Sri Venkatesh Babu v. M/S Garden City Construction

Court: Karnataka High Court
Case number: MFA/353/2019
Date of judgment: 29 Jul 2019
Bench: SREENIVAS HARISH KUMAR
Petitioner: SRI VENKATESH BABU
Respondent: M/S GARDEN CITY CONSTRUCTION
CNR: KAHC010093642019

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