M/S Vertiv Energy Private Limited v. Union Of INDIA
- Court
- Karnataka High Court
- Case number
- WP/39692/2018
- Date of judgment
- 19 Nov 2019
- Bench
- S.SUJATHA
- Petitioner
- M/S VERTIV ENERGY PRIVATE LIMITED
- Respondent
- UNION OF INDIA
- CNR
- KAHC010173412018
Judgment text not available yet
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Reproduced from the public record of the Karnataka High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.