M/S Manjunatha Enterprises v. State Of Karnataka

Court: Karnataka High Court
Case number: WP/11816/2019
Date of judgment: 22 Dec 2021
Bench: S.R.KRISHNA KUMAR
Petitioner: M/S MANJUNATHA ENTERPRISES
Respondent: STATE OF KARNATAKA
CNR: KAHC010193092019

Judgment text not available yet

This is the court's record of the matter. The judgment PDF has not been collected and converted to text yet, so there is nothing here to read beyond the details above. The collection is ongoing and this page will carry the full text once it lands.

Open the court's own copy →

Reproduced from the public record of the Karnataka High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.