State Of Karnataka v. M/S.Mysore Construction Co.

Court: Karnataka High Court
Case number: WA/5184/2009
Date of judgment: 18 Dec 2023
Bench: P.S.DINESH KUMAR,C.M. POONACHA
Petitioner: STATE OF KARNATAKA,
Respondent: M/S.MYSORE CONSTRUCTION CO.
CNR: KAHC010080312009

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