Shri. Sscc And Nrk (Jv) Cmc vs. The Union Of INDIA And Ors
Original PDF →WP/223807/2020HC KarnatakaGSTCNR KAHC03002330202011 August 2021Bench: R.NATARAJ3 pages
For Petitioner: SRI SANDEEP VIJAYKUMAR, ADVOCATE
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Before: SHRI. SSCC & NRK (JV) CMC AND
The learned counsel for the petitioner has filed a memo to withdraw the writ petition.
The memo is placed on record and the writ petition is dismissed as withdrawn. JUDGE Srt
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