BharatTaxGST

Karnataka High Court GST Judgments — 2023

351 judgments, newest first. Page 4 of 4.

M/S Qadri And Company vs. The State Of Karnataka

WP/100790/2023HC Karnataka07 Feb 2023

Bench: E.S.INDIRESH

Ravi Trading Company vs. The State Of Karnataka

WP/100793/2023HC Karnataka07 Feb 2023

Bench: E.S.INDIRESH

M/S Qadri And Company vs. The State Of Karnataka

WP/100788/2023HC Karnataka07 Feb 2023

Bench: E.S.INDIRESH

M/S Qadri And Company vs. The State Of Karnataka

WP/100797/2023HC Karnataka07 Feb 2023

Bench: E.S.INDIRESH

M/S Transsible vs. State Of Karnataka

WP/100266/2023HC Karnataka07 Feb 2023

Bench: E.S.INDIRESH

Manjunath S/O Veerabhadrappa Hadapad vs. The Divisional Controller

MFA/100727/2018HC Karnataka06 Feb 2023

Bench: RAVI V.HOSMANI

M/S Aadi Shakte Enterprises vs. Union Of INDIA

WP/900/2023HC Karnataka03 Feb 2023

Bench: B M SHYAM PRASAD

The State Of Karnataka vs. M/S Delman Wear

STRP/20/2020HC Karnataka02 Feb 2023

Bench: P.S.DINESH KUMAR,RAMACHANDRA D. HUDDAR

M/S. Padmavathi Electrometals (P) Limited vs. The Assistant Commissioner Of Commercial Taxes

WP/2460/2023HC Karnataka02 Feb 2023

Bench: B M SHYAM PRASAD

M/S Yojaka (INDIA) Private LTD vs. The State Of Karnataka

WP/1460/2023HC Karnataka02 Feb 2023

Bench: B M SHYAM PRASAD

Sree Nandi Granites vs. Joint Commissioner Of GST (Appeals)

WP/146/2023HC Karnataka02 Feb 2023

Bench: B M SHYAM PRASAD

Mr. Paramjeet Saini vs. Union Of INDIA

WP/16058/2022HC Karnataka02 Feb 2023

Bench: B M SHYAM PRASAD

Ravi Trading Company vs. The State Of Karnataka

WP/100576/2023HC Karnataka31 Jan 2023

Bench: E.S.INDIRESH

Tinton River Palms vs. State Of Karnataka

WP/1937/2023HC Karnataka30 Jan 2023

Bench: B M SHYAM PRASAD

Shri Mallappa S/O Lokappa Lamani vs. The Commercial Tax Officer

WP/100519/2023HC Karnataka25 Jan 2023

Bench: E.S.INDIRESH

M/S Allengers Medical Systems LTD vs. State Of Karnataka

WP/17634/2022HC Karnataka25 Jan 2023

Bench: M.NAGAPRASANNA

Designated Committee Sabka Vishwas vs. M/S Pierian Services PVT LTD

WA/206/2021HC Karnataka25 Jan 2023

Bench: P.S.DINESH KUMAR,RAMACHANDRA D. HUDDAR

M/S. Bbp Studio Virtual Bharat PVT. LTD vs. State Of Karnataka

WP/21308/2022HC Karnataka25 Jan 2023

Bench: M.NAGAPRASANNA

Sanal P vs. The Assistant Commissioner

WP/100473/2023HC Karnataka23 Jan 2023

Bench: E.S.INDIRESH

M/S Tools Engineering Company vs. Deputy Commissioner Of Commercial Tax

WP/25058/2022HC Karnataka20 Jan 2023

Bench: B M SHYAM PRASAD

M/S. Nuance Group (INDIA) PVT. LTD vs. The Union Of INDIA

WP/7826/2022HC Karnataka20 Jan 2023

Bench: B M SHYAM PRASAD

M/S Nuance Group (INDIA) PVT LTD vs. Union Of INDIA

WP/23144/2021HC Karnataka20 Jan 2023

Bench: B M SHYAM PRASAD

M/S Meghdoot Logistics vs. Commercial Tax Officer(Enforcement-06)

WP/3780/2022HC Karnataka20 Jan 2023

Bench: B M SHYAM PRASAD

M/S. Varalakshmi Traders vs. The Additional Commissioner Of Commercial Taxes

WP/25302/2022HC Karnataka20 Jan 2023

Bench: B M SHYAM PRASAD

M/S Happiest Minds Technologies PVT LTD vs. Union Of INDIA

WP/48878/2017HC Karnataka20 Jan 2023

Bench: B M SHYAM PRASAD

M/S Meghdoor Logistics vs. Commericial Tax Officer (Enforcement 09)

WP/3757/2022HC Karnataka20 Jan 2023

Bench: B M SHYAM PRASAD

M/S Meghdoot Logistics vs. Commercial Tax Officer

WP/7777/2022HC Karnataka20 Jan 2023

Bench: B M SHYAM PRASAD

M/S Nuance Group INDIA PVT LTD vs. The Union Of INDIA

WP/5077/2022HC Karnataka20 Jan 2023

Bench: B M SHYAM PRASAD

M/S Meghdoot Logistics vs. Commercial Tax Officer(Enforcement-20)

WP/3180/2022HC Karnataka19 Jan 2023

Bench: B M SHYAM PRASAD

M/S Ds2 vs. Chief Secretary

WP/24924/2022HC Karnataka19 Jan 2023

Bench: B M SHYAM PRASAD

M/S. Vijayalaxmi Exports (Proprietary Concern) vs. The Additional Commissioner Of Commercial Taxes

WP/25291/2022HC Karnataka19 Jan 2023

Bench: B M SHYAM PRASAD

Aam INDIA Manufacturing Corporation Private Limited vs. The State Of Karnataka

WP/16845/2022HC Karnataka19 Jan 2023

Bench: B M SHYAM PRASAD

Shree Pejawara Adhokshaja Mutt vs. The Assistant Commissioner Of Commercial Taxes

WP/20410/2022HC Karnataka19 Jan 2023

Bench: B M SHYAM PRASAD

Bheemashankar Hosamani vs. Asst. Commissioner Of Commercial Taxes And Anr

WP/202882/2022HC Karnataka18 Jan 2023

Bench: ANANT RAMANATH HEGDE

M/S Premier Sales Promotion PVT Limited vs. The Union Of INDIA

WP/5569/2022HC Karnataka16 Jan 2023

Bench: P.S.DINESH KUMAR,T.G. SHIVASHANKARE GOWDA

Shree Pejawara Adhokshaja Mutt vs. The Assistant Commissioner Of Commercial Taxes

WP/20503/2022HC Karnataka13 Jan 2023

Bench: B M SHYAM PRASAD

Shree Pejawara Adhokshaja Mutt vs. The Assistant Commissioner Of Commercial Taxes

WP/20414/2022HC Karnataka13 Jan 2023

Bench: B M SHYAM PRASAD

M/S Mangalore Refinery And Petrochemicals LTD vs. Union Of INDIA

WP/23995/2022HC Karnataka13 Jan 2023

Bench: B M SHYAM PRASAD

Mr Nandish vs. Union Of INDIA

WP/23284/2022HC Karnataka13 Jan 2023

Bench: B M SHYAM PRASAD

M Lakshmana Raju vs. The Chief Commissioner

WP/23613/2022HC Karnataka13 Jan 2023

Bench: S.G.PANDIT

Mr Keshava vs. Union Of INDIA

WP/23281/2022HC Karnataka13 Jan 2023

Bench: B M SHYAM PRASAD

Shree Pejawara Adhokshaja Mutt vs. The Assistant Commissioner Of Commercial Taxes

WP/20368/2022HC Karnataka13 Jan 2023

Bench: B M SHYAM PRASAD

Mr. Paramjeet Saini vs. Union Of INDIA

WP/4997/2022HC Karnataka13 Jan 2023

Bench: B M SHYAM PRASAD

M/S Jupiter Express Carrier (P) Limited vs. Union Of INDIA

WP/7937/2022HC Karnataka12 Jan 2023

Bench: B M SHYAM PRASAD

M/S Wipro Limited INDIA vs. The Assistant Commissioner Of Central Taxes

WP/16175/2022HC Karnataka06 Jan 2023

Bench: S.R.KRISHNA KUMAR

M/S Emmvee Photovoltaic Power PVT LTD vs. Union Of INDIA

WP/40689/2018HC Karnataka05 Jan 2023

Bench: B M SHYAM PRASAD

Vkc Footprints Global PVT LTD vs. Union Of INDIA

WP/50363/2018HC Karnataka05 Jan 2023

Bench: B M SHYAM PRASAD

M/S Shalimar Incense PVT LTD vs. Assistant Commissioner Of Central Tax (GST)

WP/3181/2020HC Karnataka05 Jan 2023

Bench: B M SHYAM PRASAD

Veeksey Sandala INDIA PVT LTD vs. Union Of INDIA

WP/50364/2018HC Karnataka05 Jan 2023

Bench: B M SHYAM PRASAD

M/S Lunar Exports PVT. LTD vs. Union Of INDIA

WP/51233/2019HC Karnataka05 Jan 2023

Bench: B M SHYAM PRASAD

The Joint Commisisoner vs. M/S Sri Anjaneya Agro Tech. PVT. LTD

STRP/48/2022HC Karnataka04 Jan 2023

Bench: P.S.DINESH KUMAR,G BASAVARAJA

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