Karnataka High Court GST Judgments — 2024

805 judgments, newest first. Page 9 of 9.

M/S Raj Fabricators And vs. The Assistant Commissioner Of

WP/105926/2018HC Karnataka08 Jan 2024

Bench: HEMANT CHANDANGOUDAR

Sri Venugopal S vs. State Of Karnataka

WP/28802/2023HC Karnataka05 Jan 2024

Bench: VIJAYKUMAR A. PATIL

Um Projects LLP vs. Godolphine INDIA Private Limited

WP/23546/2023HC Karnataka05 Jan 2024

Bench: M.NAGAPRASANNA

M/S S P Metals vs. Assistant Commissioner Of

WP/21015/2023HC Karnataka03 Jan 2024

Bench: S.R.KRISHNA KUMAR

M/S Star Enterprises vs. State Of Karnataka

WP/14173/2023HC Karnataka03 Jan 2024

Bench: S.R.KRISHNA KUMAR

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