M/S Quadri And Company v. Commercial Tax Officer
Original PDF →WA/100636/2023HC KarnatakaGSTCNR KAHC02018583202319 December 2023Bench: S.SUNIL DUTT YADAV,VIJAYKUMAR A.PATIL
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Reproduced from the public record of the Karnataka High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.