Karnataka High Court GST Judgments — 2023

351 judgments, newest first. Page 2 of 4.

M/S United Breweries Limited vs. Union Of INDIA

WP/20741/2023HC Karnataka09 Nov 2023

Bench: B M SHYAM PRASAD

Vajeed Kahan Kpathan @ Javeedkhan vs. The State Of Karnataka And Ors

WP/203015/2023HC Karnataka08 Nov 2023

Bench: PRADEEP SINGH YERUR

Smt Gomi @Gomee@ Gomee Shailesh vs. State By

CRL.P/3030/2023HC Karnataka07 Nov 2023

Bench: HEMANT CHANDANGOUDAR

M/S S V Halavagali And Sons vs. The Superintendent

WP/102048/2023HC Karnataka03 Nov 2023

Bench: ANANT RAMANATH HEGDE

The Archdiocese Of Bangalore vs. The Commissioner

WP/7217/2021HC Karnataka02 Nov 2023

Bench: SURAJ GOVINDARAJ

M/S Bismilla Earth Movers vs. State Of Karnataka

WP/103626/2023HC Karnataka13 Oct 2023

Bench: SACHIN SHANKAR MAGADUM

Srhi Honnappa Ramayya Naik vs. The Executive Engineer

WP/106344/2023HC Karnataka13 Oct 2023

Bench: SACHIN SHANKAR MAGADUM

Shri. Honnappa Ramayya Naik vs. The State Of Karnataka

WP/106345/2023HC Karnataka13 Oct 2023

Bench: SACHIN SHANKAR MAGADUM

Smt.G. Sujatha vs. Sri. Mohammed Safiulla

WP/11306/2023HC Karnataka11 Oct 2023

Bench: H.B.PRABHAKARA SASTRY

Sri. N Bharath Reddy vs. Sri. C Sunil Kumar

CRL.P/8076/2023HC Karnataka06 Oct 2023

Bench: M.NAGAPRASANNA

M/S Alvas Education Foundation vs. State Of Karnataka

WP/21311/2023HC Karnataka05 Oct 2023

Bench: B M SHYAM PRASAD

Mrs Riya Shaju Nair vs. State Of Karnataka

CRL.P/9276/2023HC Karnataka03 Oct 2023

Bench: S VISHWAJITH SHETTY

Mr. Rajkumar Krishnan Nair vs. State Of Karnataka

CRL.P/9210/2023HC Karnataka03 Oct 2023

Bench: S VISHWAJITH SHETTY

Mr. Shaju Krishnan Nair vs. State Of Karnataka

CRL.P/9212/2023HC Karnataka03 Oct 2023

Bench: S VISHWAJITH SHETTY

Brainly INDIA Private Limited vs. State Of Karnataka

WP/5961/2023HC Karnataka03 Oct 2023

Bench: HEMANT CHANDANGOUDAR

M/S Snvp Infraprojects Private Limited vs. Assistant Commissioner Of Central Tax GST Appeal -Ii

WP/18572/2023HC Karnataka29 Sept 2023

Bench: B M SHYAM PRASAD

Goverment Of Karnataka vs. The Project Manager

STRP/200004/2015HC Karnataka27 Sept 2023

Bench: MOHAMMAD NAWAZ,RAJESH RAI K

The Union Of INDIA vs. M/S Rajeev Traders

WA/100403/2022HC Karnataka25 Sept 2023

Bench: S.R. KRISHNA KUMAR,G BASAVARAJA

M/S Emmvee Photovoltaic Power PVT LTD vs. Union Of INDIA

WP/15451/2021HC Karnataka23 Sept 2023

Bench: B M SHYAM PRASAD

Sri Dinesh Vishwanath Bhat vs. The Secretary

WP/8900/2020HC Karnataka23 Sept 2023

Bench: R. NATARAJ

Marquee Agriventures Private Limited vs. The Assisstant Commissioner Of Commercial Taxes (Audit)-1.1

WP/19769/2023HC Karnataka23 Sept 2023

Bench: B M SHYAM PRASAD

Sri Srinivasa V vs. The Union Of INDIA

WP/12771/2023HC Karnataka21 Sept 2023

Bench: N S SANJAY GOWDA

Vikram vs. Union Of INDIA

WP/4352/2022HC Karnataka21 Sept 2023

Bench: PRASANNA B VARLE(CJ),KRISHNA S DIXIT

Sri Narayana M Bhat S/O Madhukeshwar Bhat vs. The Assistant Commissioner Of Commercial Taxes Lgsto 370

WP/104794/2023HC Karnataka19 Sept 2023

Bench: SACHIN SHANKAR MAGADUM

M/S Powerica Limited (Dta Unit) vs. Sri Manjunath Pattar

WP/13192/2020HC Karnataka15 Sept 2023

Bench: JYOTI MULIMANI

M Venkata Rao Infra Projects PVT LTD vs. The Chief Commissioner

WP/5671/2023HC Karnataka15 Sept 2023

Bench: B M SHYAM PRASAD

M Venkata Rao Infra Projects PVT LTD vs. The Chief Commissioner

WP/4026/2023HC Karnataka13 Sept 2023

Bench: SURAJ GOVINDARAJ

Nataraj Reddy S/O Vittal Reddy vs. The Deputy Commissioner

WP/100878/2023HC Karnataka12 Sept 2023

Bench: SACHIN SHANKAR MAGADUM

M/S Madhucon Project LTD vs. The Chief Commissioner

WP/4423/2023HC Karnataka12 Sept 2023

Bench: SURAJ GOVINDARAJ

Sri Deepak S/O Ashok Moodalgi vs. The State Of Karnataka

CRL.P/101849/2023HC Karnataka07 Sept 2023

Bench: K.NATARAJAN

Shri Balakrishna G Godse vs. The State Of Karnataka

WP/104679/2023HC Karnataka04 Sept 2023

Bench: SACHIN SHANKAR MAGADUM

The Assistant Commissioner vs. Ms Ravi Trading Company

WA/100471/2023HC Karnataka31 Aug 2023

Bench: S.R. KRISHNA KUMAR,G BASAVARAJA

The Commercial Tax Officer vs. Ms Ravi Trading Company

WA/100472/2023HC Karnataka31 Aug 2023

Bench: S.R. KRISHNA KUMAR,G BASAVARAJA

The Assistant Commissioner vs. Ms Ravi Trading Company

WA/100470/2023HC Karnataka31 Aug 2023

Bench: S.R. KRISHNA KUMAR,G BASAVARAJA

Shri M.G. Arunkumar vs. The State Of Karnataka

WP/104908/2023HC Karnataka29 Aug 2023

Bench: SACHIN SHANKAR MAGADUM

Shri M G Arunkumar vs. The Executive Engineer

WP/104901/2023HC Karnataka29 Aug 2023

Bench: SACHIN SHANKAR MAGADUM

State Of Karnataka vs. Sri Mayanna Gowda M

WP/8700/2021HC Karnataka24 Aug 2023

Bench: G.NARENDAR,C.M. POONACHA

M Lakshmana Raju vs. The Chief Commissioner

WP/16604/2023HC Karnataka24 Aug 2023

Bench: SURAJ GOVINDARAJ

M/S M R Constructions vs. The Chief Commissioner

WP/16597/2023HC Karnataka24 Aug 2023

Bench: SURAJ GOVINDARAJ

M/S Schneider Electric Private Limited vs. State Of Karnataka

WP/16229/2023HC Karnataka23 Aug 2023

Bench: KRISHNA S DIXIT

Ravi S/O Fakkirappa Lamani vs. The Deputy Commissioner

WP/104035/2023HC Karnataka21 Aug 2023

Bench: SACHIN SHANKAR MAGADUM

M/S Shabari Enterprises vs. The Chief Secretary

WP/16532/2023HC Karnataka09 Aug 2023

Bench: KRISHNA S DIXIT

M/S Agri Green vs. State Of Karnataka

WP/7230/2023HC Karnataka09 Aug 2023

Bench: KRISHNA S DIXIT

M/S Zik Metals vs. The Joint Commissioner (In-Situ)

WP/15433/2023HC Karnataka09 Aug 2023

Bench: KRISHNA S DIXIT

Vaishali W/O. Raya Manjrekar vs. The State Of Karnataka

CRL.P/101523/2023HC Karnataka08 Aug 2023

Bench: J.M.KHAZI

Sri N Ravindranath Kamath vs. Sri Subramanyeshwara Co-Operative

WP/1/2023HC Karnataka07 Aug 2023

Bench: KRISHNA S DIXIT

Sri N Guruswamy Reddy vs. Indian Oil Corporation Limited

WP/10500/2023HC Karnataka03 Aug 2023

Bench: KRISHNA S DIXIT

M/S Popular Auto Works PVT LTD vs. Union Of INDIA

WP/10730/2019HC Karnataka02 Aug 2023

Bench: KRISHNA S DIXIT

M/S Sunquest Information Systems PVT LTD vs. The Assistant Commissioner Of Commercial Taxes

WP/23405/2022HC Karnataka27 Jul 2023

Bench: S SUNIL DUTT YADAV

K-9 Industries vs. The State Of Karnataka

WP/104246/2023HC Karnataka27 Jul 2023

Bench: S.VISHWAJITH SHETTY

K-9 Industries vs. The State Of Karnataka

WP/104251/2023HC Karnataka27 Jul 2023

Bench: S.VISHWAJITH SHETTY

Mrs Bhagyalakshmi vs. M/S Bhawana Enterprises

WP/16218/2023HC Karnataka27 Jul 2023

Bench: S.R.KRISHNA KUMAR

K-9 Enterprises vs. The State Of Karnataka

WP/104243/2023HC Karnataka27 Jul 2023

Bench: S.VISHWAJITH SHETTY

K-9 Industries vs. The State Of Karnataka

WP/104250/2023HC Karnataka27 Jul 2023

Bench: S.VISHWAJITH SHETTY

Kwality Metals vs. The State Of Karnataka

WP/104247/2023HC Karnataka27 Jul 2023

Bench: S.VISHWAJITH SHETTY

K-9 Enterprises vs. The State Of Karnataka

WP/104242/2023HC Karnataka27 Jul 2023

Bench: S.VISHWAJITH SHETTY

M/S Z.K.Enterprises vs. Sri.Mahaboob Pasha

CRP/167/2023HC Karnataka27 Jul 2023

Bench: H.P.SANDESH

M/S Sri Radha Krishna Enterprises vs. The Assistant Commissioner Of

WP/14706/2023HC Karnataka26 Jul 2023

Bench: S SUNIL DUTT YADAV

Krishnamachari Manjunath vs. Senior Electoral Officer

WP/15636/2023HC Karnataka26 Jul 2023

Bench: KRISHNA S DIXIT

K.B. Processing And Trading vs. Commercial Tax Officer

WP/14308/2023HC Karnataka26 Jul 2023

Bench: S SUNIL DUTT YADAV

M/S Workplace Options Private Limited vs. Union Of INDIA

WP/12914/2020HC Karnataka20 Jul 2023

Bench: S SUNIL DUTT YADAV

Varadaraju Ravi Kumar vs. Joint Commissioner Of Central Tax

WP/2094/2023HC Karnataka19 Jul 2023

Bench: S SUNIL DUTT YADAV

Sri. A.M Sudhakar (HUF) vs. M/S Magnus Health Care And Research Private Limited

CRP/402/2023HC Karnataka18 Jul 2023

Bench: H.P.SANDESH

M/S R R Munigial And Company vs. The Office Of The Assistant Commissioner And Anr

WP/201897/2023HC Karnataka17 Jul 2023

Bench: SURAJ GOVINDARAJ

M/S Mahalaxmi vs. The Joint Commissioner Of Goods

WP/104183/2023HC Karnataka12 Jul 2023

Bench: S.VISHWAJITH SHETTY

M/S Jagdish Khuba vs. The Union Of INDIA And Ors

WP/225877/2020HC Karnataka10 Jul 2023

Bench: SURAJ GOVINDARAJ

M/S Guard INDIA Secure Services PVT LTD vs. Union Of INDIA

WP/8927/2023HC Karnataka07 Jul 2023

Bench: S SUNIL DUTT YADAV

Mindlogicx Infratec Limited vs. Office Of The Deputy Commissioner Of Commercial Taxes

WP/11054/2023HC Karnataka03 Jul 2023

Bench: S SUNIL DUTT YADAV

M/S Shravan S/O Manikrao Mulbharati And Anr vs. The State Of Karnataka And Ors

WP/201405/2023HC Karnataka27 Jun 2023

Bench: SURAJ GOVINDARAJ

Sri. Basavaraj Sharanappamukkuni And Ors vs. The State Of Karnataka And Ors

WP/201696/2019HC Karnataka27 Jun 2023

Bench: SURAJ GOVINDARAJ

Srinivas H. Ammapur And Ors vs. The State Of Karnataka And Ors

WP/200669/2021HC Karnataka27 Jun 2023

Bench: SURAJ GOVINDARAJ

Sri. Tuljaram N. Fulare And Ors vs. The State Of Karnataka And Ors

WP/204847/2019HC Karnataka27 Jun 2023

Bench: SURAJ GOVINDARAJ

M/S Kotarki Constructions PVT LTD And Ors vs. The State Of Karnataka And Ors

WP/201473/2019HC Karnataka27 Jun 2023

Bench: SURAJ GOVINDARAJ

Basavaraj S Patil And Anr vs. The State Of Karnataka And Ors

WP/226871/2020HC Karnataka27 Jun 2023

Bench: SURAJ GOVINDARAJ

Shivaleela S. Sajjan W/O Of Suresh Sajjan vs. The State Of Karnataka And Ors

WP/226661/2020HC Karnataka27 Jun 2023

Bench: SURAJ GOVINDARAJ

M/S Sharada Construction And Ors vs. The State Of Karnataka And Ors

WP/223755/2020HC Karnataka27 Jun 2023

Bench: SURAJ GOVINDARAJ

Sri.Jagannath B. Shegaji And Ors vs. The State Of Karnataka And Ors

WP/200947/2019HC Karnataka27 Jun 2023

Bench: SURAJ GOVINDARAJ

M/S. Micro Dynamics Water Proofing vs. State Of Karnataka

WP/10176/2023HC Karnataka22 Jun 2023

Bench: S SUNIL DUTT YADAV

M/S Shine Management Services vs. The Principal Chief Commissioner Of Central Tax

WP/17508/2022HC Karnataka22 Jun 2023

Bench: S SUNIL DUTT YADAV

M/S Dinesh Printers INDIA PVT.LTD vs. The Central Board Of Indirect Taxes And Customs

WP/3875/2023HC Karnataka21 Jun 2023

Bench: S SUNIL DUTT YADAV

M/S Enoch Vigilence Service Private Limited vs. The Superintendent Of Central Tax

WP/6257/2023HC Karnataka15 Jun 2023

Bench: S SUNIL DUTT YADAV

M/S Hutti Gold Mines Company LTD vs. The Union Of INDIA

WP/102277/2023HC Karnataka15 Jun 2023

Bench: S.VISHWAJITH SHETTY

Sri B S Kumar Swamy vs. The State Of Karnataka

WP/2130/2022HC Karnataka08 Jun 2023

Bench: S SUNIL DUTT YADAV

Sri. Gokulshetty vs. The State Of Karnataka

WP/3326/2021HC Karnataka08 Jun 2023

Bench: S SUNIL DUTT YADAV

Sri Rajesh Karanth vs. The State Of Karnataka

WP/9704/2021HC Karnataka08 Jun 2023

Bench: S SUNIL DUTT YADAV

M/S. M.Babu And Co vs. The State Of Karnataka

WP/3355/2021HC Karnataka08 Jun 2023

Bench: S SUNIL DUTT YADAV

Patrick Bernardinz D'Sa vs. The State

WP/6847/2020HC Karnataka07 Jun 2023

Bench: S SUNIL DUTT YADAV

M/S Sri Om Traders vs. Principal Additional Director General

WP/12915/2020HC Karnataka07 Jun 2023

Bench: S SUNIL DUTT YADAV

Shri Prabhayya Basayya Dandavatimath vs. The Commissioner Of Central Goods And Service Tax And Central Excise

WP/103531/2023HC Karnataka07 Jun 2023

Bench: S.VISHWAJITH SHETTY

Sri. Rama Mandira Trust vs. The State Of Karnataka

WP/11424/2023HC Karnataka06 Jun 2023

Bench: SACHIN SHANKAR MAGADUM

M/S Merve Nanjappagowda Lokesh vs. Executive Engineer

WP/10181/2022HC Karnataka02 Jun 2023

Bench: KRISHNA S DIXIT

Sattva Developers PVT. LTD vs. The State Of Karnataka

WP/5499/2021HC Karnataka26 May 2023

Bench: R DEVDAS

M/S Purva Metal Sections Private Limited vs. State Of Karnataka

WP/5153/2023HC Karnataka25 May 2023

Bench: S SUNIL DUTT YADAV

Superintendent Of Central Tax vs. Vivek Singvi

CRL.P/3/2020HC Karnataka25 May 2023

Bench: M.NAGAPRASANNA

M/S. Principle Mahendra Private Limited vs. Deputy Commissioner Of Commercial Taxes (Audit-5.3)

WP/10113/2023HC Karnataka24 May 2023

Bench: S SUNIL DUTT YADAV

M/S. Principle Mahendra Private Limited vs. Deputy Commissioner Of Commercial Taxes

WP/10120/2023HC Karnataka24 May 2023

Bench: S SUNIL DUTT YADAV

M/S Meghdoot Logistics vs. Commercial Tax Officer(Enforcement -30)

WP/9648/2022HC Karnataka24 May 2023

Bench: S SUNIL DUTT YADAV

M/S Vijayalakshmi Enterprises vs. Karnataka Power Transmission Corporation Limited (Kptcl)

WP/203/2023HC Karnataka16 May 2023

Bench: M.NAGAPRASANNA

Karnataka Commercial And Industrial Corporation PVT LTD vs. State Of Karnataka

WP/5449/2023HC Karnataka16 May 2023

Bench: M.NAGAPRASANNA

Ramesh Prabhu vs. Directorate General Of Goods And Services Tax

WP/19561/2022HC Karnataka11 May 2023

Bench: S.R.KRISHNA KUMAR

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