Karnataka High Court GST Judgments — 2023

351 judgments, newest first. Page 3 of 4.

Gameskraft Technologies Private Limited vs. Directorate General Of Goods

WP/22010/2021HC Karnataka11 May 2023

Bench: S.R.KRISHNA KUMAR

Gameskraft Technologies Private Limited vs. Directorate General Of Goods

WP/19570/2022HC Karnataka11 May 2023

Bench: S.R.KRISHNA KUMAR

Mr Prithvi Raj Singh vs. Directorate General Of Goods

WP/20119/2022HC Karnataka11 May 2023

Bench: S.R.KRISHNA KUMAR

Gameskraft Technologies Private Limited vs. Directorate General Of Goods

WP/18304/2022HC Karnataka11 May 2023

Bench: S.R.KRISHNA KUMAR

Mr Vikas Tanjea vs. Directorate General Of Goods

WP/20120/2022HC Karnataka11 May 2023

Bench: S.R.KRISHNA KUMAR

Varadaraju Ravi Kumar vs. Joint Commssioner Of Central Tax

WP/7423/2023HC Karnataka21 Apr 2023

Bench: B M SHYAM PRASAD

Mohammed Kamran vs. The Joint Commissioner Of Central Tax (Appeals-Ii)

WP/2654/2023HC Karnataka21 Apr 2023

Bench: B M SHYAM PRASAD

Sri. Rakesh Malli vs. State Of Karnataka

WP/7981/2023HC Karnataka18 Apr 2023

Bench: M.NAGAPRASANNA

M/S. National Boards vs. The Government Of Karnataka

WP/7499/2023HC Karnataka13 Apr 2023

Bench: B M SHYAM PRASAD

M/S Kbl Spml 25Jv vs. The Authority For Advance Rulings

WP/1119/2023HC Karnataka12 Apr 2023

Bench: B M SHYAM PRASAD

Shri. Shankararaddi S/O Venkaraddi Chapparad vs. The Assistant Commissioner Of Commericial Taxes, Lgsto 340

WP/102061/2023HC Karnataka11 Apr 2023

Bench: M.I.ARUN

Satish S vs. State Of Karnataka

WP/6657/2021HC Karnataka11 Apr 2023

Bench: S.R.KRISHNA KUMAR

Sri C Halappa vs. The State Of Karnataka

WP/44858/2019HC Karnataka11 Apr 2023

Bench: S.R.KRISHNA KUMAR

Bhalbheem Katke vs. The State Of Karnataka

WP/10077/2020HC Karnataka11 Apr 2023

Bench: S.R.KRISHNA KUMAR

Sri H Narayanappa vs. The State Of Karnataka

WP/21895/2022HC Karnataka11 Apr 2023

Bench: S.R.KRISHNA KUMAR

Sadguru Infratech PVT LTD vs. The Commissioner Of Central Tax

WP/10163/2020HC Karnataka11 Apr 2023

Bench: S.R.KRISHNA KUMAR

Sri Raju K vs. State Of Karnataka

WP/5552/2020HC Karnataka11 Apr 2023

Bench: S.R.KRISHNA KUMAR

Shri. Sanganagouda S/O Ramanagouda Halagoudar vs. The Principal Chief Commissioner

WP/101352/2023HC Karnataka11 Apr 2023

Bench: M.I.ARUN

C A Ramu vs. The State Of Karnataka

WP/30107/2019HC Karnataka11 Apr 2023

Bench: S.R.KRISHNA KUMAR

T P Nandeesh Kumar vs. The State Of Karnataka

WP/25623/2019HC Karnataka11 Apr 2023

Bench: S.R.KRISHNA KUMAR

Sri R Chandrashekar vs. The State Of Karnataka

WP/19067/2019HC Karnataka11 Apr 2023

Bench: S.R.KRISHNA KUMAR

Gousmohaddin Nazeerahmed Mominadada vs. The Joint Commissioner (Appeals)

WP/100380/2023HC Karnataka11 Apr 2023

Bench: M.I.ARUN

M/S Vmr Constructions vs. The State Of Karnataka

WP/14732/2021HC Karnataka11 Apr 2023

Bench: S.R.KRISHNA KUMAR

Sri. Satish M.S vs. The State Of Karnataka

WP/13496/2019HC Karnataka11 Apr 2023

Bench: S.R.KRISHNA KUMAR

Sri Chandrashekaraiah vs. The State Of Karnataka

WP/9721/2019HC Karnataka11 Apr 2023

Bench: S.R.KRISHNA KUMAR

M/S Bnn Constructions PVT LTD vs. The State Of Karnataka

WP/19719/2022HC Karnataka11 Apr 2023

Bench: S.R.KRISHNA KUMAR

T H Manavallaiah vs. The State Of Karnataka

WP/50889/2019HC Karnataka11 Apr 2023

Bench: S.R.KRISHNA KUMAR

Shri Venkatesh S/O Ninganagouda Konnur vs. The Principal Chief Commissioner Of Central Tax

WP/100367/2023HC Karnataka11 Apr 2023

Bench: M.I.ARUN

Sri Niranjan S/O. Channaveeraswami Maradur vs. The Assistant Commissioner Of

WP/101388/2023HC Karnataka11 Apr 2023

Bench: M.I.ARUN

B. Prakash vs. The State Of Karnataka

WP/11941/2020HC Karnataka11 Apr 2023

Bench: S.R.KRISHNA KUMAR

Sri. T. Vasudev vs. The State Of Karnataka

WP/15086/2019HC Karnataka11 Apr 2023

Bench: S.R.KRISHNA KUMAR

M/S Vijaya Bar And Restaurant vs. The Superintendent Of Central Tax

WP/4078/2023HC Karnataka06 Apr 2023

Bench: B M SHYAM PRASAD

Sri Annadurai Muniswamy vs. The Additional Commissioner

WP/3966/2023HC Karnataka06 Apr 2023

Bench: B M SHYAM PRASAD

M/S. Mangalore Cashew Industries vs. The GST Council

WP/11414/2021HC Karnataka06 Apr 2023

Bench: B M SHYAM PRASAD

Mr. Kiran Venkata Reddy vs. Additional Commissioner Of Central Tax

WP/4441/2023HC Karnataka06 Apr 2023

Bench: B M SHYAM PRASAD

Mr. Anandkumar Ramdeo Singh vs. The Commissioner (Appeals-I)

WP/4625/2023HC Karnataka06 Apr 2023

Bench: B M SHYAM PRASAD

M/S Surabhi Service Station vs. The Government Of INDIA

WP/2031/2023HC Karnataka31 Mar 2023

Bench: B M SHYAM PRASAD

Rangappa Krishnappa vs. Office Of The Commissioner

WP/6637/2023HC Karnataka31 Mar 2023

Bench: B M SHYAM PRASAD

M/S. Ravi Bangalore Raghavendra Proprietary Concern vs. Deputy Commissioner Of Central Tax

WP/2314/2023HC Karnataka31 Mar 2023

Bench: B M SHYAM PRASAD

Ummer Farooq vs. Superintendent Of Central Tax

WP/4985/2023HC Karnataka30 Mar 2023

Bench: B M SHYAM PRASAD

Sri. M. Sathya Murthy vs. The Superintendent Of Central Tax

WP/1991/2023HC Karnataka29 Mar 2023

Bench: B M SHYAM PRASAD

Mr. Saravanan Rangaswamy vs. The Assistant Commissioner

WP/24805/2022HC Karnataka29 Mar 2023

Bench: B M SHYAM PRASAD

M/S Crown Hospitality vs. The Deputy Commissioner Of Commercial Taxes

WP/42655/2016HC Karnataka29 Mar 2023

Bench: B M SHYAM PRASAD

Vikhyath Chitra Production vs. Additional Commissioner Of Central Tax (Appeals)

WP/2675/2023HC Karnataka29 Mar 2023

Bench: B M SHYAM PRASAD

M/S Crown Hospitality vs. The Assistant Commissioner Of Commercial Taxes

WP/18698/2018HC Karnataka29 Mar 2023

Bench: B M SHYAM PRASAD

Shri Ramakrishna Educational Trust vs. State Of Karnataka

WP/8097/2021HC Karnataka28 Mar 2023

Bench: SURAJ GOVINDARAJ

M/S Pavithra Constructions Private Limited vs. The State Of Karnataka

WP/5025/2021HC Karnataka28 Mar 2023

Bench: SURAJ GOVINDARAJ

National Highway Authority Of INDIA vs. M/S Karnataka Neeravari Nigam LTD

WP/34058/2013HC Karnataka28 Mar 2023

Bench: N S SANJAY GOWDA

T. M. Prabhakara vs. B. Vishwanath

WP/6796/2023HC Karnataka28 Mar 2023

Bench: SREENIVAS HARISH KUMAR

M/S Sks Karkala Infra Projects PVT LTD vs. State Of Karnataka

WP/24701/2022HC Karnataka27 Mar 2023

Bench: B M SHYAM PRASAD

M/S Philips INDIA Limited vs. The Principal Commissioner Of Central Tax

WP/4587/2023HC Karnataka24 Mar 2023

Bench: B M SHYAM PRASAD

M/S. Park Square Infra Tech vs. State Of Karnataka

WP/15833/2022HC Karnataka23 Mar 2023

Bench: B M SHYAM PRASAD

M/S. Park Square Infra Tech vs. State Of Karnataka

WP/15787/2022HC Karnataka23 Mar 2023

Bench: B M SHYAM PRASAD

The Manager vs. Nagendrappa

MFA/1795/2018HC Karnataka23 Mar 2023

Bench: N S SANJAY GOWDA

M/S Shree Pampapathy Enterprises vs. Union Of INDIA

WP/101517/2023HC Karnataka21 Mar 2023

Bench: M.I.ARUN

Mr. Naveen Kumar Vishwanath vs. Sirena Technologies PVT. LTD

WP/21794/2022HC Karnataka20 Mar 2023

Bench: SREENIVAS HARISH KUMAR

M/S Shamnur Sugars Limited vs. Commissioner Of Central Tax

WP/238/2018HC Karnataka17 Mar 2023

Bench: S.R.KRISHNA KUMAR

Fis Payment Solutions And Services INDIA Private Limited vs. The State Of Karnataka

WP/9550/2020HC Karnataka17 Mar 2023

Bench: S.R.KRISHNA KUMAR

M/S.Fis Payment Solutions And Services vs. The Union Of INDIA Through

WP/26262/2019HC Karnataka17 Mar 2023

Bench: S.R.KRISHNA KUMAR

M/S Pmk Machine Tools PVT LTD vs. Union Of INDIA Ministry Of Finance

WP/11592/2022HC Karnataka17 Mar 2023

Bench: B M SHYAM PRASAD

M/S Carino Holdings PVT LTD vs. The Superintendent Of Central Tax And Central Excise

WP/1339/2023HC Karnataka16 Mar 2023

Bench: B M SHYAM PRASAD

M/S Aadi Shakte Enterprises vs. Union Of INDIA

WP/101623/2023HC Karnataka16 Mar 2023

Bench: M.I.ARUN

M/S Pruthvi Enterprises vs. Union Of INDIA

WP/101597/2023HC Karnataka15 Mar 2023

Bench: M.I.ARUN

M/S Ketamaranahalli Marappa Venkateshmurthy vs. Union Of INDIA

WP/25419/2022HC Karnataka10 Mar 2023

Bench: B M SHYAM PRASAD

M/S S P Metals vs. Assistant Commissioner Of Commercial Taxes

WP/1135/2023HC Karnataka10 Mar 2023

Bench: B M SHYAM PRASAD

Vijayakumar Thimasandra Mahadevappa vs. Commissioner Of GST

WP/480/2023HC Karnataka10 Mar 2023

Bench: B M SHYAM PRASAD

M/S Paras Marketing vs. Additional Director General Of GST Intelligence

WP/49683/2019HC Karnataka10 Mar 2023

Bench: B M SHYAM PRASAD

Wipro Limited vs. The State Of Karnataka

WP/2465/2023HC Karnataka09 Mar 2023

Bench: B M SHYAM PRASAD

M/S Ksf 9 Corporate Services PVT LTD vs. The State Of Karnataka

WP/21360/2022HC Karnataka07 Mar 2023

Bench: M.NAGAPRASANNA

M/S Sri Manju Electricals vs. The State Of Karnataka

WP/26087/2022HC Karnataka06 Mar 2023

Bench: B M SHYAM PRASAD

M/S Dharamkeshav Infra Private Limited vs. State Of Karnataka

WP/7948/2019HC Karnataka03 Mar 2023

Bench: SURAJ GOVINDARAJ

M/S Sri Lakshminarasimha Electricals vs. The State Of Karnataka

WP/26171/2022HC Karnataka03 Mar 2023

Bench: B M SHYAM PRASAD

Shivaraj Kamshetty S/O Vishwanathappa vs. The Commissioner

CMP/200002/2022HC Karnataka03 Mar 2023

Bench: C M JOSHI

Hare Krishna Enterprises vs. State Of Karnataka

WP/7918/2022HC Karnataka02 Mar 2023

Bench: B M SHYAM PRASAD

Vihaan Direct Selling INDIA Private Limited vs. The Assistant Director

WP/2576/2023HC Karnataka28 Feb 2023

Bench: K.NATARAJAN

Suretex Prophylactics (INDIA) Private Limited vs. Union Of INDIA

WP/2444/2022HC Karnataka27 Feb 2023

Bench: S.R.KRISHNA KUMAR

M/S Superseva Services PVT LTD vs. The Commissioner Of Central Tax And GST

WP/8019/2022HC Karnataka24 Feb 2023

Bench: B M SHYAM PRASAD

Mrs. Shobha Vikram vs. M/S Rheotech Foundry PVT LTD

WP/21686/2022HC Karnataka24 Feb 2023

Bench: S SUNIL DUTT YADAV

M/S. Anchor Supply Chain vs. The State Of Karnataka

WP/26061/2022HC Karnataka23 Feb 2023

Bench: B M SHYAM PRASAD

M/S Sungrow Developers INDIA Private Limited vs. Union Of INDIA

WP/12657/2022HC Karnataka23 Feb 2023

Bench: B M SHYAM PRASAD

Venkatesh A Kademani vs. The Executive Engineer

WP/100956/2023HC Karnataka22 Feb 2023

Bench: S.R. KRISHNA KUMAR

M/S. Krishi Infratech vs. The Union Of INDIA

WP/1882/2023HC Karnataka22 Feb 2023

Bench: M.NAGAPRASANNA

Bangalore Electricity Supply Company Limited (Bescom) vs. Radhamani Exports LTD

WA/4017/2019HC Karnataka16 Feb 2023

Bench: ALOK ARADHE,S VISHWAJITH SHETTY

Bangalore Electricity Supply Company Limited vs. M/S Eureka Forbes Limited

WA/3885/2019HC Karnataka16 Feb 2023

Bench: ALOK ARADHE,S VISHWAJITH SHETTY

M/S Patanjali Foods Limited vs. Union Of INDIA

WP/14963/2022HC Karnataka16 Feb 2023

Bench: S.R.KRISHNA KUMAR

M/S Tonbo Imaging INDIA PVT LTD vs. Union Of INDIA

WP/13185/2020HC Karnataka16 Feb 2023

Bench: S.R.KRISHNA KUMAR

Mrs. Jatinder Kaur vs. Union Of INDIA

WP/4057/2022HC Karnataka16 Feb 2023

Bench: B M SHYAM PRASAD

M/S Jupiter Express Carrier Private LTD vs. Union Of INDIA

WP/23472/2022HC Karnataka16 Feb 2023

Bench: B M SHYAM PRASAD

The State Of Karnataka vs. M/S Honda Motorcycle And Scooters

STRP/54/2022HC Karnataka10 Feb 2023

Bench: P.S.DINESH KUMAR,T.G. SHIVASHANKARE GOWDA

Mr Nandish vs. State Of Karnataka

WP/3112/2023HC Karnataka09 Feb 2023

Bench: B M SHYAM PRASAD

M/S Jupiter Express Carrier (P) Limited vs. Union Of INDIA

WP/11433/2022HC Karnataka09 Feb 2023

Bench: B M SHYAM PRASAD

Mr Shawar Pasha vs. The Superintendent

WP/1215/2023HC Karnataka09 Feb 2023

Bench: B M SHYAM PRASAD

M/S Precision Machinekarft PVT LTD vs. Union Of INDIA

WP/11584/2022HC Karnataka09 Feb 2023

Bench: B M SHYAM PRASAD

The Assistant Commissioner vs. M/S Bangalore Biotech Labs PVT.LTD

WA/1310/2021HC Karnataka09 Feb 2023

Bench: P.S.DINESH KUMAR,RAMACHANDRA D. HUDDAR

Mrs. Jatinder Kaur vs. Union Of INDIA

WP/3160/2022HC Karnataka09 Feb 2023

Bench: B M SHYAM PRASAD

M/S Qadri And Company vs. The State Of Karnataka

WP/100795/2023HC Karnataka07 Feb 2023

Bench: E.S.INDIRESH

M/S Qadri And Company vs. The State Of Karnataka

WP/100787/2023HC Karnataka07 Feb 2023

Bench: E.S.INDIRESH

Ravi Trading Company vs. The State Of Karnataka

WP/100652/2023HC Karnataka07 Feb 2023

Bench: E.S.INDIRESH

M/S Qadri And Company vs. The State Of Karnataka

WP/100786/2023HC Karnataka07 Feb 2023

Bench: E.S.INDIRESH

M/S Tejas Arecanut Traders vs. The State Of Karnataka

WP/100792/2023HC Karnataka07 Feb 2023

Bench: E.S.INDIRESH

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