M/S Baswaraj S/O Sharnappa Kori vs. The Union Of INDIA And Ors
Original PDF →WP/223881/2020HC KarnatakaGSTCNR KAHC03002684202018 February 2022Bench: E.S.INDIRESH3 pages
For Petitioner: SRI SANDEEP VIJAYKUMAR, ADVOCATE
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Before: AND
Learned counsel appearing for the petitioner has filed a memo stating that the petition has become infructuous. Memo is placed on record. In view of the memo filed by the learned counsel for the petitioner, petition stands dismissed as having become infructuous. JUDGE lnn
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