Karnataka High Court GST Judgments — 2021

354 judgments, newest first. Page 4 of 4.

M/S. Shriprop Projects Private Limited vs. The Union Of INDIA

WP/4241/2021HC Karnataka10 Mar 2021

Bench: S SUNIL DUTT YADAV

Alliance Buildwell Projects PVT LTD vs. The Union Of INDIA

WP/2176/2021HC Karnataka10 Mar 2021

Bench: S SUNIL DUTT YADAV

Atria Convergence Technologies Limited vs. Union Of INDIA

WP/5055/2020HC Karnataka10 Mar 2021

Bench: S SUNIL DUTT YADAV

M/S Nuance Group (INDIA) PVT LTD vs. The Union Of INDIA

WP/4243/2021HC Karnataka10 Mar 2021

Bench: S SUNIL DUTT YADAV

M/S Steel Centre vs. Union Of INDIA

WP/15081/2020HC Karnataka10 Mar 2021

Bench: S SUNIL DUTT YADAV

M/S Centre For Sports Excellence PVT. LTD vs. The Union Of INDIA

WP/8051/2020HC Karnataka10 Mar 2021

Bench: S SUNIL DUTT YADAV

M/S Steel And Steels vs. Union Of INDIA

WP/15062/2020HC Karnataka10 Mar 2021

Bench: S SUNIL DUTT YADAV

M/S At And S INDIA PVT Limited vs. The Union Of INDIA

WP/5004/2020HC Karnataka10 Mar 2021

Bench: S SUNIL DUTT YADAV

M/S. Rsp Design Consultants vs. Commissioner Of Central Taxes

WP/608/2021HC Karnataka10 Mar 2021

Bench: S SUNIL DUTT YADAV

M/S. Sreelakshmi Transport vs. The Joint Commissioner Of

WP/100514/2021HC Karnataka09 Mar 2021

Bench: SACHIN SHANKAR MAGADUM

The State Of Karnataka vs. M/S Tallam Apparels

STRP/82/2018HC Karnataka26 Feb 2021

Bench: SATISH CHANDRA SHARMA,V SRISHANANDA

Mohammed Ayub vs. State Of Karnataka

CRL.P/5193/2020HC Karnataka26 Feb 2021

Bench: H.P.SANDESH

The State Of Karnataka vs. M/S Marudhar Granites

STRP/96/2018HC Karnataka25 Feb 2021

Bench: SATISH CHANDRA SHARMA,V SRISHANANDA

Priyank M Kharge vs. Union Of INDIA

WP/683/2021HC Karnataka24 Feb 2021

Bench: ABHAY SHREENIWAS OKA (CJ),SACHIN SHANKAR MAGADUM

M/S. Asiatic Clinical Research PVT. LTD vs. Union Of INDIA

WP/3384/2021HC Karnataka24 Feb 2021

Bench: S SUNIL DUTT YADAV

M/S. Asiatic Clinical Research PVT LTD vs. Union Of INDIA

WP/13633/2020HC Karnataka24 Feb 2021

Bench: S SUNIL DUTT YADAV

M/S Asiatic Clinical Research PVT LTD vs. Union Of INDIA

WP/12555/2020HC Karnataka24 Feb 2021

Bench: S SUNIL DUTT YADAV

Kkriss Kkross vs. Union Of INDIA

WP/10798/2020HC Karnataka24 Feb 2021

Bench: S SUNIL DUTT YADAV

Shri Jayaramaiah G vs. Senior Intelligence Officer

CRL.P/722/2021HC Karnataka23 Feb 2021

Bench: MOHAMMAD NAWAZ

Commissioner Of Central Tax GST vs. M/S Whizdm Innovations Private Limited

WA/298/2020HC Karnataka23 Feb 2021

Bench: B.V.NAGARATHNA,M G UMA

Assistant Commissioner Of L V O vs. M/S Weiwo Communications Private Limited

WA/296/2020HC Karnataka23 Feb 2021

Bench: B.V.NAGARATHNA,M G UMA

The Assistant Commissioner Of vs. M/S Pragathi Automation PVT. LTD

WA/556/2020HC Karnataka23 Feb 2021

Bench: B.V.NAGARATHNA,M G UMA

The Union Of INDIA vs. M/S Juwi INDIA Renewable Energies PVT LTD

WA/294/2020HC Karnataka23 Feb 2021

Bench: B.VEERAPPA,M G UMA

The Union Of INDIA vs. M/S Plasto Inc

WA/295/2020HC Karnataka23 Feb 2021

Bench: B.V.NAGARATHNA,M G UMA

The Union Of INDIA vs. M/S Lifestyle International Private Limited

WA/292/2020HC Karnataka23 Feb 2021

Bench: B.V.NAGARATHNA,M G UMA

The Union Of INDIA vs. M/S Hosamane Precision Parts

WA/293/2020HC Karnataka23 Feb 2021

Bench: B.V.NAGARATHNA,M G UMA

Commissioner Of Central Tax, GST vs. M/S Kongovi Private Limited

WA/56/2020HC Karnataka23 Feb 2021

Bench: B.V.NAGARATHNA,M G UMA

M/S Meghdoot Logistics vs. Mr G C Sudhir

CCC/577/2020HC Karnataka22 Feb 2021

Bench: ABHAY SHREENIWAS OKA (CJ),SACHIN SHANKAR MAGADUM

Tractors & Farm Equipment LTD vs. The State Of Karnataka

STRP/116/2016HC Karnataka19 Feb 2021

Bench: ALOK ARADHE,R. NATARAJ

Shri. Priysh Kumar Kothari vs. Senior Intelligence Officer

CRL.P/126/2021HC Karnataka19 Feb 2021

Bench: MOHAMMAD NAWAZ

Bsln Ispat vs. The State Of Karnataka

WP/15117/2020HC Karnataka18 Feb 2021

Bench: S SUNIL DUTT YADAV

The Karur Vysya Bank Limited vs. The Deputy Commissioner

WP/15078/2020HC Karnataka18 Feb 2021

Bench: S SUNIL DUTT YADAV

Tinton River Palms vs. State Of Karnataka

WP/602/2021HC Karnataka17 Feb 2021

Bench: S SUNIL DUTT YADAV

M/S Aditya Builders And Developers vs. The Additional Commissioner Of

WP/1139/2021HC Karnataka17 Feb 2021

Bench: S SUNIL DUTT YADAV

Mars Estates PVT LTD vs. Designated Committee Sabka Vishwas (Legacy Dispute Resolution Scheme)

WP/11485/2020HC Karnataka17 Feb 2021

Bench: S SUNIL DUTT YADAV

M/S Komal Food Products vs. Commercial Tax Officer (Enforcement)-1

WP/622/2021HC Karnataka12 Feb 2021

Bench: S SUNIL DUTT YADAV

M/S. Bright Road Logistics vs. Joint Commissioner Of

WP/147480/2020HC Karnataka10 Feb 2021

Bench: ASHOK S. KINAGI

M/S Unisys INDIA Private Limited vs. The Principal Commissioner Of Central Tax

WP/2178/2021HC Karnataka10 Feb 2021

Bench: S SUNIL DUTT YADAV

M/S Ans Constructions LTD vs. Deputy Commissioner Of Commercial Taxes

WA/386/2020HC Karnataka05 Feb 2021

Bench: SATISH CHANDRA SHARMA,V SRISHANANDA

M/S Mfar Constructions PVT LTD vs. The Additional Commissioner Of Commercial Taxes Zone-Ii

WA/309/2020HC Karnataka05 Feb 2021

Bench: SATISH CHANDRA SHARMA,V SRISHANANDA

Inm Technologies vs. The Union Of INDIA And Ors

WP/226277/2020HC Karnataka03 Feb 2021

Bench: SURAJ GOVINDARAJ

K V Srinivas Prasad vs. Principal Commissioner Of Central Tax

WP/1851/2021HC Karnataka02 Feb 2021

Bench: M.NAGAPRASANNA

M/S Renuka Automotive vs. Union Of INDIA And Ors

WP/223539/2020HC Karnataka01 Feb 2021

Bench: SURAJ GOVINDARAJ

The Official Liquidator Of vs. The Assistant Commissioner

CA/145/2020HC Karnataka28 Jan 2021

Bench: S SUNIL DUTT YADAV

Sri N Irfath Ahmed vs. State By

CRL.P/286/2021HC Karnataka28 Jan 2021

Bench: MOHAMMAD NAWAZ

Manikanth vs. The State Through

CRL.P/201230/2020HC Karnataka25 Jan 2021

Bench: S.VISHWAJITH SHETTY

Manikanth vs. The State Through

CRL.P/201228/2020HC Karnataka25 Jan 2021

Bench: S.VISHWAJITH SHETTY

N. Ranga Rao And Sons PVT. LTD vs. The Commissioner Of CGST And

WA/3942/2019HC Karnataka18 Jan 2021

Bench: SATISH CHANDRA SHARMA,V SRISHANANDA

Mr.Ibrahim And Anr vs. The State Of Karnataka And Anr

CRL.P/201442/2019HC Karnataka11 Jan 2021

Bench: S.VISHWAJITH SHETTY

Sri.Dileep Kumar R.S vs. State Of Karnataka

CRL.P/5636/2020HC Karnataka08 Jan 2021

Bench: B.A.PATIL

M/S Meghdoot Logistics vs. Commercial Tax Officer (Enforcement - 06)

WP/10254/2020HC Karnataka04 Jan 2021

Bench: S SUNIL DUTT YADAV

M/S Meghdoot Logistics vs. Commercial Tax Officer (Enforcement -24)

WP/10250/2020HC Karnataka04 Jan 2021

Bench: S SUNIL DUTT YADAV

M/S Meghdoot Logistics vs. Commercial Tax Officer (Enforcement - 20)

WP/10259/2020HC Karnataka04 Jan 2021

Bench: S SUNIL DUTT YADAV

M/S Meghdoot Logistics vs. Commercial Tax Officer (Enforcement - 30)

WP/10277/2020HC Karnataka04 Jan 2021

Bench: S SUNIL DUTT YADAV

← 2020 2022 →