Karnataka High Court GST Judgments — 2021

354 judgments, newest first. Page 2 of 4.

M/S. Malnad Projects Private Limited vs. The Union Of INDIA

WP/10932/2021HC Karnataka25 Aug 2021

Bench: KRISHNA S DIXIT

M/S Total Environment Living Spaces PVT LTD vs. The Union Of INDIA

WP/8625/2021HC Karnataka25 Aug 2021

Bench: KRISHNA S DIXIT

Mr D Krishna vs. The State Of Karnataka

WP/7621/2021HC Karnataka23 Aug 2021

Bench: M.NAGAPRASANNA

K K Chandrashekar Raju vs. The State Of Karnataka

WP/8038/2021HC Karnataka23 Aug 2021

Bench: M.NAGAPRASANNA

M/S Zyeta Interiors PVT LTD vs. The Vice Chairman Settlement Commission

WP/9636/2020HC Karnataka18 Aug 2021

Bench: KRISHNA S DIXIT

Shri Ajeet Kumar vs. Union Of INDIA

WP/13110/2021HC Karnataka18 Aug 2021

Bench: SATISH CHANDRA SHARMA,SACHIN SHANKAR MAGADUM

M/S Tata Sky Limited vs. The Union Of INDIA

WP/5881/2021HC Karnataka18 Aug 2021

Bench: KRISHNA S DIXIT

Superintendent Of Central Tax vs. Syed Sardar Pasha

CRL.P/6817/2019HC Karnataka17 Aug 2021

Bench: K.SOMASHEKAR

The Nodal Officer vs. M/S Si Global Private Limited

WA/574/2021HC Karnataka16 Aug 2021

Bench: SATISH CHANDRA SHARMA,SACHIN SHANKAR MAGADUM

Union Of INDIA vs. M/S Centre For Sports Excellence PVT LTD

WA/575/2021HC Karnataka16 Aug 2021

Bench: SATISH CHANDRA SHARMA,SACHIN SHANKAR MAGADUM

Union Of INDIA vs. M/S At And S India Pvt Ltd

WA/782/2021HC Karnataka16 Aug 2021

Bench: SATISH CHANDRA SHARMA,SACHIN SHANKAR MAGADUM

The Union Of INDIA vs. M/S Yokogawa INDIA Limited

WA/580/2021HC Karnataka16 Aug 2021

Bench: SATISH CHANDRA SHARMA,SACHIN SHANKAR MAGADUM

Union Of INDIA vs. M/S Nuance Group INDIA PVT LTD

WA/573/2021HC Karnataka16 Aug 2021

Bench: SATISH CHANDRA SHARMA,SACHIN SHANKAR MAGADUM

Union Of INDIA vs. M/S Bangalore Motors PVT LTD

WA/570/2021HC Karnataka16 Aug 2021

Bench: SATISH CHANDRA SHARMA,SACHIN SHANKAR MAGADUM

Union Of INDIA vs. M/S.Steel Centre

WA/593/2021HC Karnataka16 Aug 2021

Bench: SATISH CHANDRA SHARMA,SACHIN SHANKAR MAGADUM

Shri Tourangbam Bobo Meitei vs. Union Of INDIA

WP/13921/2021HC Karnataka16 Aug 2021

Bench: SATISH CHANDRA SHARMA,SACHIN SHANKAR MAGADUM

Union Of INDIA vs. M/S Steel And Steel

WA/598/2021HC Karnataka16 Aug 2021

Bench: SATISH CHANDRA SHARMA,SACHIN SHANKAR MAGADUM

Union Of INDIA vs. Atria Convergence Technologies Limited

WA/566/2021HC Karnataka16 Aug 2021

Bench: SATISH CHANDRA SHARMA,SACHIN SHANKAR MAGADUM

The Principalcommissioner Of Central Taxes vs. M/S Vidhatri Motors PVT LTD

WA/736/2021HC Karnataka16 Aug 2021

Bench: SATISH CHANDRA SHARMA,SACHIN SHANKAR MAGADUM

Mr Karishar Javed vs. Union Of INDIA

WP/14723/2021HC Karnataka12 Aug 2021

Bench: SATISH CHANDRA SHARMA,SACHIN SHANKAR MAGADUM

Shri Mukesh Kumar vs. Union Of INDIA

WP/14724/2021HC Karnataka12 Aug 2021

Bench: SATISH CHANDRA SHARMA,SACHIN SHANKAR MAGADUM

State By Senior Intelligence Officer vs. Mr Hanumanthappa Pathrera Laxmana

CRL.P/6063/2020HC Karnataka12 Aug 2021

Bench: M G UMA

Shri Indusekharan K vs. Union Of INDIA

WP/14722/2021HC Karnataka12 Aug 2021

Bench: SATISH CHANDRA SHARMA,SACHIN SHANKAR MAGADUM

Shri Karthik N Deshbhandary vs. Union Of INDIA

WP/14718/2021HC Karnataka12 Aug 2021

Bench: SATISH CHANDRA SHARMA,SACHIN SHANKAR MAGADUM

Shri Khwairakpam Lenin Singh vs. Union Of INDIA

WP/14717/2021HC Karnataka12 Aug 2021

Bench: SATISH CHANDRA SHARMA,SACHIN SHANKAR MAGADUM

Shri. Isha Singh vs. Union Of INDIA

WP/14714/2021HC Karnataka12 Aug 2021

Bench: SATISH CHANDRA SHARMA,SACHIN SHANKAR MAGADUM

Shri. Lalit Kumar vs. Union Of INDIA

WP/14721/2021HC Karnataka12 Aug 2021

Bench: SATISH CHANDRA SHARMA,SACHIN SHANKAR MAGADUM

Shri. Sscc And Nrk (Jv) Cmc vs. The Union Of INDIA And Ors

WP/223807/2020HC Karnataka11 Aug 2021

Bench: R.NATARAJ

Nilesh K A vs. Union Of INDIA

WP/13294/2021HC Karnataka11 Aug 2021

Bench: SATISH CHANDRA SHARMA,SACHIN SHANKAR MAGADUM

Manjunatha G vs. Union Of INDIA

WP/4474/2020HC Karnataka11 Aug 2021

Bench: SATISH CHANDRA SHARMA,SACHIN SHANKAR MAGADUM

M/S Darshita Southern INDIA Happy Homes Private vs. The State Of Karnataka

WP/48105/2018HC Karnataka11 Aug 2021

Bench: M.NAGAPRASANNA

Shri Prasenjit Mondal vs. Union Of INDIA

WP/13292/2021HC Karnataka11 Aug 2021

Bench: SATISH CHANDRA SHARMA,SACHIN SHANKAR MAGADUM

Shri. Deepak Chaudhary vs. Union Of INDIA

WP/13298/2021HC Karnataka11 Aug 2021

Bench: SATISH CHANDRA SHARMA,SACHIN SHANKAR MAGADUM

Shri Ritu Raj Ranjan vs. Union Of INDIA

WP/13302/2021HC Karnataka11 Aug 2021

Bench: SATISH CHANDRA SHARMA,SACHIN SHANKAR MAGADUM

Shri.Adithya B Sagar vs. Union Of INDIA

WP/14075/2021HC Karnataka11 Aug 2021

Bench: SATISH CHANDRA SHARMA,SACHIN SHANKAR MAGADUM

Mithilesh Kumar vs. Union Of INDIA

WP/4029/2021HC Karnataka11 Aug 2021

Bench: SATISH CHANDRA SHARMA,SACHIN SHANKAR MAGADUM

Shri Bijay Gupta vs. Union Of INDIA

WP/4036/2021HC Karnataka11 Aug 2021

Bench: SATISH CHANDRA SHARMA,SACHIN SHANKAR MAGADUM

Shri. Narendra Deo Kumar vs. Union Of INDIA

WP/3939/2021HC Karnataka11 Aug 2021

Bench: SATISH CHANDRA SHARMA,SACHIN SHANKAR MAGADUM

M/S. Sakti Builders vs. The State Of Karnataka

WP/21250/2019HC Karnataka11 Aug 2021

Bench: M.NAGAPRASANNA

Shri Sumanth Prasad vs. Union Of INDIA

WP/13248/2021HC Karnataka11 Aug 2021

Bench: SATISH CHANDRA SHARMA,SACHIN SHANKAR MAGADUM

Siddheshwari Griha Nirman Private Limited vs. The State Of Karnataka

WP/52097/2019HC Karnataka11 Aug 2021

Bench: M.NAGAPRASANNA

Smt Geetha H R vs. Union Of INDIA

WP/14055/2021HC Karnataka11 Aug 2021

Bench: SATISH CHANDRA SHARMA,SACHIN SHANKAR MAGADUM

Anju Kumar Pintu vs. Union Of INDIA

WP/3938/2021HC Karnataka11 Aug 2021

Bench: SATISH CHANDRA SHARMA,SACHIN SHANKAR MAGADUM

Shri Mahesh Gupta A vs. Union Of INDIA

WP/13307/2021HC Karnataka11 Aug 2021

Bench: SATISH CHANDRA SHARMA,SACHIN SHANKAR MAGADUM

Prashant Kumar vs. Union Of INDIA

WP/3497/2021HC Karnataka11 Aug 2021

Bench: SATISH CHANDRA SHARMA,SACHIN SHANKAR MAGADUM

Shri Sanal G vs. Union Of INDIA

WP/14033/2021HC Karnataka11 Aug 2021

Bench: SATISH CHANDRA SHARMA,SACHIN SHANKAR MAGADUM

Sailendar Kumar Dutta vs. Union Of INDIA

WP/3812/2021HC Karnataka11 Aug 2021

Bench: SATISH CHANDRA SHARMA,SACHIN SHANKAR MAGADUM

Shri. Nandish H M vs. Union Of INDIA

WP/5034/2021HC Karnataka11 Aug 2021

Bench: SATISH CHANDRA SHARMA,SACHIN SHANKAR MAGADUM

Smt Nirmala Kumari vs. Union Of INDIA

WP/13288/2021HC Karnataka11 Aug 2021

Bench: SATISH CHANDRA SHARMA,SACHIN SHANKAR MAGADUM

Shri Deepak R vs. Union Of INDIA

WP/14031/2021HC Karnataka11 Aug 2021

Bench: SATISH CHANDRA SHARMA,SACHIN SHANKAR MAGADUM

Salarpuria Builders Private Limited vs. The State Of Karnataka

WP/15860/2019HC Karnataka11 Aug 2021

Bench: M.NAGAPRASANNA

Salarpuria Properties Private Limited vs. The State Of Karnataka

WP/3803/2020HC Karnataka11 Aug 2021

Bench: M.NAGAPRASANNA

Shri. Amresh Chandra Yadav vs. Union Of INDIA

WP/4034/2021HC Karnataka11 Aug 2021

Bench: SATISH CHANDRA SHARMA,SACHIN SHANKAR MAGADUM

Ms Kumari Shipra vs. Union Of INDIA

WP/14049/2021HC Karnataka11 Aug 2021

Bench: SATISH CHANDRA SHARMA,SACHIN SHANKAR MAGADUM

Auroheights Realty LLP vs. The State Of Karnataka

WP/9046/2020HC Karnataka11 Aug 2021

Bench: M.NAGAPRASANNA

Shri Karamveer Kumar vs. Union Of INDIA

WP/4108/2021HC Karnataka11 Aug 2021

Bench: SATISH CHANDRA SHARMA,SACHIN SHANKAR MAGADUM

Devendra Kumar vs. Union Of INDIA

WP/3426/2021HC Karnataka11 Aug 2021

Bench: SATISH CHANDRA SHARMA,SACHIN SHANKAR MAGADUM

Smt Jayashree Attigeri vs. Union Of INDIA

WP/14074/2021HC Karnataka11 Aug 2021

Bench: SATISH CHANDRA SHARMA,SACHIN SHANKAR MAGADUM

Shri. Ram Khilari Upadhayay vs. Union Of INDIA

WP/4922/2020HC Karnataka11 Aug 2021

Bench: SATISH CHANDRA SHARMA,SACHIN SHANKAR MAGADUM

Sri. K. Anil Kumar Reddy vs. State Of Karnataka

WP/46247/2019HC Karnataka09 Aug 2021

Bench: M.NAGAPRASANNA

Smt Vanitha vs. State Of Karnataka

WP/31645/2019HC Karnataka09 Aug 2021

Bench: M.NAGAPRASANNA

M/S Kamani Tubes LTD vs. State Of Karnataka

WP/13275/2020HC Karnataka09 Aug 2021

Bench: M.NAGAPRASANNA

M/S. Nandi Housing PVT. LTD vs. State Of Karnataka

WP/46680/2019HC Karnataka09 Aug 2021

Bench: M.NAGAPRASANNA

Smt.J M Chandrappa vs. State Of Karnataka

WP/7755/2020HC Karnataka09 Aug 2021

Bench: M.NAGAPRASANNA

Sri R Shankarappa vs. State Of Karnataka

WP/30716/2019HC Karnataka09 Aug 2021

Bench: M.NAGAPRASANNA

M/S Condor Developers LLP vs. State Of Karnataka

WP/50064/2019HC Karnataka09 Aug 2021

Bench: M.NAGAPRASANNA

Smt Akkayamma @ Akkamma vs. State Of Karnataka

WP/8100/2020HC Karnataka09 Aug 2021

Bench: M.NAGAPRASANNA

M/S Goyal Hariyana Constructions vs. State Of Karnataka

WP/4657/2021HC Karnataka09 Aug 2021

Bench: M.NAGAPRASANNA

R. Prabhakar vs. State Of Karnataka

WP/32904/2019HC Karnataka09 Aug 2021

Bench: M.NAGAPRASANNA

M/S Anushka Realty Inc vs. State Of Karnataka

WP/28446/2019HC Karnataka09 Aug 2021

Bench: M.NAGAPRASANNA

Mrinalini D Souza vs. State Of Karnataka

WP/10962/2020HC Karnataka09 Aug 2021

Bench: M.NAGAPRASANNA

M/S Candeur Constructions vs. State Of Karnataka

WP/13977/2020HC Karnataka09 Aug 2021

Bench: M.NAGAPRASANNA

M/S Vishwam Constructions vs. State Of Karnataka

WP/13458/2020HC Karnataka09 Aug 2021

Bench: M.NAGAPRASANNA

Sri Venkataswamy Reddy vs. State Of Karnataka

WP/52185/2019HC Karnataka09 Aug 2021

Bench: M.NAGAPRASANNA

D R Muni Reddy vs. State Of Karnataka

WP/43877/2019HC Karnataka09 Aug 2021

Bench: M.NAGAPRASANNA

M/S. V. K. Lalco PVT. LTD vs. State Of Karnataka

WP/31113/2019HC Karnataka09 Aug 2021

Bench: M.NAGAPRASANNA

M/S Adithya Developers vs. State Of Karnataka

WP/10654/2020HC Karnataka09 Aug 2021

Bench: M.NAGAPRASANNA

Smt Deenamma John vs. State Of Karnataka

WP/8483/2020HC Karnataka09 Aug 2021

Bench: M.NAGAPRASANNA

M/S United Oxigen Company PVT LTD vs. State Of Karnataka

WP/1335/2021HC Karnataka09 Aug 2021

Bench: M.NAGAPRASANNA

P Ramachandra vs. State Of Karnataka

WP/24326/2019HC Karnataka09 Aug 2021

Bench: M.NAGAPRASANNA

Smt Jayamma V vs. State Of Karnataka

WP/28441/2019HC Karnataka09 Aug 2021

Bench: M.NAGAPRASANNA

Sri M Shivappa vs. State Of Karnataka

WP/9338/2020HC Karnataka09 Aug 2021

Bench: M.NAGAPRASANNA

Sri. Nagaraju Boyidi vs. State Of Karnataka

WP/30416/2019HC Karnataka09 Aug 2021

Bench: M.NAGAPRASANNA

M/S Tanglin Developments LTD vs. State Of Karnataka

WP/38931/2019HC Karnataka09 Aug 2021

Bench: M.NAGAPRASANNA

M/S Navajyothi Constructions vs. State Of Karnataka

WP/10706/2020HC Karnataka09 Aug 2021

Bench: M.NAGAPRASANNA

The Bangalore Salesian Society vs. State Of Karnataka

WP/12534/2020HC Karnataka09 Aug 2021

Bench: M.NAGAPRASANNA

M/S Sumadhura Capital Towers PVT LTD vs. State Of Karnataka

WP/26219/2019HC Karnataka09 Aug 2021

Bench: M.NAGAPRASANNA

Sri. K.S. Vasudevan vs. State Of Karnataka

WP/46249/2019HC Karnataka09 Aug 2021

Bench: M.NAGAPRASANNA

Sri. K. Rajanna vs. State Of Karnataka

WP/39308/2019HC Karnataka09 Aug 2021

Bench: M.NAGAPRASANNA

M/S Legacy Global Projects PVT.LTD vs. State Of Karnataka

WP/12724/2020HC Karnataka09 Aug 2021

Bench: M.NAGAPRASANNA

Sri.G.Manjunath vs. State Of Karnataka

WP/9479/2020HC Karnataka09 Aug 2021

Bench: M.NAGAPRASANNA

Sri. R Krishnamurthy vs. State Of Karnataka

WP/13499/2020HC Karnataka09 Aug 2021

Bench: M.NAGAPRASANNA

Karnataka Co Operative Milk Producers Federation vs. State Of Karnataka

WP/36131/2019HC Karnataka09 Aug 2021

Bench: M.NAGAPRASANNA

Sri. P. Y. Vasudeva vs. State Of Karnataka

WP/10660/2020HC Karnataka09 Aug 2021

Bench: M.NAGAPRASANNA

Sri C R Guruprasath @ P C Gurubaran vs. State Of Karnataka

WP/52173/2019HC Karnataka09 Aug 2021

Bench: M.NAGAPRASANNA

Stm C K Shantha vs. State Of Karnataka

WP/6469/2020HC Karnataka09 Aug 2021

Bench: M.NAGAPRASANNA

M/S Klassik Enterprises PVT LTD vs. State Of Karnataka

WP/13901/2020HC Karnataka09 Aug 2021

Bench: M.NAGAPRASANNA

Sri M.Sridhar Reddy @ Maramreddy Sridhar Reddy vs. State Of Karnataka

WP/8783/2020HC Karnataka09 Aug 2021

Bench: M.NAGAPRASANNA

M/S Sri Nakoda Constructions LTD vs. State Of Karnataka

WP/1662/2021HC Karnataka09 Aug 2021

Bench: M.NAGAPRASANNA

Sri B M Chandra vs. State Of Karnataka

WP/8785/2020HC Karnataka09 Aug 2021

Bench: M.NAGAPRASANNA

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