Sri S Nagesh Rao v. The Deputy Commissioner Of

Court: Karnataka High Court
Case number: WA/543/2010
Date of judgment: 18 Dec 2023
Bench: P.S.DINESH KUMAR,C.M. POONACHA
Petitioner: SRI S NAGESH RAO
Respondent: THE DEPUTY COMMISSIONER OF
CNR: KAHC010007372010

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