/S Saras Precision Tools PVT LTD v. State Of Karnataka

  Record only

  WP/38574/2017·14 Nov 2017

• M/S Sri Nanjundeswara Bar And Restaurant v. State Of Karnataka

  Record only

  WP/45978/2017·14 Nov 2017

• M/S Avk Valves INDIA PVT LTD v. State Of Karnataka

  Record only

  WP/35892/2017·14 Nov 2017

• Nokia INDIA Private LTD v. State Of Karnataka

  Record only

  WP/25350/2017·14 Nov 2017

• M/S G E T & D INDIA Limited v. State Of Karnataka

  Record only

  WP/30001/2017·14 Nov 2017

• M/S Lakshmi Tools And Components v. State Of Karnataka

  Record only

  WP/32658/2017·14 Nov 2017

• Bmm Ispat Limited v. Monitoring Committee

  Record only

  WP/43223/2017·31 Oct 2017

• M/S Dolphin International v. Union Of INDIA

  Record only

  WP/34320/2017·31 Oct 2017

• Sri K N Ramachandran v. M/S Malts Spirits INDIA Private Limited

  Record only

  COP/244/2012·25 Oct 2017

• M/S. Aishwarya Fort v. State Of Karnataka

  Record only

  WP/9573/2017·10 Oct 2017

• M/S. Federal Mogul Goetze (INDIA) LTD. v. The Assistant Commissioner Of

  Record only

  WP/43037/2017·9 Oct 2017

• M/S Vishal Concrete Works v. State Of Karnataka

  Record only

  WP/41633/2017·18 Sept 2017

• M/S. M.J.S. Enterprises v. The Controller Of Stores & Purchase

  Record only

  WP/42013/2017·13 Sept 2017

• M/S Salanki Associates v. The Joint Commissioner Of Commercial Taxes

  Record only

  WP/6576/2017·7 Apr 2017

• M/S Dhruva Enterprises v. State Of Karnataka

  Record only

  WP/57213/2016·24 Mar 2017

• State Of Karnataka v. M/S Megha Engineering And Infrastructure Limited

  Record only

  STRP/100023/2016·15 Feb 2017