Karnataka High Court GST Judgments — 2021

354 judgments, newest first. Page 3 of 4.

Golden Gate Projects And Ventures LLP vs. State Of Karnataka

WP/1395/2020HC Karnataka09 Aug 2021

Bench: M.NAGAPRASANNA

M/S INDIA Build Homes PVT LTD vs. State Of Karnataka

WP/32072/2019HC Karnataka09 Aug 2021

Bench: M.NAGAPRASANNA

M/S Abhaya Balaji Estates LTD vs. State Of Karnataka

WP/26963/2019HC Karnataka09 Aug 2021

Bench: M.NAGAPRASANNA

Dayananda Sagar vs. State Of Karnataka

WP/28854/2019HC Karnataka09 Aug 2021

Bench: M.NAGAPRASANNA

M/S. Sai Sravanthi Infra Projects PVT LTD vs. State Of Karnataka

WP/11144/2020HC Karnataka09 Aug 2021

Bench: M.NAGAPRASANNA

Smt Sujatha K vs. State Of Karnataka

WP/17937/2019HC Karnataka09 Aug 2021

Bench: M.NAGAPRASANNA

M/S Platinum Developers vs. State Of Karnataka

WP/52480/2019HC Karnataka09 Aug 2021

Bench: M.NAGAPRASANNA

M/S Condor Developers LLP vs. State Of Karnataka

WP/51153/2019HC Karnataka09 Aug 2021

Bench: M.NAGAPRASANNA

M/S Machani Ramesh Heritage vs. State Of Karnataka

WP/23227/2019HC Karnataka09 Aug 2021

Bench: M.NAGAPRASANNA

Sri N Krishna Reddy vs. State Of Karnataka

WP/4930/2021HC Karnataka09 Aug 2021

Bench: M.NAGAPRASANNA

K J Purushotham vs. State Of Karnataka

WP/50138/2019HC Karnataka09 Aug 2021

Bench: M.NAGAPRASANNA

Sri Nasrulla Rahim Khan vs. State Of Karnataka

WP/52694/2019HC Karnataka09 Aug 2021

Bench: M.NAGAPRASANNA

Sri K P Shankarappa vs. State Of Karnataka

WP/10707/2020HC Karnataka09 Aug 2021

Bench: M.NAGAPRASANNA

Sri. Manilal B Patel vs. State Of Karnataka

WP/3495/2020HC Karnataka09 Aug 2021

Bench: M.NAGAPRASANNA

M/S A G Ramaiah Reddy Charitable Trust vs. State Of Karnataka

WP/9946/2020HC Karnataka09 Aug 2021

Bench: M.NAGAPRASANNA

S M Varadaraju vs. State Of Karnataka

WP/5348/2020HC Karnataka09 Aug 2021

Bench: M.NAGAPRASANNA

Mohammed Azar Pasha vs. State Of Karnataka

WP/7005/2021HC Karnataka09 Aug 2021

Bench: M.NAGAPRASANNA

Sri H L Nagaraja vs. State Of Karnataka

WP/13481/2020HC Karnataka09 Aug 2021

Bench: M.NAGAPRASANNA

M/S United Developers vs. State Of Karnataka

WP/7871/2020HC Karnataka09 Aug 2021

Bench: M.NAGAPRASANNA

Dr D C Manjunatha vs. State Of Karnataka

WP/9346/2020HC Karnataka09 Aug 2021

Bench: M.NAGAPRASANNA

Tahaseen Ara vs. State Of Karnataka

WP/50065/2019HC Karnataka09 Aug 2021

Bench: M.NAGAPRASANNA

Sri. H.R. Chandra Shekar vs. State Of Karnataka

WP/46246/2019HC Karnataka09 Aug 2021

Bench: M.NAGAPRASANNA

Sri.Sulaiman Shareeff vs. State Of Karnataka

WP/12375/2020HC Karnataka09 Aug 2021

Bench: M.NAGAPRASANNA

Mohammad Rafiq S/O. Mohammad Hasim Katewadi vs. The Commmissioner

WP/102672/2021HC Karnataka06 Aug 2021

Bench: S.R. KRISHNA KUMAR

State Of Karnataka vs. M/S Abb Limited

STRP/457/2015HC Karnataka05 Aug 2021

Bench: ALOK ARADHE,HEMANT CHANDANGOUDAR

M/S Ravi S/O Pralhadrao Chitta vs. The Union Of INDIA And Ors

WP/223884/2020HC Karnataka04 Aug 2021

Bench: R.NATARAJ

M/S Sobha Limited vs. State Of Karnataka

WP/25459/2019HC Karnataka04 Aug 2021

Bench: M.NAGAPRASANNA

Sri Srinivas V vs. Union Of INDIA

RP/87/2021HC Karnataka04 Aug 2021

Bench: B M SHYAM PRASAD

The Senior Intelligence Officer vs. Mahendra Kumar Premchand

CRL.P/4358/2019HC Karnataka02 Aug 2021

Bench: K.SOMASHEKAR

The Senior Intelligence Officer vs. Sohanlal Premchand

CRL.P/4360/2019HC Karnataka02 Aug 2021

Bench: K.SOMASHEKAR

The Senior Intelligence Officer vs. Shri Vivek Jain

CRL.P/4362/2019HC Karnataka02 Aug 2021

Bench: K.SOMASHEKAR

The Senior Intelligence Officer vs. Sanjay Kumarmishra

CRL.P/4361/2019HC Karnataka02 Aug 2021

Bench: K.SOMASHEKAR

M/S M S Retail Private Limited vs. The Union Of INDIA

WA/507/2020HC Karnataka29 Jul 2021

Bench: SATISH CHANDRA SHARMA,SACHIN SHANKAR MAGADUM

Sri Riyaz Ahamed vs. State Of Karnataka

WP/13633/2021HC Karnataka29 Jul 2021

Bench: P.S.DINESH KUMAR

Badiger Raghavendra vs. The Assistant Commissioner Of Commercial Taxes

WP/12717/2021HC Karnataka29 Jul 2021

Bench: KRISHNA S DIXIT

Balachandra Yallappa Salabhavi vs. Assistant Commissioner Of Commercial Tax

WP/147755/2020HC Karnataka27 Jul 2021

Bench: S.R. KRISHNA KUMAR

State Of Karnataka vs. M/S Hemanth Motors

WA/381/2021HC Karnataka27 Jul 2021

Bench: SATISH CHANDRA SHARMA,SACHIN SHANKAR MAGADUM

M/S ITC Limited vs. Food Safety Inspector

WP/207484/2015HC Karnataka23 Jul 2021

Bench: RAJENDRA BADAMIKAR

M/S Durag INDIA Instrumentation PVT LTD vs. The Commissioner Of Central Tax

CEA/1/2020HC Karnataka23 Jul 2021

Bench: SATISH CHANDRA SHARMA,R. NATARAJ

R M Chandru vs. State (By Jayanagar Police Station)

CRL.P/3194/2021HC Karnataka19 Jul 2021

Bench: MOHAMMAD NAWAZ

M/S Kaleesuwari Refinery Private LTD vs. The Accountant General (Karnataka)

WP/11474/2021HC Karnataka07 Jul 2021

Bench: S SUNIL DUTT YADAV

M/S Vanishree Constructions vs. The Addl Commissioner Of Commercial Taxes

WP/10750/2021HC Karnataka07 Jul 2021

Bench: S SUNIL DUTT YADAV

Creative Infotech Company vs. The State Of Karnataka

CRL.P/1086/2021HC Karnataka06 Jul 2021

Bench: SREENIVAS HARISH KUMAR

Associate Decor LTD vs. Assistant Commissioner Of Commercial Taxes

WP/45290/2019HC Karnataka02 Jul 2021

Bench: S SUNIL DUTT YADAV

M/S Karnataka Commercial And Industrial Corporation PVT LTD vs. The Bangalore Metro Rail Corporation LTD

WP/5830/2021HC Karnataka02 Jul 2021

Bench: G.NARENDAR

Hans Jitendra Khona vs. Commissioner Of Central Excise

CRL.P/3248/2021HC Karnataka02 Jul 2021

Bench: MOHAMMAD NAWAZ

M/S Karnataka Commercial And Industrial vs. The Bangalore Metro Rail Corporation LTD

WP/5724/2021HC Karnataka02 Jul 2021

Bench: G.NARENDAR

M/S Karnataka Commercial And Industrial vs. The Bangalore Metro Rail Corporation LTD

WP/5783/2021HC Karnataka02 Jul 2021

Bench: G.NARENDAR

M/S Mangalore Refinery And Petrochemicals Limited vs. The State Of Karnataka

STRP/434/2017HC Karnataka01 Jul 2021

Bench: ALOK ARADHE,HEMANT CHANDANGOUDAR

M/S Mangalore Refinery And Petrochemicals vs. The State Of Karnataka

STRP/433/2017HC Karnataka01 Jul 2021

Bench: ALOK ARADHE,HEMANT CHANDANGOUDAR

M/S Mangalore Refinery And Petrochemicals vs. The State Of Karnataka

STRP/435/2017HC Karnataka01 Jul 2021

Bench: ALOK ARADHE,HEMANT CHANDANGOUDAR

M/S. Total Environment Music Foundation (Trust) vs. The Union Of INDIA

WP/6668/2021HC Karnataka30 Jun 2021

Bench: S SUNIL DUTT YADAV

M/S. Novel Security Services vs. The Additional Director, Director General Directorate General Of Goods And Services Tax

WA/546/2021HC Karnataka30 Jun 2021

Bench: SATISH CHANDRA SHARMA,R. NATARAJ

The Joint Commissioner Of Commercial Taxes vs. M/S Rajshree Impex

STRP/55/2019HC Karnataka28 Jun 2021

Bench: SATISH CHANDRA SHARMA,R. NATARAJ

M/S Arvind Traders vs. The Commercial Tax Officer

WP/147799/2020HC Karnataka24 Jun 2021

Bench: H.T.NARENDRA PRASAD

M/S Panchami Enterprises vs. Mysore Sales International LTD (Msil)

CMP/53/2021HC Karnataka22 Jun 2021

Bench: B M SHYAM PRASAD

Shashibhushana. K vs. The State Of Karnataka

CRL.P/3865/2021HC Karnataka16 Jun 2021

Bench: K.NATARAJAN

M/S Transworld Star vs. Addl. Commissioner Of Commercial Taxes

STA/2/2021HC Karnataka15 Jun 2021

Bench: SATISH CHANDRA SHARMA,R. NATARAJ

M/S Transworld Star vs. Addl. Commissioner Of Commercial Taxes

STA/3/2021HC Karnataka15 Jun 2021

Bench: SATISH CHANDRA SHARMA,R. NATARAJ

Mysore Race Club Limited vs. The State Of Karnataka

WP/11167/2018HC Karnataka02 Jun 2021

Bench: M.NAGAPRASANNA

Bangalore Turf Club Limited vs. The State Of Karnataka

WP/11168/2018HC Karnataka02 Jun 2021

Bench: M.NAGAPRASANNA

Smt. Usha R vs. The State Of Karnataka

WP/9495/2021HC Karnataka01 Jun 2021

Bench: SATISH CHANDRA SHARMA,R. NATARAJ

Union Of INDIA vs. State Of Karnataka

WP/100800/2021HC Karnataka24 May 2021

Bench: H.T.NARENDRA PRASAD

The Commissioner Of Central Excise vs. M/S ITC Limited

CEA/72/2016HC Karnataka22 Apr 2021

Bench: ALOK ARADHE,M.G.S. KAMAL

Union Of INDIA vs. Aditya Auto Engineering PVT LTD

WA/332/2021HC Karnataka22 Apr 2021

Bench: SATISH CHANDRA SHARMA,S VISHWAJITH SHETTY

M/S Aryan Tradelink vs. The Union Of INDIA

WP/8046/2021HC Karnataka21 Apr 2021

Bench: S SUNIL DUTT YADAV

Amazon Seller Services Private Limited vs. Union Of INDIA

WP/9793/2020HC Karnataka21 Apr 2021

Bench: S SUNIL DUTT YADAV

Suresh K Nothani vs. Shanthakumari @ Muthu Kumari @ Kumari

HRRP/18/2020HC Karnataka20 Apr 2021

Bench: JYOTI MULIMANI

The Union Of INDIA vs. M/S Mother Dairy Fruit And Vegetable Private Limited

WA/103/2020HC Karnataka19 Apr 2021

Bench: SATISH CHANDRA SHARMA,S VISHWAJITH SHETTY

Sri Baneesh vs. Superintendent Of Central Excise And GST

CRL.P/663/2021HC Karnataka16 Apr 2021

Bench: ASHOK G.NIJAGANNAVAR

Union Of INDIA vs. M/S.Cropcare Supplies

WA/278/2020HC Karnataka16 Apr 2021

Bench: SATISH CHANDRA SHARMA,S VISHWAJITH SHETTY

Shri. Mohammad Rafiq S/O. Mohammad Hsaim Katewadi vs. The Commissioner

WP/101491/2021HC Karnataka15 Apr 2021

Bench: SACHIN SHANKAR MAGADUM

Designated Committee vs. M/S Jagadish Advertising

WA/570/2020HC Karnataka09 Apr 2021

Bench: SATISH CHANDRA SHARMA,S VISHWAJITH SHETTY

The State Of Karnataka vs. Simplex Infrastructures LTD

STRP/95/2018HC Karnataka08 Apr 2021

Bench: ALOK ARADHE,M.G.S. KAMAL

Ittina Properties Private Limited vs. Bangalore Development Authority

WP/3599/2021HC Karnataka08 Apr 2021

Bench: S.G.PANDIT

Tinton River Palms vs. State Of Karnataka

WP/5250/2021HC Karnataka07 Apr 2021

Bench: S SUNIL DUTT YADAV

M/S Mother Earth Environ Tech Private Limited vs. Authority For Advance Ruling

WP/2140/2021HC Karnataka07 Apr 2021

Bench: SATISH CHANDRA SHARMA,S VISHWAJITH SHETTY

M/S Vistas Investments Private Limited vs. The Assistant Commissioner Of Central Tax

WP/6022/2021HC Karnataka06 Apr 2021

Bench: S SUNIL DUTT YADAV

M/S Fosroc Chemicals (INDIA) PVT LTD vs. The Commissioner Of Central Tax

CEA/33/2018HC Karnataka01 Apr 2021

Bench: ALOK ARADHE,M.G.S. KAMAL

Union Of INDIA vs. M/S Sugi Systems And Controls

WA/76/2020HC Karnataka01 Apr 2021

Bench: SATISH CHANDRA SHARMA,S VISHWAJITH SHETTY

Union Of INDIA vs. M/S. At And S India Pvt Ltd

WA/461/2020HC Karnataka01 Apr 2021

Bench: SATISH CHANDRA SHARMA,S VISHWAJITH SHETTY

M/S Fosroc Chemicals (INDIA) PVT LTD vs. The Commissioner Of Central Tax

CEA/34/2018HC Karnataka01 Apr 2021

Bench: ALOK ARADHE,M.G.S. KAMAL

Shri Manoj Kumar vs. Union Of INDIA

WP/3401/2021HC Karnataka30 Mar 2021

Bench: SATISH CHANDRA SHARMA,S VISHWAJITH SHETTY

Mahesh. M. C vs. The State Of Karnataka

WP/5242/2021HC Karnataka26 Mar 2021

Bench: S SUNIL DUTT YADAV

H. M. Constructions vs. Designated Committee Sabka Vishwas (Legacy Dispurte Resolution) Scheme

WP/11472/2020HC Karnataka24 Mar 2021

Bench: S SUNIL DUTT YADAV

The Principal Commissioner Of Central Tax vs. Schevaran Laboratory PVT LTD

CEA/65/2018HC Karnataka19 Mar 2021

Bench: SATISH CHANDRA SHARMA,S VISHWAJITH SHETTY

The Commissioner Of Central GST vs. Adhikari Engineering

CEA/36/2019HC Karnataka19 Mar 2021

Bench: SATISH CHANDRA SHARMA,S VISHWAJITH SHETTY

M/S Bhudhaprakash Bhavikati vs. The Union Of INDIA And Ors

WP/223885/2020HC Karnataka17 Mar 2021

Bench: M.NAGAPRASANNA

M/S Ravi S/O Ambruth Bettad vs. The Union Of INDIA And Ors

WP/223883/2020HC Karnataka17 Mar 2021

Bench: M.NAGAPRASANNA

M/S Mcc Nrk Jv vs. The Union Of INDIA And Ors

WP/223882/2020HC Karnataka17 Mar 2021

Bench: M.NAGAPRASANNA

Shaikh Mahboob S/O Shaikh Fareed And Ors vs. The Assistant Commissioner Of Commercial Taxes And Anr

WP/226618/2020HC Karnataka15 Mar 2021

Bench: M.NAGAPRASANNA

M/S Medreich Limited vs. The Union Of INDIA

WP/15280/2020HC Karnataka15 Mar 2021

Bench: S SUNIL DUTT YADAV

M/S Dynatech Tools And Devices vs. State Of Karnataka By

STRP/92/2018HC Karnataka12 Mar 2021

Bench: SATISH CHANDRA SHARMA,V SRISHANANDA

M/S. Yokogawa INDIA LTD vs. The Union Of INDIA

WP/4247/2021HC Karnataka10 Mar 2021

Bench: S SUNIL DUTT YADAV

M/S Urs Kars Service Centre PVT LTD vs. The Commissioner Of Commercial Taxes

WP/24989/2019HC Karnataka10 Mar 2021

Bench: S SUNIL DUTT YADAV

M/S Asian Fab Tec LTD vs. Union Of INDIA

WP/1037/2021HC Karnataka10 Mar 2021

Bench: S SUNIL DUTT YADAV

M/S Bangalore Motors Private Limited vs. The Union Of INDIA

WP/4244/2021HC Karnataka10 Mar 2021

Bench: S SUNIL DUTT YADAV

Sri.Polya Ramesh vs. Asst. Commissioner Of Central Tax

WP/4489/2021HC Karnataka10 Mar 2021

Bench: S SUNIL DUTT YADAV

M/S Vidhatri Motors PVT LTD vs. The Principal Commissioner Of Central Taxes

WP/24990/2019HC Karnataka10 Mar 2021

Bench: S SUNIL DUTT YADAV

M/S Si Global Private Limited vs. The Nodal Officer

WP/3304/2020HC Karnataka10 Mar 2021

Bench: S SUNIL DUTT YADAV

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