The State Of Karnataka v. Sri. Beeranna S. Gaonkar
- Court
- Karnataka High Court
- Case number
- WA/31268/2013
- Date of judgment
- 18 Dec 2023
- Bench
- P.S.DINESH KUMAR,C.M. POONACHA
- Petitioner
- THE STATE OF KARNATAKA,
- Respondent
- SRI. BEERANNA S. GAONKAR
- CNR
- KAHC010070292013
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Reproduced from the public record of the Karnataka High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.