BharatTaxGST

Karnataka High Court GST Judgments — 2019

153 judgments, newest first. Page 2 of 2.

M/S. Foto Best PVT. LTD vs. The Deputy Commissioner Of Commercial Taxes

WP/23150/2018HC Karnataka11 Jul 2019

Bench: S.SUJATHA

M/S Neha Enterprises vs. The Principal Commissioner Of Central Tax

WP/23525/2018HC Karnataka04 Jul 2019

Bench: S.SUJATHA

M/S.S.K.Madar vs. Karnataka Vishwa Vidyalaya

WP/105709/2019HC Karnataka21 Jun 2019

Bench: S G PANDIT

Peddanna Peddaganganna Sagabala vs. The Registrar

WP/107541/2018HC Karnataka21 Jun 2019

Bench: S G PANDIT

M/S Ideal Construction Company vs. The Commissioner Of Commercial Taxes In Karnataka

WP/25306/2019HC Karnataka20 Jun 2019

Bench: S.SUJATHA

M/S At & S INDIA PVT Limited vs. The Union Of INDIA

WP/22368/2019HC Karnataka20 Jun 2019

Bench: S.SUJATHA

M/S Manjunatha Designer Tiles vs. The Nodal Officer/

WP/24438/2019HC Karnataka20 Jun 2019

Bench: S.SUJATHA

M/S Arvind Beauty Brands Retails PVT. LTD vs. The Union Of INDIA

WP/19804/2019HC Karnataka20 Jun 2019

Bench: S.SUJATHA

Smt Malini Ganesh vs. State Of Karnataka By

CRL.P/3174/2019HC Karnataka19 Jun 2019

Bench: S SUNIL DUTT YADAV

M/S Onyx Designs vs. The Assistant Commissioner Of Commercial Taxes

WP/17989/2018HC Karnataka17 Jun 2019

Bench: S.SUJATHA

M/S Kalebudde Logistics vs. The Commercial Tax Officer

WP/110937/2019HC Karnataka17 Jun 2019

Bench: S G PANDIT

Sri B Narasimha Pai vs. Commissioner

WP/15902/2019HC Karnataka13 Jun 2019

Bench: S.SUJATHA

M/S Mysore Hotel Complex vs. Union Of INDIA

WP/14153/2019HC Karnataka13 Jun 2019

Bench: S.SUJATHA

M/S Banyan Projects INDIA PVT LTD vs. Local Goods And Services Tax Officer-45

WP/22374/2019HC Karnataka06 Jun 2019

Bench: S.SUJATHA

M/S Pragati Constructions vs. The Assistant Commissioner And Ors

WP/201719/2018HC Karnataka04 Jun 2019

Bench: K.N.PHANEENDRA

M/S Sri Sharada Ganapathi Cold Storage Private vs. The Commissioner Of Commercial Taxes

WP/20007/2019HC Karnataka21 May 2019

Bench: S.SUJATHA

Govind Kamat vs. The Managing Director And Anr

WA/200060/2019HC Karnataka27 Apr 2019

Bench: K.SOMASHEKAR,P.G.M.PATIL

M/S Arvind Lifestyle Brands LTD vs. The Union Of INDIA

WP/19076/2019HC Karnataka26 Apr 2019

Bench: S.SUJATHA

M/S Yokogawa INDIA LTD vs. The Union Of INDIA

WP/15854/2019HC Karnataka25 Apr 2019

Bench: S.SUJATHA

M/S Wipro Enterprises Private LTD vs. The Union Of INDIA

WP/19074/2019HC Karnataka25 Apr 2019

Bench: S.SUJATHA

Southern Ferro Limited Ferro Limited vs. The Chief Executive Officer

WA/100150/2018HC Karnataka25 Apr 2019

Bench: G.NARENDAR,BELLUNKE.A.S.

Mrs. B. Banu Bee vs. State Of Karnataka By

CRL.P/1293/2019HC Karnataka16 Apr 2019

Bench: B.A.PATIL

Mrs Suman Mahendra Kuamr Singhi vs. The Commissioner Of Commercial Taxes

CRL.P/2485/2019HC Karnataka15 Apr 2019

Bench: B.A.PATIL

Mr Mahendra Kumar Singhi vs. The Commissioner Of Commercial Taxes

CRL.P/2484/2019HC Karnataka15 Apr 2019

Bench: B.A.PATIL

M/S Vishal Concrete Works vs. State Of Karnataka

WA/6102/2017HC Karnataka10 Apr 2019

Bench: RAVI MALIMATH,S.G.PANDIT

Srs Travels/Logistics vs. Joint Commissionier Of Commercial Taxes

WP/107016/2019HC Karnataka01 Apr 2019

Bench: KRISHNA S.DIXIT

M/S Kongovi Private Limited vs. The Union Of INDIA

WP/12812/2019HC Karnataka28 Mar 2019

Bench: S.SUJATHA

Shri Leslie D Sou vs. State By

CRL.P/905/2019HC Karnataka28 Mar 2019

Bench: B.A.PATIL

M/S Universal Builders vs. Union Of INDIA

WP/14760/2018HC Karnataka28 Mar 2019

Bench: S.SUJATHA

M/S Atria Convergence Technologies LTD vs. Union Of INDIA

WP/55914/2018HC Karnataka28 Mar 2019

Bench: S.SUJATHA

M/S.Floking Pipes PVT LTD., (F1) vs. The Commercial Tax Officer

WP/107191/2019HC Karnataka22 Mar 2019

Bench: KRISHNA S.DIXIT

M/S Sri Sai Balaji Diggers vs. State Of Karnataka

WP/11932/2019HC Karnataka21 Mar 2019

Bench: S.SUJATHA

M/S Vesper Pharmaceuticals vs. Bruhath Bengaluru Mahanagara Palike

WP/5360/2019HC Karnataka19 Mar 2019

Bench: S SUNIL DUTT YADAV

Shree Enterprises vs. The Commercial Tax Officer

WP/6445/2019HC Karnataka14 Mar 2019

Bench: S.SUJATHA

Kyoorius Trade vs. Union Of INDIA

WP/15237/2018HC Karnataka14 Mar 2019

Bench: S.SUJATHA

M Raghavendra vs. The State Of Karnataka

WP/9754/2019HC Karnataka12 Mar 2019

Bench: ALOK ARADHE

Govind Kamat vs. The Managing Director And Anr

WP/201233/2019HC Karnataka08 Mar 2019

Bench: P.B.BAJANTHRI

M/S Dhruva Enterprises vs. State Of Karnataka

WP/57879/2018HC Karnataka07 Mar 2019

Bench: S.SUJATHA

M/S Global Agency vs. The Principal Commissioner Of Central Tax

WP/11882/2018HC Karnataka07 Mar 2019

Bench: S.SUJATHA

Lalit Kumar Jain S/O Mohanlal vs. The State Of Karnataka

WP/105358/2019HC Karnataka25 Feb 2019

Bench: H.P.SANDESH

Mr. Shravan. A. Mehra vs. Superintendent Of Central Tax

CRL.P/980/2019HC Karnataka19 Feb 2019

Bench: B.A.PATIL

Mr. Shravan. A. Mehra vs. Superintendent Of Central Tax

CRL.P/979/2019HC Karnataka19 Feb 2019

Bench: B.A.PATIL

Sri. Avinash Aradhya vs. The Commissioner Of Central Tax

CRL.P/497/2019HC Karnataka18 Feb 2019

Bench: B.A.PATIL

Sri. Mallokaradhya. I. P vs. The Commissioner Of Central Tax

CRL.P/498/2019HC Karnataka18 Feb 2019

Bench: B.A.PATIL

Govind Kamat vs. The Managing Director And Anr

WP/200145/2019HC Karnataka04 Feb 2019

Bench: B.VEERAPPA

M/S Pragati Automotion PVT LTD vs. The Union Of INDIA

WP/3159/2019HC Karnataka31 Jan 2019

Bench: S.SUJATHA

M/S Singhi Buildtech PVT LTD vs. Additional Commissioner Of Commercial Taxes

WP/2254/2019HC Karnataka31 Jan 2019

Bench: S.SUJATHA

M/S Steel Hypermart INDIA PVT LTD vs. Additional Commissioner Of Commercial Taxes

WP/2253/2019HC Karnataka31 Jan 2019

Bench: S.SUJATHA

M/S. Ravago Shah Polymers PVT Limited vs. The Union Of INDIA

WP/527/2019HC Karnataka24 Jan 2019

Bench: S.SUJATHA

M/S. Global Associates vs. Union Of INDIA

WP/56586/2018HC Karnataka24 Jan 2019

Bench: S.SUJATHA

Mr. Suhail Ahmed K vs. Union Of INDIA

CRL.P/9548/2018HC Karnataka21 Jan 2019

Bench: B.A.PATIL

Mr S Hafeez Ur Rehman vs. Union Of INDIA

CRL.P/9707/2018HC Karnataka21 Jan 2019

Bench: B.A.PATIL

Bharat K Shah vs. Assistant Commissioner Of Commercial Taxes

WP/55547/2018HC Karnataka10 Jan 2019

Bench: S.SUJATHA

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