M/S Manjunatha Bar And Restaurant v. State Of Karnataka
- Court
- Karnataka High Court
- Case number
- WP/5406/2021
- Date of judgment
- 22 Dec 2021
- Bench
- S.R.KRISHNA KUMAR
- Petitioner
- M/S MANJUNATHA BAR AND RESTAURANT
- Respondent
- STATE OF KARNATAKA
- CNR
- KAHC010203282020
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Reproduced from the public record of the Karnataka High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.